Delhi Legislative Assembly | ||
Bulletin Part - II | ||
Seventh Assembly | ||
Bulletin-II No. |
Dated | Subject in Brief |
105 | 22-03-2023 | Nomination of member of Legislative assembly for DCPOT |
104 | 17-03-2023 | Election To Financial Committees (2023-2024) |
103 | 14-03-2023 | Programme of the Hon'ble L. G. Address |
102 | 10-03-2023 | Nomination of the Vice Chairman of Delhi Water Board |
101 | 10-03-2023 | Reconstitution of the House Committees 2022-2023 |
100 | 09-03-2023 | Panel of Chairmen |
99 | 09-03-2023 | Commencement of Fourth Session (Budget Session) of the Seventh Legislative Assembly of National Capital Territory of Delhi |
98 | 07-03-2023 | Detention of Member |
97 | 07-03-2023 | Detention of Member |
96 | 03-03-2023 | Detention of Member |
95 | 16-02-2023 | Detention of Member |
94 | 11-01-2023 | “MLA” Parking Label for the year 2023 for entry of vehicles of MLAs in the Assembly Complex. |
93 | 09-01-2023 | Commencement Of Fourth Part Of Third Session Of The Seventh Legislative Assembly Of National Capital Territory Of Delhi |
92 | 13-12-2022 | Constitution of House Committee on the Municipal Corporation of Delhi. |
91 | 07-12-2022 | Reconstitution of the House Committees for the year 2022-23. |
90 | 04-11-2022 | Nomination of 02 (two) Members of Delhi Legislative Assembly to the State Council of Vocational Training. |
89 | 26-10-2022 | Nomination of three (03) Women Members of Delhi Legislative Assembly to the Assisted Reproductive Technology and Surrogacy Board for GNCT of Delhi |
88 | 22-09-2022 | Detention of Member |
87 | 08-09-2022 | Detention and Release of Member |
86 | 08-09-2022 | Detention and Release of Member |
85 | 24-08-2022 | Commencement of Third Part of Third Session of the Seventh Legislative Assembly of NCT of Delhi |
84 | 23-08-2022 | Detention and Release of Members |
83 | 23-08-2022 | Detention and Release of Members |
82 | 29-06-2022 | Commencement of Second Part of Third Session of the Seventh Legislative Assembly of NCT of Delhi |
81 | 16-06-2022 | Presidential Election, 2022 |
80 | 15-06-2022 | Nomination of Member of Delhi Water Board |
79 | 03-06-2022 | Detention of Member |
78 | 03-06-2022 | Detention and release of Member |
77 | 13-05-2022 | Detention of Member |
76 | 07-04-2022 | Constitution of the House Committeess for the year 2022-2023 |
75 | 31-03-2022 |
Nomination of the Chairpersons for the Committee on Public Accounts, Committee
on Government Undertakings and Committee on Estimates. |
74 | 28-03-2022 | Nomination of Vice Chairman and Member of Delhi Water Board. |
73 | 24-03-2022 | Election To Financial Committees (2022-2023) |
72 | 16-03-2022 | Vehicle Entry Pass for 2022. |
71 | 14-03-2022 | Programme of the Hon'ble L. G. Address. |
70 | 11-03-2022 | Panel of Chairmen |
69 | 08-03-2022 | Commencement of Third Session (Budget Session) of the Seventh Legislative Assembly of NCT of Delhi |
68 | 02-03-2022 | Constitution of Committee on Welfare of Cows. |
67 | 02-03-2022 | Terms of Reference of the Committee on Welfare of Cows. |
66 | 24-12-2021 | Mandatory Vaccination for entry in Assembly Complex during Fourth Part of Second Session of Seventh Legislative Assembly |
65 | 23-12-2021 | "MLA" Parking Label for the year 2022 for entry of vehicles of MLAs in the Assembly Complex |
64 | 20-12-2021 | Commencement of Fourth Part of Second Session of the Seventh Legislative Assembly of NCT of Delhi |
63 | 22-11-2021 | Commencement of Third Part of Second Session of the Seventh Legislative Assembly of NCT of Delhi |
62 | 11-11-2021 | Nomination of the non-official members for constitution of State Advisory Committee under NCC Act, 1948. |
61 | 28-07-2021 | Election of two Members to the Court of University of Delhi under the provisions of statutes 2(1)(xxi) & 2(3) of Statues of the University of Delhi. |
60 | 27-07-2021 | Exemption from mandatory testing of COVID-19 (RTPCR/ANTIGEN) |
59 | 26-07-2021 | Mandatory Testing of COVID-19 (RT-PCR/ANTIGEN) |
58 | 20-07-2021 | Election of two Members to the Court of University of Delhi under the provisions of statutes 2(1)(xxi) & 2(3) of Statutes of the University of Delhi. |
57 | 16-07-2021 | Commencement of Second part of Second Session of the Seventh Legislative Assembly of NCT of Delhi |
56 | 13-04-2021 | Constitution of the House Committees for the year 2021-2022. |
55 | 01-04-2021 | Celebration of ‘International Day of Sports for Development and Peace’ on 06th April 2021 |
54 | 26-03-2021 | Nomination of the Chairperson for the Committee on Public Accounts, Committee on Government Undertakings and Committee on Estimates |
53 | 19-03-2021 | Election To Financial Committees (2021-2022) |
52 | 16-03-2021 | Information for Hon'ble Members |
51 | 08-03-2021 | Panel of Chairmen |
50 | 05-03-2021 | Programme of the Hon'ble L. G. address |
49 | 03-03-2021 | Commencement of Second Session of the Seventh Legislative Assembly of National Capital Territory of Delhi |
48 | 02-03-2021 | Extension of term of the Committee on Peace and Harmony |
47 | 02-03-2021 | Celebration of International Women's Day in Lok Sabha Secretariat from 8th March 2021 to 12th March 2021. |
46 | 24-02-2021 | Conviction of Member |
45 | 23-02-2021 | Nomination of Sh. Vinay Mishra, Hon’ble Member to the Disciplinary Committee of the Delhi Medical Council. |
44 | 19-02-2021 | Celebration of International Women's Day in Lok Sabha Secretariat from 8th March 2021 to 12th March 2021. |
43 | 06-01-2021 | "MLA" Parking Label for the year 2021 for entry of vehicles of MLAs in the Assembly Complex |
42 | 15-12-2020 | Commencement of Fifth Part of First Session of the Seventh Legislative Assembly of NCT of Delhi |
41 | 18-11-2020 | Constitution of the House Committee on Municipal Corporations in Delhi |
40 | 19-10-2020 | Detention of Member |
39 | 24-09-2020 | Election of three Members to the State Advisory Board under the provisions of the Rights of Persons with Disabilities Act, 2016. |
38 | 23-09-2020 | Election of three Members to the State Advisory Board under the provisions of the Rights of Persons with Disabilities Act, 2016. |
37 | 21-09-2020 | Reconstitution of Committee on Peace and Harmony. |
36 | 12-09-2020 | Clarification regarding Covid-19 testing for Hon’ble Members. |
35 | 11-09-2020 | Election of
three Members to the State Advisory Board on Disability for National Capital
Territory of Delhi under the provisions of the Rights of Persons with Disabilities Act, 2016. |
34 | 09-09-2020 | Commencement of Fourth Part of First Session of the Seventh Legislative Assembly of NCT of Delhi |
33 | 11-08-2020 | Nomination of Members of Legislative Assembly of National Capital Territory of Delhi in State Names Authority (SNA) |
32 | 10-08-2020 | Guidelines regarding entry of visitors alongwith Hon’ble Members and authorised dignitaries. |
31 | 05-08-2020 | Nomination
of Member of Legislative Assembly of National Capital Territory of Delhi
as Director in Board of Directors of Shahjahanabad Redevelopment Corporation (SRDC) |
30 | 29-07-2020 | Nomination of the Hon’ble Members in the House Committees for the year 2020-2021 |
29 | 27-07-2020 | Nomination of the Chairperson for the Committee on Public Accounts, Committee on Government Undertakings and Committee on Estimates |
28 | 16-07-2020 | Election of Financial Committees (2020-2021) |
27 | 15-07-2020 | Nomination of three Members of Legislative Assembly of N. C. T. of Delhi in Delhi Urban Shelter Improvement Board (DUSIB) |
26 | 15-07-2020 | Nomination of Smt. Preeti Jitender Tomar, Hon'ble Member to Delhi Nursing Council |
25 | 02-06-2020 | Postponement of Elections to the Financial Committees 2020-2021 |
24 | 29-05-2020 | Election of Financial Committees (2020-2021) |
23 | 28-05-2020 | Election of three representatives of Legislative Assembly of National Capital Territory of Delhi to Delhi Development Authority |
22 | 27-05-2020 | Nomination
of Members of Legislative Assembly of National Capital Territory of Delhi
as non-official Member to the ‘Board of Visitors for Delhi Prisons’ |
21 | 27-05-2020 | Nomination of two Members of Legislative Assembly in Delhi Nursing Council |
20 | 22-05-2020 | Election of three representatives as Members of the Delhi Development Authority |
19 | 04-05-2020 | Nomination of Shri B.S. Joon, Hon’ble Member to Delhi Jal Board. |
18 | 23-03-2020 | Postponement of Election to Financial Committees (2020-2021) |
