Sessions

  Legislation

1. Who's Who

1. Sessions Reviews

1. Introduction

2. Members, since inception of
    Delhi Assembly

2. (a) Legislations (Bills)  

    (b) Subordinate Legislations

3. List of Members

3. List Of Business

  Committee

4. Salary and Allowances

5. Bill wise Comparative
   Analysis of Salary &
   Allowances of MLAs

  Bulletin Issued

1. Committee System
         Hin / Eng

  Archives

2. Composition of Committee's

  Special Information

2. Part - II

3. Membership Search

1. Important Events

  Legislative Devices 

4. Committee Reports

2. Picture Gallery

3. Foreign & Domestic Tours

4. Procurement / Tender
    Details

c. Short Duration Discussions

Tenders/Quotations

  General Information

d. Adjournment Motions

Previous Assembly

1. The Constitution (Sixty
    Ninth Amendment) Act 1991
    [Eng / Hin]

e. Calling Attention

2. The Government of NCT of
    Delhi Act 1991
    [Eng / Hin]

f. No Confidence Motions

Press Releases

3. The Member of Delhi
    Legislative Assembly
   (Disqualification on Grounds
   of Defection) Rule, 1996
    [Eng / Hin]

4. Rules of Procedure and
    Conduct of Business

g. Special Mentions

Commonwealth Parliamentary
    Association

5. Directions from the Chair

6. Govt. Instruction Dealing
    with MLAs

h. Questions

Parliament of India

7. Anti Defection Law:
    A) Decisions
    B) Tenth Schedule
    C) Article 191 of the
         Constitution
    D) Section 16 of the Govt. of
         NCT of Delhi Act, 1996

8. Gazette Notifications

Sister Legislatures

Tenth Commonwealth Youth
    Parliament (CYP)

Download Forms

Members of Parliament from
    Delhi

Delhi Youth Parliament (DYP)

Sitting Plan