Salary & Allowances of Minister/Speaker/Dy. Speaker of the NCT of  Delhi

 (w.e.f. 1.03.2002 and of Leader of Opposition w.e.f. 1.4.2002 )

1.   Salary                                                     Rupees 4,000/- per mensem
2.    Constituency Allowance Rupees 6,000/- per mensem 
3.    Sumptuary Allowance                      Chief Minister-Rs. 4,000/- per mensem Minister, Speaker, Deputy Speaker and Leader of Opposition Rs.2000/- P.M.
4.    Daily Allowance Rupees 400/- for each day for whole of the term.
5.    Conveyance(Fuel for Govt. car) 700 litres per month
6.    Reimbursement of water and  electricity Rupees 5,000/- per mensem
7.    Residence facility Rent free furnished residence or  Rs. 10,000/- per mensem or rateable value of his own house or the rent p aid by him whichever is the least in.
8.    Telephone facilities Two telephones each at the office and  residence with STD facilities in the telephones at the office and one out  of the two telephones at the residence and to full reimbursement on telephone charges for the office telephones and on call charges up to fifty thousand calls per year (including charges on STD calls) covering both the telephones at the residence. 
9.     Medical facilities Each and the members of his family are entitled free of charge to accommodation in hospitals maintained by Govt. and also medical treatment as applicable to Group `A`  Officers of the highest grade of the Govt. in accordance with the Medical Attendance rules as  amended from time to time.
10.    Traveling facilities

Each shall be entitled to the reimbursement of actual expenditure  up to a maximum of thirty five thousand rupees on travel within India for self and members of the family.

SALARY, ALLOWANCES AND OTHER AMENITIES TO M.L.A (S)

W.E.F. 01.03.2002

1.   Salary                                                     Rupees 3,000/- per mensem
2.    Constituency Allowance Rupees 6,000/- per mensem 
3.    Daily Allowance Rs.400/- for each day on which a Member attends a meeting of the Legislative Assembly or a Committee there of or when they are engaged in any other business connected with their duties as a Member
4.    Conveyance Allowance Rs. 500 per mensem
5.    Secretarial Allowance Rs. 7,000 /- per mensem
6.    Telephone facilities A Member is entitled to the installation at Govt. cost of one telephone (without STD facility) with in Delhi at his residence or the place where he ordinarily conducts his work relating to Legislative Assembly and to the reimbursement of full rental thereof and up to 2000 free local calls per month made there from.
7.    Travelling Allowance

As applicable to Group ‘A’ officers of the highest grade of the Govt. when the journey is performed by a Member to a place outside Delhi or any business connected with his duties as a Member.

8.     Medical facilities Member and members of his family are entitled free of charge to accommodation in hospitals maintained by Govt. and also medical treatment as applicable to Group ‘A’ officers of the highest grade of the Govt. in accordance with the Medical Attendance Rules as amended from time to time.
9.     Conveyance Advance Advance up to Rs. 1 lakh for purchase of a conveyance at rates of interest to be fixed by the Govt.
10.     Travelling facilities A Member shall be entitled for actual expenditure annually upto maximum of thirty five thousand rupees on travel within India for self and members of the family.
11.    Pension

For period below two years Rs.500/- p.m.

For two years in aggregate Rs.750/- p.m.

For three years in aggregate Rs. 1100/p.m.

For four years in aggregate Rs.1400/-p.m.

For five years in aggregate Rs.1400/- p.m.

For period exceeding five years, there shall be paid to a  Member an additional pension of Rs.250/- p.m. for every completed year beyond five years.


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