17 | 18-03-2020 | No visitors shall be allowed during the Budget Session |
16 | 17-03-2020 | Commencement of Budget Session (Third Part of First Session) of the Seventh Legislative Assembly of NCT of Delhi |
15 | 16-03-2020 | Panel of Chairmen |
14 | 16-03-2020 | Schedule of election of Financial Committees (2020-2021) |
13 | 16-03-2020 | Reconstitution of the Committee on Peace and Harmony |
12 | 13-03-2020 | Constitution of the House Committees for the year 2020-2021 |
11 | 12-03-2020 | Terms of Reference of the Committee on Peace and Harmony |
10 | 11-03-2020 | Commencement of a one day Special Session of the Seventh Legislative Assembly of NCT of Delhi (Second Part of First Session) |
9 | 02-03-2020 | Constitution of the Committee on Peace and Harmony |
8 | 27-02-2020 | Information regarding Oath of Member of Legislative Assembly |
7 | 26-02-2020 | Nomination of Vice Chairman and Members of Delhi Water Board |
6 | 25-02-2020 | Corrigendum |
5 | 24-02-2020 | Election of Deputy Speaker |
4 | 21-02-2020 | Programme of the Hon'ble L. G. address |
3 | 21-02-2020 | Election of Speaker |
2 | 20-02-2020 | Commencement of the First Session of the Seventh Legislative Assembly of NCT of Delhi |
1 | 12-02-2020 | Election Certificate of Members & Other Information |
For Bulletin Part-II Archives, Press Show/Hide buttons below: | ||
Delhi Legislative Assembly | ||
Archives | ||
Bulletin Part - II | ||
Sixth Assembly (Bulletin Part - II) |
||
Bulletin-II No. |
Dated | Subject in Brief |
163 | 29-11-2019 | Group Photograph of the Members of the Sixth Assembly |
162 | 22-11-2019 | Vehicles Parking Label Instructions |
161 | 13-11-2019 | Commencement of Third Part of Eighth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
160 | 07-10-2019 | Nomination of Vice Chairman and Members of Delhi Water Board. |
159 | 19-09-2019 | Disqualification of Ms. Alka Lamba, Hon’ble Member. |
158 | 03-09-2019 | Discussion regarding Delhi Assembly Research Centre (DARC). |
157 | 29-08-2019 | Inauguration of Delhi Assembly Research Centre (DARC) on 02 September, 2019. |
156 | 21-08-2019 | Panel of Chairmen |
155 | 20-08-2019 | Disqualification of Shri Sandeep Kumar, Hon'ble Member. |
154 | 08-08-2019 | Disqualification of Col. Devinder Sehrawat, Hon'ble Member. |
153 | 08-08-2019 | Disqualification of Shri Anil Kumar Bajpai, Hon'ble Member. |
152 | 06-08-2019 | Commencement of Second Part of Eight Session of the Sixth Legislative Assembly of National Capital Territory of Delhi. |
151 | 02-08-2019 | Disqualification of Shri Kapil Mishra, Hon'ble Member |
150 | 15-04-2019 | Re-constitution of the House “Committee on Privileges” and “Committee on Petitions” for the year 2019-2020. |
149 | 26-03-2019 | Constitution of the House Committees for the year 2019-2020 |
148 | 14-03-2019 | Special Inquiry Committee on Advertisements Regarding Progress Made in the Field of Education |
147 | 14-03-2019 | Nomination of the Chairperson for the Committee on Public Accounts, Committee on Government Undertakings and Committee on Estimates. |
146 | 22-02-2019 | Election of Financial Committees (2019-2020) |
145 | 11-02-2019 | The Programme for the address of Hon'ble Lt. Governor, Delhi |
144 | 06-02-2019 | Commencement of Eighth Session of the Sixth Legislative Assembly of NCT of Delhi. |
143 | 24-01-2019 | Election of three Members to the State Advisory Board under the provisions of the Rights of Persons with Disabilities Act, 2016 (Result). |
142 | 23-01-2019 | Election of three Members to the State Advisory Board under the provisions of the Rights of Persons with Disabilities Act, 2016. |
141 | 16-01-2019 | “MLA” Parking Label for the year 2019 for entry of vehicles of MLAs in the Assembly Complex. |
140 | 15-01-2019 | Election of three Members to the State Advisory Board under the provisions of the Rights of Persons with Disabilities Act, 2016. |
139 | 24-12-2018 | Extension of House for Thursday, 03 January, 2019 at 02:00 PM |
138 | 14-12-2018 | Silver Jubilee Ceremony of Delhi Assembly – 15th December, 2018 |
137 | 13-12-2018 | Commencement of the Fifth Part of Seventh Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
136 | 22-11-2018 | Commencement of the Fourth Part of Seventh Session (Special Session) of the Sixth Legislative Assembly of NCT of Delhi |
135 | 23-08-2018 | Nomination of Shri Adarsh Shastri as member of the "House Committee on violation of Protocol Norms and Contemptuous Behaviour by Govt. Officers with MLAs" |
134 | 27-07-2018 | Private Members Resolutions |
133 | 25-07-2018 | Corrigendum of Bulletin Part-II No. 132 of 23.07.2018 regarding Private Members' Bills & Resolutions |
132 | 23-07-2018 | Commencement of the Third Part of Seventh Session of the Sixth Legislative Assembly of NCT of Delhi |
131 | 17-07-2018 | Re-constitution of the House Committees for the year 2018-2019 |
130 | 29-05-2018 | Release of fund under MLALAD Scheme-Submission of proposals |
129 | 22-05-2018 | Commencement of the Second Part of Seventh Session of the Sixth Legislative Assembly of NCT of Delhi |
128 | 18-04-2018 | Constitution of the House Committees for the year 2018-2019 |
127 | 06-04-2018 | Constitution of General Purpose Committee for the year 2018-2019 |
126 | 04-04-2018 | Panel of Chairmen (2018-2019) |
125 | 02-04-2018 | Nomination of the Chairperson for the Committee on PAC, COGU and Estimates (2018-2019) |
124 | 22-03-2018 | Constitution of Financial Committees (2018-2019) |
123 | 12-03-2018 | Partial Modification of Bulletin Part-II No. 119 |
122 | 12-03-2018 | Private Members Resolutions |
121 | 08-03-2018 | Reconstitution of the Committee of Privileges and Questions and References Committee for the Year 2017-2018 |
120 | 08-03-2018 | Programme of Hon'ble L G address on 16th March 2018 |
119 | 05-03-2018 | Commencement of the Seventh Session of the Sixth Legislative Assembly of NCT of Delhi |
118 | 26-02-2018 | Reconstitution of the Committee of Privileges for the year 2017-18 |
117 | 26-02-2018 | Detention
of Members (Sh. Prakash Jarwal and Sh. Amanatullah Khan) |
116 | 08-01-2018 | Commencement of the Second Part of Sixth Session of the Sixth Legislative Assembly of NCT of Delhi |
115 | 08-01-2018 | "MLA" Parking Labels for the year 2018 for entry of vehicles of MLAs in the Assembly Complex |
114 | 13-10-2017 | Special Committee to examine the Message dated 13.09.2017 of the Hon'ble Lieutenant Governor |
113 | 13-10-2017 | Special Committee to examine the issues related to DMRC |
112 | 29-09-2017 | Commencement of Sixth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
111 | 04-09-2017 | Oath of Member of Legislative Assembly Secretariat of Delhi |
110 | 04-08-2017 | Guidelines for Entry of Vehicles and Visitors in the Assembly Complex |
109 | 28-07-2017 | Private Members’ Resolutions |
108 | 20-07-2017 | Corrigendum Regarding Last Date of receipt of Notices of Private Member's Bills & Resolutions |
107 | 14-07-2017 | Commencement of Fifth Part of Fifth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
106 | 30-06-2017 | Constitution of Committee on the issues related to Unauthorized Colonies for the year 2017-2018 |
105 | 29-06-2017 | Guidelines for issuing Visitors’ Gallery Passes |
104 | 25-06-2017 | Commencement of Fourth Part of Fifth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
103 | 22-06-2017 | Nomination of Members of Delhi Water Board |
102 | 21-06-2017 | Presidential Election, 2017 |
101 | 08-06-2017 | Constitution of Department Related Standing Committees for the year 2017-2018 |
100 | 26-05-2017 | Commencement of Third Part of Fifth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
99 | 26-05-2017 | Orientation Programme For Hon’ble Members |
98 | 23-05-2017 | Reconstitution of the House Committees for the year 2017-2018 |
97 | 19-05-2017 | Detention
and Release of Member (Shri Sanjeev Jha) |
96 | 08-05-2017 | Commencement of second part of Fifth Session of the Sixth Legislative Assembly of NCT of Delhi |
95 | 04-05-2017 | Constitution of the House Committees for the year 2017-2018 |
94 | 25-04-2017 | Oath of Member of Legislative Assembly, NCT of Delhi (AC-27, Rajouri Garden) |
93 | 05-04-2017 | Nomination of the Chairpersons for the Committee on Public Accounts, Committee on Govt. Undertakings and Committee on Estimates |
92 | 09-03-2017 | Nomination of Members of Delhi Water Board |
