SESSION REVIEW – EIGHTH (EMERGENT) SESSION

18^th May, 2006

The session was convened specially for consideration of ‘The Delhi Members of Legislative Assembly (Removal of Disqualification) (Amendment) Bill, 2006’ on the 18^th May, 2006 and was adjourned sine die on the same date after holding one sitting. A brief summary of the business transacted by the House during the session is as follows: -

            Legislative Proposal: The House considered and passed ‘The Delhi Members of Legislative Assembly (Removal of Disqualification) (Amendment) Bill, 2006’

            The House was adjourned sine-die on the18^h May 2006 with the rendering of the National Anthem (Jana Gana Mana) .