91 | 09-03-2017 | Panel of Chairmen 2017-18 |
90 | 06-03-2017 | Constitution of Financial Committees (2017-18) |
89 | 02-03-2017 | Programme of the address of Hon'ble Lieutenant Governor, Delhi |
88 | 01-03-2017 | Commencement of the Fifth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
87 | 12-01-2017 | Detention
and Release of Members (Shri Vijender Gupta and Shri Jagdish Pradhan) |
86 | 10-01-2017 | Commencement of the Sixth part of the Fourth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
85 | 03-01-2017 | “MLA” Parking Labels for the year 2017 for entry of vehicles of MLAs in the Assembly Complex. |
84 | 14-11-2016 | Commencement of Fifth part of Fourth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
83 | 25-10-2016 | Detention and Release of members (Sh. Naresh Balyan) |
82 | 21-10-2016 | Detention of Member (Sh. Gulab Singh) |
81 | 28-09-2016 | Commencement of Fourth part of Fourth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
80 | 28-09-2016 | Detention of Member (Sh. Amanatullah Khan) |
79 | 28-09-2016 | Detention of Member (Sh. Somnath Bharti) |
78 | 09-09-2016 | Detention of Member (Sh. Somnath Bharti) |
77 | 06-09-2016 | Detention of Member (Sh. Sandeep Kumar) |
76 | 05-09-2016 | Commencement of Third part of Fourth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
75 | 23-08-2016 | Election of three members to the State Coordination Committee under the provisions of the Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 |
74 | 18-08-2016 | Election of three members to the State Coordination Committee under the provisions of the Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 |
73 | 18-08-2016 | Nomination of members to fill casual vacancies in Committees |
72 | 18-08-2016 | Resignation from the membership of the House Committee by Ms. Rakhi Birla |
71 | 16-08-2016 | Private member's Bills & Resolutions |
70 | 10-08-2016 | Commencement of the Second part of the Fourth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
69 | 05-08-2016 | Detention of Member (Sh. Somnath Bharti) |
68 | 05-08-2016 | Detention of Member (Sh. Sharad Kumar) |
67 | 01-08-2016 | Detention and Release of members |
66 | 28-07-2016 | Detention and Release of members (Sh. Vijender Gupta, Sh. Om Prakash Sharma) |
65 | 26-07-2016 | Detention of Member (Sh. Amanatullah Khan) |
64 | 25-07-2016 | Detention of Member (Sh. Naresh Yadav) |
63 | 08-07-2016 | Constitution of the Committee on Welfare of Students and youth |
62 | 06-07-2016 | Detention of Member (Sh. Dinesh Mohaniya) |
61 | 22-06-2016 | Nomination of Chairperson of the Committee on Petitions |
60 | 17-06-2016 | Detention and Release of members |
59 | 14-06-2016 | Special Inquiry Committee to investigate alleged irregularities in award of ta contract to M/s ESP India Pvt. Ltd. By the Transport Department of the Government of NCT of Delhi |
58 | 14-06-2016 | Special Inquiry Committee to probe alleged irregularities and corruption in bodies that are administering the games of cricket and hockey in NCT of Delhi |
57 | 14-06-2016 | House Committee on Municipal Corporations in Delhi |
56 | 10-06-2016 | Special Inquiry Committee to investigate alleged illegal restoration of cancelled license of a ration shop in Burari |
55 | 07-06-2016 | Election of Deputy Speaker |
54 | 06-06-2016 | Commencement of the Fourth Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
53 | 02-05-2016 | Nomination of 2 Members for State Level implementation Committee for monitoring of Start up India Stand up India Scheme |
52 | 12-04-2016 | Nomination of new member in the Business Advisory Committees for the year 2016-17 |
51 | 01-04-2016 | Constitution of the House Committees for the year 2016-17 |
50 | 31-03-2016 | Nomination of the Chairpersons of the Committee on Govt. Undertakings, Committee on Public Accounts, and Committee on Estimates. |
49 | 22-03-2016 | Constitution of Financial Committees (2016-17) |
48 | 16-03-2016 | LG address |
47 | 14-03-2016 | Guidelines for issue of Casual entry pass and vehicle Pass for entry in the Assembly Complex. |
46 | 09-03-2016 | Orientation Session on the budget process |
45 | 07-03-2016 | Commencement of the Third Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
44 | 07-03-2016 | Panel of Chairmen |
43 | 12-02-2016 | Election of two Members to the Delhi Building and other Construction Workers Advisory Committee |
42 | 02-02-2016 | Electing two members (MLAs) from Delhi Legislative Assembly as member of Delhi Advisory Committee under the BOCW (RE&CS) Act, 1996 and Delhi Rules-2002 |
41 | 22-01-2016 | Republic Day Celebration |
40 | 16-12-2015 | Nomination of new members in the house Committees for the yar 2015-16 |
39 | 02-12-2015 | Detention and Release of member (Sh. Om Prakash Sharma) |
38 | 27-11-2015 | Detention and Release of member (Sh. Akhilesh Pati Tripathi ) |
37 | 13-11-2015 | Private members' Resolutions |
36 | 10-11-2015 | Nomination of Member of Home Guards Advisory Committee |
35 | 06-11-2015 | Corrigendum regarding Notices for Questions relating to Women and Child Development Department. |
34 | 06-11-2015 | Private members' Resolutions |
33 | 03-11-2015 | Commencement of the Second Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
32 | 30-09-2015 | Detention and Release of member (Sh. Somnath Bharti) |
31 | 16-09-2015 | Detention and Release of member (Sh. Dinesh Mohaniya) |
30 | 15-09-2015 | Detention and Release of member (Sh. Sanjeev Jha) |
29 | 11-09-2015 | Detention and Release of member (Ms. Rakhi Birla) |
28 | 20-08-2015 | Orientation programme for Hon'ble Members. |
27 | 14-08-2015 | Adhoc Committee on "Problems relating to Jhuggi Jhopri & Slum clusters in NCT of Delhi." |
26 | 13-08-2015 | Orientation Programme for Hon'ble MLAs. |
25 | 31-07-2015 | Sitting of House |
24 | 23-07-2015 | Commencement of Fifth part of First Session of Sixth Legislative Assembly of National Capital Territory of Delhi |
23 | 15-07-2015 | Detention and Release of member (Sh. Manoj Kumar) |
22 | 22-06-2015 | Private member's Bills & Resolutions |
21 | 19-06-2015 | Nomination of new Members in the House Committees for the year 2015-16 |
20 | 17-06-2015 | Commencement of the Fourth part of First Session (Budget Session) of the Sixth Legislative Assembly of National Capital Territory of Delhi |
19 | 10-06-2015 | Detention of Member (Sh. Jitender Singh Tomar) |
18 | 26-05-2015 | Detention and Release of member (Sh. Vijender Gupta, Sh. Jagdish Pradhan) |
17 | 24-05-2015 | Reconvening of the Third part of First Session of Sixth Legislative Assembly of National Capital Territory of Delhi |
16 | 20-04-2015 | Election of two representatives of Delhi Assembly to Court of the University of Delhi |
15 | 15-04-2015 | Detention and Release of Member (Sh. Vijender Gupta) |
14 | 10-04-2015 | Election of two representatives of Delhi Assembly to Court of the University of Delhi |
13 | 08-04-2015 | Guidelines for issue of Vehicle Passes |
12 | 06-04-2015 | Nomination of the Chairpersons of the Committee on Public Accounts, Govt. Undertaking Committee and Estimate Committee |
11 | 31-03-2015 | Election of three representatives of Delhi Assembly to DDA |
10 | 30-03-2015 | Constitution of the House Committee for the year 2015-16 |
9 | 24-03-2015 | Constitution of Financial Committees (2015-16) |
8 | 24-03-2015 | Election of three representatives of Delhi Assembly to DDA |
7 | 23-03-2015 | Procedure for raising matters which is not a point of order under Rule-280 |
6 | 20-03-2015 | Reconvening of the Second Part of First Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
5 | 20-02-2015 | L.G. Address |
4 | 18-02-2015 | Commencement of the First Session of the Sixth Legislative Assembly of National Capital Territory of Delhi |
3 | 18-02-2015 | Election of Deputy Speaker |
2 | 18-02-2015 | Election of Speaker |
1 | 13-02-2015 | Election Certificate of Members |
Fifth Assembly (Bulletin Part - II) |
||
Bulletin-II No. |
Dated | Subject in Brief |
26 | 11-11-2014 | Detention and Release of Member |
25 | 11-11-2014 | Detention and Release of Member |
24 | 03-11-2014 | Bye election to fill casual vacancies to the Legislative Assemblies of 45-Mehrauli, 52-Tuglakabad and 60-Krishna Nagar Assembly Constituency of NCT of Delhi |
23 | 13-10-2014 | Detention and Release of Member |
22 | Cancelled | |
21 | 23-09-2014 | Partial modification to Para 3 of the MLALAD guidelines |
20 | 16-09-2014 | Detention and Release of Member |
19 | 09-09-2014 | Detention and Release of Member |
18 | 09-09-2014 | Orientation Programme for Hon'ble MLAs |
17 | 13-08-2014 | Detention and Release of Member |
16 | 12-08-2014 | Detention and Release of Member |
15 | 26-05-2014 | Detention and Release of Member |
14 | 23-05-2014 | Detention and Release of Members |
13 | 19-05-2014 | Continuation of MLALAD Scheme when Delhi Legislative Assembly is under suspended animation and President Rule is imposed in Delhi |
12 | 20-03-2014 | Guidelines for issue of Vehicle Passes |
11 | 11-02-2014 | Convening of the Second Part of First Session of the Fifth Legislative Assembly of the NCT of Delhi |
10 | 07-02-2014 | Obituary References |
9 | 05-02-2014 | Data Base on Health Profile of VIPs, Reg. |
8 | 04-02-2014 | Panel of Chairmen |
7 | 03-02-2014 | Detention and Release of Members |
6 | 31-01-2014 | Request to Hon'ble Members for providing their e-Mail address |
5 | 27-01-2014 | Orientation Programme for Hon'ble MLAs |
4 | 02-01-2014 | The Programme for the address of Hon'ble Lieutenant Governor, Delhi |
3 | 01-01-2014 | Election of Speaker |
2 | 31-12-2013 | Commencement of the First Session of the Fifth Legislative Assembly of NCT of Delhi |
1 | 12-12-2013 | Election Certificate of Members |
Fourth Assembly (Bulletin Part - II) |
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Bulletin-II No. |
Dated | Subject in Brief |
199 | 03-09-2013 | Detention And Release of Member |
198 | ||
197 | ||
196 | ||
195 | ||
194 | ||
193 | ||
192 | 22-05-2013 | Detention And Release of Member |
191 | 29-04-2013 | Detention And Release of Member |
190 | 29-04-2013 | Detention And Release of Member |
189 | ||
188 | ||
187 | ||
186 | 10-04-2013 | Detention And Release of Member |
185 | 05-04-2013 | Detention And Release of Member |
184 | 01-04-2013 | Group Photograph of the Members |
183 | ||
182 | 11-03-2013 | Detention And Release of Member |
181 | ||
180 | ||
179 | ||
178 | 18-02-2013 | Commencement of the Thirteenth Session (Budget Session) of the Fourth Legislative Assembly of NCT of Delhi |
177 | 28-01-2013 | Guidelines For Issue of Vehicle Passes |
176 | 03-12-2012 | Information to Hon'ble Members about Notices of Resolutions |
175 | 23-11-2012 | Commencement of the Twelfth Session (Winter Session) of the Fourth Legislative Assembly of NCT of Delhi |
174 | 22-11-2012 | Detention And Release of Member |
173 | 20-11-2012 | Detention And Release of Member |
172 | 30-10-2012 | Detention And Release of Member |
171 | 11-10-2012 | Special Summary Revision of Electoral Rolls |
170 | 03-10-2012 | Detention And Release of Member |
169 | 26-09-2012 | Detention And Release of Member |
168 | 12-09-2012 | Special Summary Revision of Electoral Rolls |
167 | 28-08-2012 | Detention And Release of Member |
166 | 27-08-2012 | Private Member's Bill & Resolutions |
165 | 16-08-2012 | Commencement of the Eleventh Session (Monsoon Session) of the Fourth Legislative Assembly of NCT of Delhi |
164 | 29-06-2012 | Constitution of Select Committee on "The Delhi Registration of Marriages Bill, 2012" |
163 | 19-06-2012 | Detention And Release of Member |
162 | 16-06-2012 | Presidential Election, 2012 |
161 | 11-06-2012 | Detention And Release of Member |
160 | 21-05-2012 | Information to Hon'ble Members about Notices |
159 | 09-05-2012 | Constitution of the House Committee for the Year 2012-2013 |
158 | 09-05-2012 | Nomination of the Chairpersons of the Committee on Public Accounts, Govt. Undertaking Committee and Estimate Committee |
157 | 02-05-2012 | Corrigendum by the Legislative Assembly Secretariat in Bulletin Part-2 No-156 Dated 27.04.2012 |
156 | 27-04-2012 | Commencement of the Tenth Session (Budget Session) of the Fourth Legislative Assembly of NCT of Delhi |
155 | 13-04-2012 | Invitation to be a Part of the Legislators Knowledge Network |
154 | 21-03-2012 | Constitution of Financial Committees (2012-2013) |
153 | 21-03-2012 | Panel of Chairmen |
152 | 12-03-2012 | Detention And Release of Members |
151 | 06-03-2012 | Convening of the Second Part of Ninth Session of the Fourth Legislative Assembly of the NCT of Delhi |
150 | 29-02-2012 | Request of Addl. Secretary (UD-MLALAD), Department of Urban Development, GNCT of Delhi |
149 | 28-02-2012 | Guidelines For Issue of Vehicle Passes. |
148 | 18-01-2012 | Reg. India Leadership Workshop Programme of Hon'ble MLAs, Delhi Vidhan Sabha at India School of Business, Gachibowli, Hydrabad. |
147 | ||
146 | ||
145 | 02-01-2012 | Private Member Resolution |
144 | ||
143 | 30-12-2011 | Detention And Release of Member. |
143 | 30-12-2011 | Information to Hon'ble Members about the address to Assembly of Hon'ble Lieutenant Governor |
142 | 27-12-2011 | Detention And Release of Member. |
141 | 28-11-2011 | Corrigendum in Bulletin Part-II Dated 25.11.2011 |
140 | 25-11-2011 | Convening of the Second Part of Eighth Session of the Fourth Legislative Assembly of the NCT of Delhi |
139 | 04-10-2011 | Detention And Release of Member. |
138 | 08-09-2011 | Detention And Release of Member. |
137 | 24-08-2011 | Free Bus Pass Facility in the Buses of Delhi Transport Corporation. |
136 | ||
135 | 17-08-2011 | Detention And Release of Member. |
134 | 17-08-2011 | Detention And Release of Member. |
133 | 12-08-2011 | Detention And Release of Member. |
132 | ||
131 | ||
130 | 09-08-2011 | Detention And Release of Member. |
129 | 03-08-2011 | Detention And Release of Member. |
128 | 22-07-2011 | Detention And Release of Member. |
127 | 18-07-2011 | Information sought from Hon'ble Members |
126 | 30-06-20111 | Detention And Release of Member. |
125 | 07-06-2011 | Detention And Release of Member. |
124 | ||
123 | 20-05-2011 | Detention And Release of Member. |
122 | 16-05-2011 | Detention And Release of Member. |
121 | 05-05-2011 | Constitution Of the House Committee For the Year 2011-2012. |
120 | 03-05-2011 | Nomination of the Chairpersons of the Committee on Public Accounts, Govt. Undertaking Committee and Estimates Committee. |
119 | 29-04-2011 | Supply of Information for Publication in Delhi Government's Official Directory. |
118 | 01-04-2011 | Detention And Release of Members. |
117 | 01-04-2011 | Detention And Release of Members. |
116 | ||
115 | 24-03-2011 | Constitution of Financial Committee (2011-2012). |
114 | ||
113 | ||
112 | ||
111 | 04-03-2011 | Detention And Release of Members. |
110 | 03-03-2011 | Election to the Council of States (Rajya Sabha) and Legislative Council. |
109 | ||
108 | 25-02-2011 | Commencement of the Seventh Session (Budget Session) of Fourth Legislative Assembly Of NCT of Delhi. |
107 | 24-02-2011 | Eighth Jag Pravesh chandra Memorial Cricket Match. |
106 | 18-02-2011 | Nomination of Members of Delhi Jal Board. |
105 | 20-01-2011 | Detention And Release of Member |
104 | ||
103 | 12-01-2011 | Detention And Release of Member |
102 | 03-01-2011 | Detention And Release of Member |
101 | 27-12-2010 | Detention And Release of Member |
100 | 13-12-2010 | Detention And Release of Member |
99 | 24-11-2010 | Detention And Release of Member |
98 | 12-11-2010 | Detention And Release of Member |
97 | 11-11-2010 | Private Members Resolution. |
96 | 04-11-2010 | Commencement of the Sexth Session of the Fourth Legislative Assembly of NCT of Delhi. |
95 | 01-11-2010 | Arrest of Member. |
94 | 28-10-2010 | Detention And Release of Member |
93 | 01-10-2010 | Detention And Release of Member |
92 | 21-09-2010 | Special Summary Revision of Electoral Rolls w.r.t. 01-01-2011 as qualifying date:- Schedule Regarding |
91 | 13-09-2010 | Detention And Release of Member |
90 | 20-08-2010 | Special Mention (Rule-280). |
89 | 09-08-2010 | Private Members Resolution. |
88 | 05-08-2010 | Detention And Release of Member |
87 | 28-07-2010 | Commencement of the Fifth (Monsoon) Session of the Fourth Legislative Assembly of NCT of Delhi. |
86 | 14-07-2010 | Detention And Release of Member |
85 | 09-07-2010 | Detention And Release of Member |
84 | 05-07-2010 | Detention And Release of Member |
83 | 01-07-2010 | Detention And Release of Member |
82 | 29-06-2010 | Detention And Release of Member |
81 | 28-06-2010 | Detention And Release of Member |
80 | 26-05-2010 | Detention And Release of Member |
79 | 24-05-2010 | Detention And Release of Members |
78 | 24-05-2010 | Special Revision of Electoral Rolls W.r.t. 01-01-2010 |
77 | 20-05-2010 | Detention And Release of Members |
76 | 11-05-2010 | Lecture on Parliamentary Ethics in the Legislative Assembly |
75 | 29-04-2010 | Detention And Release of Member |
74 | 29-04-2010 | Nomination of the Chairpersons of the Undertaking Committee |
73 | 29-04-2010 | Constitution of the House Committee for the Year (2010-2011) |
72 | 27-04-2010 | Change of Residential Address |
71 | 06-04-2010 | Detention And Release of Members |
70 | 31-03-2010 | Panel of Chairmen |
69 | 23-03-2010 | Constitution of Financial Committees (2010-2011) |
68 | 16-03-2010 | Private Member's Resolutions |
67 | 12-03-2010 | Organisation of Flowers' Show in the Legislative Assembly Complex |
66 | 10-03-2010 | Private Member's Resolutions |
65 | 09-03-2010 | Detention And Release of Members |
64 | 08-03-2010 | The Programme of the Address |
63 | 05-03-2010 | Seventh Jag Parvesh Chandra Memorial Cricket Trophy |
62 | 02-03-2010 | Detention And Release of Members |
61 | 02-03-2010 | Commencement of the Fourth Session of the Fourth Legislative Assembly of the NCT of Delhi |
60 | 10-02-2010 | Special Drive to enhance the Image Percentage in the Photo Electoral Roll |
59 | 06-01-2010 | Detention And Release of Member |
58 | 03-12-2009 | Private Members Resolutions |
57 | 27-11-2009 | Orientation Programme For Hon'ble Members |
56 | 23-11-2009 | Commencement of The Third Session of the Fourth Legislative Assembly of NCT of Delhi |
55 | 04-11-2009 | Detention And Release of Members |
54 | 03-11-2009 | Detention And Release of Members |
53 | 03-11-2009 | Detention And Release of Member |
52 | 29-10-2009 | Detention And Release of Member |
51 | 23-10-2009 | Oath By Members |
50 | 15-10-2009 | Detention And Release of Member |
49 | 23-09-2009 | Bye Election to the Legislative Assembly Of Delhi For Dwarka (33) & Okhla (54) Assembly Constituencies |
48 | 20-08-2009 | Nomination of member in CWP steering committee of CPA India region |
47 | 20-08-2009 | Constitution of House Committee On Members Salary & Allowances |
46 | 20-08-2009 | Detention And Release of Member |
45 | 20-08-2009 | Schedule For Bye-election to fill the Legislative Assembly of Bihar & NCT of Delhi |
44 | 20-08-2009 | Schedule For Bye-election to fill the Legislative Assembly of Bihar & NCT of Delhi |
43 | 20-08-2009 | Application of Model Code of Conduct |
42 | 17-08-2009 | Application of Model Code of Conduct-Bye-Election to the Legislative Assembly of NCT of Delhi etc. |
41 | 03-08-2009 | Detention And Release of Members |
40 | 30-07-2009 | Detention And Release of Member |
39 | 23-07-2009 | By-Elections To The Council of States From The NCT of Delhi |
38 | 14-07-2009 | Constitution of House Committee on Members Salary & Allowances |
37 | 07-07-2009 | Constitution of House Committee on Members Salary & Allowances |
37A | 15-06-2009 | Oath taking by Member |
36 | 12-06-2009 | Private Member's Resolutions |
35 | 11-06-2009 | Oath by Member |
34 | 10-06-2009 | Nomination of One Member of Legislative Assembly of Delhi in the D.C of Delhi Bharatiya Chikitsa Parishad |
33 | 10-06-2009 | Nomination of Members in Delhi Nursing Council |
32-Hindi | 10-06-2009 | Constitution of the House Committee For the Year 2009-2010 |
32-Eng. | 10-06-2009 | Constitution of the House Committee For the Year 2009-2010 |
31 | 10-06-2009 | Arrest And Release of Member |
30 | 09-06-2009 | Nomination of the Chairpersons of the Committee on Public Accounts, Govt. Undertaking (2009-2010) |
29 | 09-06-2009 | Constitution of Business Advisory Committee Non-Government Members (2009-2010) |
28 | 08-06-2009 | Procedure For Raising Matter Which is Not A Point Of Order Under Rule 280 |
27 | 08-06-2009 | Private Member's Resolutions |
26 | 02-06-2009 | Programme of the Hon'ble LG Address |
25 | 29-05-2009 | Commencement of the Second Session (Budget Session) of the Fourth Legislative Assembly of NCT of Delhi |
25 | 13-05-2009 | General Election to Lok Sabha 2009- Model Code of Conduct |
24 | 29-04-2009 | General Election to Lok Sabha 2009-Model Code of Conduct |
23 | 09-04-2009 | General Election to Lok Sabha 2009- Applicability of Model Code of Conduct |
22 | 24-03-2009 | Detention And Release of Members |
21 | 23-03-2009 | Constitution of Financial Committees (2009 - 2010) |
20 | 17-03-2009 | General Election to Lok Sabha 2009 - Enforcement of Model Code of Conduct |
19 | 12-03-2009 | Sixth Jag Parvesh Chandra Memorial Cricket Championship |
18 | 09-03-2009 | Detention And Release of Members |
17 | 20-02-2009 | Reconvening of the First Session (Second Part) of the Fourth Legislative Assembly of the NCT of Delhi |
16 | 17-02-2009 | Nomination to the State Supervisory Board |
15 | 17-02-2009 | Commencement of the Second Part of First Session of Fourth Legislative Assembly of NCT of Delhi |
14 | 17-02-2009 | Panel of Chairmen |
13 | 17-02-2009 | Constitution of the Business Advisory Committee For the Year 2009 - 2010 |
12 | 12-02-2009 | Detention of Member |
11 | 30-01-2009 | Election of Three Representatives of Delhi Assembly to Delhi Development Authority |
10 | 27-01-2009 | Election of Three Representatives of Delhi Assembly to DDA |
9 | 19-01-2009 | Detention And Release of Member |
8 | 13-01-2009 | Special Summary Revision Of Photo electoral Rolls W.r.t. 01.01.2009 as the qualifying date |
7 | 09-01-2009 | Nomination of Members of Delhi Jal Board |
6 | 09-01-2009 | Nomination of One Representative of Delhi Legislative Assembly Of Delhi Library Board |
5 | ||
4 | ||
3 | ||
2 | 17-12-2008 | Commencement Of The First Session of the Fourth Legislative Assembly Of the NCT Of Delhi |
1 | 12-12-2008 | Election Certificate of Member |
Third Assembly (Bulletin Part - II) |
||
Bulletin-II No. |
Dated | Subject in Brief |
285 | 10-10-2008 | Group photograph for Members of the Third L.A. - Information Regarding Change in Programme |
284 | 06-10-2008 | Detention and Release of Members |
283 | 03-10-2008 | Group Photograph of the Members of the Third Legislative Assembly |
282 | 01-10-2008 | Group Photograph of the Members of the Third Legislative Assembly |
281 | 26-09-2008 | Group Photograph of the Members of the Third Legislative Assembly |
280A | 16-09-2008 | Detention and Release of Members |
280 | 03-09-2008 | Detention and Release of Member |
279 | 02-09-2008 | Private Member Resolutions |
278 | 01-09-2008 | Preparation of Photo electoral rolls |
277 | 01-09-2008 | Detention and Release of Member |
276 | 25-08-2008 | Commencement of the fourteenth Session of the Third L.A. of NCT of Delhi |
275 | 22-08-2008 | Detention and Release of Members |
274 | 22-08-2008 | Detention and Release of Members |
273 | 22-08-2008 | Detention and Release of Members |
272 | 22-08-2008 | Detention and Release of Member |
271 | 22-08-2008 | Detention and Release of Members |
270 | 22-08-2008 | Notice for Hearing - Central Information Commission |
269 | 19-08-2008 | Detention and Release of Members |
268 | 13-08-2008 | Detention and Release of Member |
267 | 13-08-2008 | Detention and Release of Member |
266 | 12-08-2008 | Detention and Release of Members |
265 | 12-08-2008 | Detention and Release of Members |
264 | 11-08-2008 | Detention and Release of Members |
263 | 04-08-2008 | Detention and Release of Members |
262 | 30-07-2008 | Preparation of Photo Electoral rolls with reference to 01-01-2008 as qualifying date-Revised Schedule |
261 | 29-07-2008 | Detention and Release of Members |
260 | 21-07-2008 | Detention and Release of Members |
259 | 08-07-2008 | Detention and Release of Members |
258 | 27-06-2008 | Delimitation of Parliamentary and Assembly Constituencies in NCT of Delhi Commission's Notification - Order |
257 | 17-06-2008 | Appointment of Direct election officer - Election Reg. Officer and Asstt. Election Reg. Officers |
256 | 10-06-2008 | Detention and Release of Members |
255 | 02-06-2008 | Preparation of Photo electoral rolls with reference to 01-01-2008 as qualifying Date |
254 | 27-05-2008 | Detention and Release of Member |
253 | 05-05-2008 | Detention and Release of Members |
252 | 30-04-2008 | Detention and Release of Member |
251 | 29-04-2008 | Panel of Chairmen |
250 | 29-04-2008 | Re-constitution of the House Committee for the Year 2008-2009 |
249 | 29-04-2008 | Nomination of Dr. S.C. Vats, MLA for Board of Homoeopathic System of Medicine |
248 | 23-04-2008 | Nomination of the Chairpersons of the Committee on Public Account, Govt. Undertaking & Estimates Committee |
247 | 21-04-2008 | Detention and Release of Members |
246 | 08-04-2008 | Constitution of the House Committee for the Year 2008-2009 |
245 | 24-03-2008 | Private Members Resolutions for discussion on 04-04-2008 |
244 | 20-03-2008 | Election of Financial Committees |
243 | 14-03-2008 | Private Members Resolutions for discussion of 28-03-2008 |
242 | 14-03-2008 | Programme During address of the Lieutenant Governor to the House On 17th March 2008 |
241 | 12-03-2008 | Detention And Release of Members |
240 | 07-03-2008 | Detention And Release of Member |
239 | 04-03-2008 | Detention And Release of Member |
238 | 29-02-2008 | Private Member Business |
237 | 28-02-2008 | Commencement of the Thirteenth Session (Budget Session) of The Third L. A. of NCT of Delhi |
236 | 18-02-2008 | Detention And Release of Member |
235 | 15-02-2008 | Detention And Release of Members |
234 | 13-02-2008 | Detention And Release of Members |
233 | 16-01-2008 | Diary & Calendar of 2008 for Members |
232 | 15-01-2008 | Detention And Release of Member |
231 | 17-12-2007 | Private Member Resolution |
230 | 12-12-2007 | Special revision of intensive nature of electoral rolls w.r.t. 01-01-2008 as qualifying date :- Revised schedule regarding |
229 | 04-12-2007 | Commencement of the twelfth Session of the Third L.A. of the NCT of Delhi |
228 | 30-11-2007 | Instruction relating to deletion of all references on politicians-Ministers on the Official website |
227 | 20-11-2007 | Nomination to the State Supervisory Board |
226 | 20-11-2007 | Detention And Release of Member |
225 | 19-11-2007 | Preparation of Electoral Rolls-regarding |
224 | 24-10-2007 | Special revision of intensive nature of electoral rolls w.r.t. 01-01-2008 as qualifying date regarding |
223 | 23-10-2007 | Detention And Release of Member |
222 | 12-10-2007 | Detention And Release of Member |
221 | 04-10-2007 | Special revision of intensive nature of electoral rolls w.r.t. 01-01-2008 as qualifying date regarding |
220 | 03-09-2007 | Private Member Resolutions |
219 | 27-08-2007 | Detention And Release of Members |
218 | 27-08-2007 | Detention And Release of Member |
217 | 24-08-2007 | Commencement of the Eleventh Session of the Third L.A. of the NCT of Delhi |
216 | 06-08-2007 | Nomination of the Chairpersons of the Committee on Public Account Govt. Undertaking Committee And Estimates Committee |
215 | 06-08-2007 | Detention And Release of Members |
214 | 23-07-2007 | Detention And Release of Members |
213 | 16-07-2007 | Detention And Release of Member |
212 | 16-07-2007 | Presidential Election - 2007 |
211 | 16-07-2007 | Detention And Release of Member |
210 | 16-07-2007 | Constitution of the House Committee for the year 2007-2008 |
209 | 05-07-2007 | Detention And Release of Member |
208 | 04-07-2007 | Detention And Release of Member |
207A | 22-06-2007 | Presidential Election |
207 | 18-06-2007 | Presidential Election - 2007 |
206 | 04-06-2007 | Detention And Release of Member |
205 | 04-06-2007 | Detention And Release of Members |
204 | 28-05-2007 | Detention And Release of Member |
203 | 09-04-2007 | Detention And Release of Members |
202 | 04-04-2007 | Private Members Resolutions for discussion on 20-04-2007 |
201 | 02-04-2007 | Private Members Resolution |
200 | 02-04-2007 | Panel Of Chairmen |
199 | 21-03-2007 | Constitution of Financial committee (2007-2008) |
198 | 20-03-2007 | Reconsideration of the Delhi Fire Service Bill, 2001 |
197 | 19-03-2007 | Programme During Address of the Lieutenant Government to the House On 21st March 2007 |
196 | 06-03-2007 | Commencement of the Tenth Session (Budget) of the Third Legislative Assembly of the NCT of Delhi |
195 | 21-02-2007 | Detention and Release of Member |
194 | 04-01-2007 | Reconvening of the Ninth Session (Part-II) of the Third Legislative Assembly of the NCT of Delhi |
193 | 21-11-2006 | Detention of Member |
192 | 20-11-2006 | Detention of Member |
191 | 17-11-2006 | Detention And Release of Member |
190 | 14-11-2006 | Nomination of the Members to the Panel of Chairman for the period upto 31-03-2007 |
189 | 26-10-2006 | Private Member Resolution |
188 | 23-10-2006 | Private Member Resolution |
187 | 13-10-2006 | Detention And Release of Member |
186 | 05-10-2006 | Commencement of the Ninth Session of the Third Legislative Assembly of the NCT of Delhi |
185 | 21-09-2006 | Detention And Release of Member |
184 | 21-09-2006 | Detention And Release of Member |
183 | 15-09-2006 | Special Summary Revision of Election Rolls-2007 - Schedule. |
182 | 18-08-2006 | Detention And Release of Member |
181 | 08-08-2006 | Special Summary Revision of Electoral Rolls 2007 - Schedule |
180 | 27-07-2006 | Detention And Release of Member |
179 | 04-07-2006 | Detention And Release of Member |
178 | 28-06-2006 | Detention And Release of Member |
177 | 28-06-2006 | Nomination of Members of the Delhi Jal Board |
176 | 28-06-2006 | Nomination of the Chairperson of the Committee on Public Account, Govt. Undertaking Committee and Estimates Committee |
175-B | 28-06-2006 | Constitution of House Committees for the Year 2006-2007 |
175-A | 13-06-2006 | Detention And Release of Member |
175 | 08-06-2006 | Detention And Release of Member |
174 | 07-06-2006 | Change in Telephone Number |
173 | 12-05-2006 | Detention And Release of Member |
172 | 11-05-2006 | The Eighth (Emergent) Session of the Third Legislative Assembly of the NCT of Delhi |
171 | 09-05-2006 | Detention And Release of Member |
170 | 05-05-2006 | Detention And Release of Member |
169 | 02-05-2006 | Detention And Release of Member |
168 | 01-05-2006 | Detention And Release of Member |
167 | 27-04-2006 | Detention And Release of Member |
166 | 26-04-2006 | Detention And Release of Member |
165 | 21-04-2006 | Detention And Release of Member |
164 | 21-04-2006 | Detention And Release of Member |
163 | 21-04-2006 | Detention And Release of Member |
162 | 19-04-2006 | Detention And Release of Member |
161 | 19-04-2006 | Detention And Release of Member |
160 | 17-04-2006 | Detention And Release of Member |
159 | 13-04-2006 | Detention And Release of Member |
158 | 13-04-2006 | Detention And Release of Members |
157 | 12-04-2006 | Detention And Release of Member |
156 | 12-04-2006 | Detention And Release of Member |
155 | 12-04-2006 | Detention And Release of Members |
154 | 12-04-2006 | Detention And Release of Members |
153 | 12-04-2006 | Detention And Release of Member |
152 | 12-04-2006 | Detention And Release of Member |
151 | 12-04-2006 | Detention And Release of Member |
150 | 12-04-2006 | Detention And Release of Member |
149 | 07-04-2006 | Detention And Release of Member |
148 | 07-04-2006 | Detention And Release of Members |
147 | 07-04-2006 | Detention And Release of Member |
146 | 07-04-2006 | Detention And Release of Members |
145 | 07-04-2006 | Detention And Release of Members |
144 | 07-04-2006 | Detention And Release of Member |
143 | 07-04-2006 | Detention And Release of Member |
142 | 07-04-2006 | Detention And Release of Members |
141 | 07-04-2006 | Detention And Release of Member |
140 | 07-04-2006 | Detention And Release of Member |
139 | 17-03-2006 | Constitution of Financial Committees (2006-2007) |
138 | 03-03-2006 | Private Member Resolution |
137 | 27-02-2006 | Reconsideration of the 'Delhi Municipal Corporation (Third Amendment) Bill, 2004' |
136 | ||
135 | 27-02-2006 | Programme During Address of the Hon'ble Lieutenant Governor |
134 | 27-02-2006 | Private Members Resolutions |
133 | 24-02-2006 | Detention and Release of Member |
132 | 24-02-2006 | Detention and Release of Member |
131 | 20-02-2006 | Detention and Release of Members |
130 | 20-02-2006 | Fifth Jag Parvesh Chandra Memorial Cricket Championship |
129 | 20-02-2006 | Private Members Resolution |
128 | 15-02-2006 | Change in Telephone Numbers |
127 | 13-02-2006 | Commencement of the Seventh Session (Budget Session) of the Third Legislative Assembly of the NCT of Delhi |
126 | 10-02-2006 | Detention and Release of Member |
125 | 08-02-2006 | Detention and Release of Member |
124 | 08-02-2006 | Meeting With the Delegation from Fukuoka Prefectural Govt. and Assembly of Japan |
123 | 08-02-2006 | Detention and Release of Members |
122 | 01-02-2006 | Detention and Release of Member |
121 | 18-01-2006 | Detention and Release of Members |
120 | ||
119 | 21-12-2005 | Biennial Elections to the Council of States From the National Capital Territory of Delhi |
118 | 14-12-2005 | Detention and Release of Member |
117 | 12-12-2005 | Private Member Resolution |
116 | 30-11-2005 | Commencement of the Sixth Session of the Third Legislative Assembly of the NCT of Delhi |
115 | 11-11-2005 | Detention And Release of Member |
114 | 28-10-2005 | Detention And Release of Members |
113 | 26-10-2005 | Special Summary Revision of Electoral Roll-2006-Schdule |
112 | 24-10-2005 | Constitution of Select Committee on "The Delhi Water Board (Amendment) Bill 2005" |
111 | 21-09-2005 | Detention and Release of Members |
110 | 12-09-2005 | Private Members Resolution |
109 | 06-09-2005 | Detention and Release of Members |
108-A | 30-08-2005 | Commencement of the Fifth Session of the Third Legislative Assembly of the NCT of Delhi |
108 | 10-08-2005 | Detention And Release of Members |
107 | 10-08-2005 | Detention And Release of Members |
106 | 27-07-2005 | Detention And Release of Members |
105 | 25-07-2005 | Detention And Release of Members |
104 | 18-07-2005 | Detention And Release of Member |
103 | 13-07-2005 | Detention And Release of Member |
102 | 12-07-2005 | Detention And Release of Member |
101 | 12-07-2005 | Detention And Release of Member |
100 | 12-07-2005 | Detention And Release of Member |
99 | 12-07-2005 | Detention And Release of Member |
98 | 07-07-2005 | Reschedule of Program of Special Summary Revision of Electoral Roll-2005 |
97 | 06-07-2005 | Detention and Release of Members |
96 | 30-06-2005 | Constitution of "House Committees on Rural Issues" for the Year 2005-2006 |
95 | 30-06-2005 | Constitution of House Committees for the Year 2005-2006 |
94 | 24-06-2005 | Detention And Release of Members |
93 | 29-06-2005 | Reconsideration of the Delhi Municipal Corporation (Prevention of Defection) Bill 1996 |
92 | 25-05-2005 | Detention and Release of Members |
91 | 05-05-2005 | Detention and Release of Members |
90 | 26-04-2005 | Reschedule or Program of Special Summary Revision of Electoral Roll-2005 |
89 | 19-04-2005 | Detention And Release of Members |
88 | 05-04-2005 | Detention and Release of Member |
87 | 01-04-2005 | Nomination of the Chairperson of the Committee on Public Accounts, Govt. Undertaking Committee and Estimates Committee |
86 | 01-04-2005 | Nomination of the Members to the Panel of Chairman for the financial year 2005-2006 |
85 | 28-03-2005 | Constitution of Financial Committees (2005-2006) |
84 | 22-03-2005 | Private Member Resolution |
83-A | 14-03-2005 | Detention And Release of Member |
83 | 11-03-2005 | Hon'ble L. G. Address |
82 | 10-03-2005 | Detention And Release of Member |
81 | 07-03-2005 | Private Members Resolutions for Discussion on 18.03.2005 |
80 | 04-03-2005 | Entry for Members of Legislative Assembly in Delhi Secretariat Building |
79 | 25-02-2005 | Commencement of the Fourth Session (Budget Session) of the Third Legislative Assembly of The NCT of Delhi |
78 | 22-02-2005 | Change in Residential Address |
77 | 22-02-2005 | Entry for Member of Legislative Assembly in Delhi Secretariat Building |
76 | 28-01-2005 | Detention And Release of Member |
75 | 10-01-2005 | Detention And Release of Member |
74 | 11-01-2005 | Special Summary Revision of Election Roll-2005-Revised Schedule |
73 | 03-01-2005 | Detention and Release of Member |
72 | 03-01-2005 | Change of Address |
71 | 29-12-2004 | Changes in Constitution of House Committees for the Year 2004-2005 |
70 | 10-12-2004 | Private Member Resolution |
69 | 06-12-2004 | Detention And Release of Member |
68 | 29-11-2004 | Commencement of the Third Session (Winter Session) of the Third Legislative Assembly of the NCT of Delhi |
67 | 22-11-2004 | Detention And Release of Members |
66 | 18-11-2004 | Change in Residential Address |
65 | 18-11-2004 | Detention And Release of Members |
64 | 18-11-2004 | Detention And Release of Members |
63-A | 10-11-2004 | Detention And Release of Members |
63 | 20-10-2004 | Oath Taking by Members |
62 | 19-10-2004 | Oath and Affirmation of Newly Elected Member |
61 | 08-10-2004 | Bye-election to 15-Rajouri Garden & 70-Baljeet Nagar(SC) Assembly Constituencies ... |
60 | 06-10-2004 | Change of Telephone Number and Address |
59 | 23-09-2004 | Detention And Release of members |
58 | 03-09-2004 | Election of three representatives of Delhi Assembly to DDA |
57 | 30-08-2004 | Election of three representatives of Delhi Assembly to DDA |
56 | 25-08-2004 | Reconsideration of the 'Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Bill,2000' ... |
55 | 11-08-2004 | Constitution of Select Committees |
54 | 11-08-2004 | Appointment of Chairmen to the Financial Committees for the Year 2004-2005 |
53 | 11-08-2004 | Constitution of House Committees For the Year 2004-2005 |
52 | 02-08-2004 | Special Summary Revision of Election Rolls w.r.t. 01.01.2005 as Qualifying Date-Revised Schedule |
51 | 02-08-2004 | Bye-Election to the Council of States From the NCT of Delhi |
50 | 28-07-2004 | Nomination of the Members to the Panel of Chairmen till 31.03.2005 |
49 | ||
48 | 19-07-2004 | Private Members Resolutions for Discussion on 30.07.2004 |
47 | 15-07-2004 | Election of Speaker |
46 | 15-07-2004 | Hon'ble L.G. Address |
45 | 12-07-2004 | Constitution of Business Advisory Committee and Private Member Bills and Resolutions Committee for the year 2004-2005 |
44 | 12-07-2004 | Private Member Resolution |
43 | 03-07-2004 | Commencement of the Second Session (Budget Session) of the Third Legislative Assembly of the NCT of Delhi |
42 | 16-06-2004 | Detention and Release of Members |
41 | 14-06-2004 | Special Summary Revision of Electoral Rolls with reference to 01.01.2005 as qualifying date-schedule. |
40 | 02-06-2004 | Chaudhary Prem Singh, Designate as Hon'ble Speaker by the Hon'ble L.G. |
39 | 28-05-2004 | Nomination of the Members to the Disciplinary Committee of the Delhi Medical Council |
38 | 28-05-2004 | Nomination of the Member to the State Coordination Committee, |
37 | 28-05-2004 | Nomination of the Members to the Water Consultative Council |
36 | 28-05-2004 | Nomination of the Member to the Delhi Library Board |
35 | 28-05-2004 | Nomination of the Member to the Court of the University |
34 | 28-05-2004 | Resignation of Sh. Ajay Maken From Legislative Assembly of NCT of Delhi |
33 | 28-05-2004 | Resignation by Shri Ajay Maken From the Post of Speaker |
32 | 28-05-2004 | Resignation From Legislative Assembly by Smt. Krishna Tirath |
31 | 28-05-2004 | Resignation by Smt. Krishna Tirath From the Post of the Deputy Speaker |
30 | 15-04-2004 | Panel of Chairmen |
29 | 24-03-2004 | Constitution of Financial Committees (2004-2005) |
28 | 22-03-2004 | Sitting of the House scheduled for 24th March 2004, at 10.00 AM |
27 | 19-03-2004 | Detention and Release of Member |
26 | 18-03-2004 | Reconvening of the First Session (Second Part) of the Third Legislative Assembly of the NCT of Delhi |
25 | 15-03-2004 | Detention and Release of Member |
24 | 15-03-2004 | Detention and Release of Member |
23 | 16-03-2004 | Submitting of Language option in which Hon'ble Members like to receive Assembly Papers |
22 | 09-03-2004 | Release of Fund Under the MLAs Local Areas Development Scheme |
21 | 26-02-2004 | Detention and Release of Member |
20 | 25-02-2004 | Nomination of Members to the Delhi Jal Board |
19 | 20-02-2004 | Change in Telephone Number |
18 | 12-02-2004 | Third Jag Parvesh Chandra Memorial Cricket Championship |
17 | 12-02-2004 | Detention and Release of Member |
16 | 06-02-2004 | Detention and Release of Member |
15 | 03-02-2004 | Detention and Release of Member |
14 | 28-01-2004 | Detention and Release of Member |
13 | 27-01-2004 | Detention and Release of Member |
12 | 27-01-2004 | Nomination of the Members to the Delimitation Commission |
11 | 27-01-2004 | Constitution of the House Committees for the Year 2003-2004 |
10 | 21-01-2004 | Nomination to the State Supervisory Board |
9 | 14-01-2004 | Reconsideration of the Delhi Industries (Enlistment and Planning) Bill, 2000 |
8 | 08-01-2004 | Special Summary Revision of Election Rolls with Reference to 01.01.2004 as Qualifying date revised schedule |
7 | 31-12-2003 | Special Revision of a Summary Nature of Election Rolls with reference to 01.01.2004 as qualifying date schedule |
6 | 19-12-2003 | Hon'ble L. G. Address |
5 | 17-12-2003 | Resignation of Shri Madal Lal Khurana |
4 | 17-12-2003 | Appointment of Speaker Pro Tem |
3 | 16-12-2003 | Election of Speaker |
2 | 16-12-2003 | Commencement of the First Session of the Third Legislative Assembly of the NCT of Delhi |
1 | 08-12-2003 | Election Certificate of Members |
Second Assembly (Bulletin Part - II) |
||
Bulletin-II No. |
Dated | Subject in Brief |
279 | 05-12-2003 | Reg. Dissolution of Second Assembly of NCT of Delhi W.e.f. 5-12-2003 |
278 | 03-12-2003 | Detention And Release of Member |
277 | 17-11-2003 | Detention And Release of Member |
276 | 31-10-2003 | Group Photograph For Member of the Second Legislative Assembly |
275 | 21-10-2003 | Detention And Release of Members |
274 | 17-10-2003 | Detention And Release of Members |
273 | 08-10-2003 | Detention And Release of Members |
272 | 22-09-2003 | Detention And Release of Members |
271 | 11-09-2003 | Detention And Release of Members |
270 | 03-09-2003 | Detention And Release of Members |
269 | 02-09-2003 | Detention And Release of Members |
268 | 30-07-2003 | Detention And Release of Members |
267 | ||
266 | 17-07-2003 | Detention And Release of Members |
265 | 10-07-2003 | Detention And Release of Members |
264 | 07-07-2003 | Detention And Release of Members |
263 | 02-07-2003 | Reg. Change in Seating Arrangement |
262 | 30-06-2003 | Election of Speaker |
261 | 19-06-2003 | Detention And Release of Members |
260 | 18-06-2003 | Resignation of Speaker, Delhi Legislative Assembly |
259 | 13-06-2003 | Launching of Website of Delhi Legislative Assembly |
258 | 04-06-2003 | Detention and Release of Members |
257 | 20-05-2003 | Reconsideration of the 'Delhi Sikh Gurdwaras (Amendment) Bill, 1998' |
256 | 14-05-2003 | Nomination of Members to the Committee on Issues Relating MLAs Constituency Development funds. |
255 | 09-05-2003 | Nomination of Member to the House Committee on Issues Relating to Property Tax |
254 | 01-05-2003 | Constitution of the House Committees For the Year 2003-2004 |
253 | 21-04-2003 | Detention and Release of Member |
252 | 16-04-2003 | Change in Telephone Number |
251 | 01-04-2003 | Panel of Chairmen |
250-A | 27-03-2003 | Election to Financial Committees |
250 | 20-03-2003 | Election to Financial Committees |
249 | 17-03-2003 | Private Members' Resolution |
248 | 12-03-2003 | Reg. Hon'ble Lt. Governor's Address Programme During 16th (Budget) Session of Second Assembly |
247 | ||
246 | 24-02-2003 | Commencement of The Sixteenth Session of the Second Legislative Assembly of the NCT of Delhi |
245 | 13-02-2003 | Detention and Release of Member |
244 | 20-01-2003 | Detention and Release of Members |
243 | 10-12-2002 | Address & Telephone Number of Sh. Siddharath Rao, Secretary of Delhi L. A. |
242 | 03-12-2002 | Sh. Siddharath Rao assume the charge of the Secretary of Delhi Legislative Assembly |
241 | 18-11-2002 | Private Members' Resolution |
240 | 08-11-2002 | Commencement of the Fifteenth Session of the Second Legislative Assembly of the NCT of Delhi |
239 | 23-10-2002 | Detention And Release of Member |
238 | 23-10-2002 | Nomination of Three Members For State Council For Right to Information |
237 | 30-09-2002 | Detention and Release of Members |
236 | 30-09-2002 | Detention and Release of Members |
235 | 27-09-2002 | Special Revision of Electoral Rolls |
234 | 23-09-2002 | Change in Telephone Number |
233 | 13-09-2002 | Change in Telephone Number |
232 | 13-09-2002 | Reg. issue of New MLA Car Parking Labels |
231 | 09-09-2002 | Commencement of 14th Session of the Second Legislative Assembly of the NCT of Delhi |
230 | 05-09-2002 | Change of Residential Address of a Member |
229 | 05-09-2002 | Detention And Release of Member |
228 | 26-08-2002 | Detention And Release of Members |
227 | 19-08-2002 | Detention And Release of Members |
226 | 14-08-2002 | Change in Telephone Number |
225 | 14-08-2002 | Detention And Release of Member |
224 | 13-08-2002 | Detention And Release of Members |
223 | 01-08-2002 | Nomination of Member to the Delimitation Commission |
222 | 01-08-2002 | Nomination of Member to the House Committee to consider the issues related to allotment of Land under the 20 point Programme |
221 | 26-07-2002 | Change in Telephone Number |
220 | 23-07-2002 | Detention And Release of Member |
219 | 23-07-2002 | Change in Telephone Number & Address |
218 | 12-07-2002 | Reg. Used, Unused Rail Travel Coupons to be Returned by MLAs |
217 | 10-07-2002 | Presidential Elections, 2002 |
216 | 05-07-2002 | Private Members' Resolution |
215 | 01-07-2002 | Election of Two Representatives of Delhi Assembly to the Delhi Building and other Construction Workers Advisory Committee |
214 | 28-06-2002 | Facility Regarding Pollution Control Checking in Delhi Vidhan Sabha Parking |
213 | 28-06-2002 | Commencement of the Thirteenth Session of The Second Legislative Assembly of The NCT of Delhi |
212 | 14-06-2002 | Presidential Elections, 2002 |
211 | 11-06-2002 | Detention And Release of Members |
210 | 24-05-2002 | Nomination of a Member to Rules Committee |
209 | 13-05-2002 | Detention And Release of Member |
208 | 09-05-2002 | Recognition of Dr. Jagdish Mukhi as Leader of Opposition |
207 | 07-05-2002 | Nomination of a Member to Delhi Library Board |
206 | 06-05-2002 | Reconstitution of the Select Committee on "The Delhi Women Reservation Bill, 2001" |
205 | 03-05-2002 | Constitution of The House Committees For The Year 2002-2003 |
204 | 03-05-2002 | Nomination of The Chairpersons of The Committee on Public Accounts Estimates Committee and Government Undertakings Committee |
203 | 29-04-2002 | Change in Telephone Number |
202 | 23-04-2002 | Letter From Additional Secretary (Home) GNCT of Delhi Reg. |
201 | 15-04-2002 | Cricket Match Between Assembly XI and Press XI |
200 | 12-04-2002 | Change of Telephone Numbers |
199 | 11-04-2002 | Change of Telephone Numbers |
198 | 11-04-2002 | Reg. 11th Birth Anniversary of Dr. Bhimrao Ambedkar |
197 | 05-04-2002 | Election to Financial Committees |
196 | 28-03-2002 | Election to Committees |
195 | 28-03-2002 | Change Of Telephone Numbers |
194 | 27-03-2002 | Private Members Resolution |
193 | 26-03-2002 | Detention And Release of Member |
192 | 22-03-2002 | Closure of Main Assembly Gate-Entry From Reception Side Only |
191 | 18-03-2002 | Information Reg. LG Address Programme During 12th (Budget) Session |
190 | 18-03-2002 | The Members of Legislative Assembly of the NCT of Delhi (Salaries, Allowances and Pensions etc) |
189 | 08-03-2002 | Commencement of Twelfth Session of Second Assembly of Legislative Assembly of NCT of Delhi |
188 | 27-02-2002 | Visit of Committee on Privileges of Bihar Legislative Assembly |
187 | 08-02-2002 | Reg. Visit of Committee on Delegated Legislation of Andhra Pradesh Legislative Assembly |
186 | 07-02-2002 | Detention And Release of Members |
185 | 07-02-2002 | Visit of Committee on Private Members Bills & Resolutions of Bihar Parishad to Delhi Legislative Assembly |
184 | 30-01-2002 | Australian Parliamentary Delegation Calls on Speaker, Delhi Legislative Assembly |
183 | 17-01-2002 | Orientation Programme For MLAs |
182 | 07-01-2002 | Detention And Release of Members |
181 | 14-12-2001 | Briefing Up of the Security in Delhi Legislative Assembly |
180 | 14-12-2001 | Cancelation of Party on 15-12-2001 |
179 | 12-12-2001 | Resignation From House Committees |
178 | 12-12-2001 | Resignation of Member From The Committee and Filling Up Casual Vacancies |
177 | 12-12-2001 | Change in the Seating Arrangement of Some Members in the House |
176 | 07-12-2001 | Private Members Resolutions |
175 | 29-11-2001 | Conditions Governing Admissibility of Question |
174 | 29-11-2001 | Commencement of the Eleventh Session of the Second Legislative Assembly of The NCT of Delhi |
173 | 29-11-2001 | Unveiling of the Statue of Baba Saheb Ambedkar in the Assembly Premises |
172 | 23-11-2001 | Computer Training For MLAs in Assembly Premises |
171 | 29-10-2001 | Constitution of Select Committee on 'The Delhi Women Reservation Bill, 2001' |
170 | 25-10-2001 | Reg. Admissibility of Question Under Rule-31 |
169 | 19-10-2001 | Detention And Release of Member |
168 | 15-10-2001 | Detention And Release of Members |
167 | 05-10-2001 | Detention And Release of Member |
166 | 27-09-2001 | Nomination of three Members for State Council For Right to Information |
165 | 13-09-2001 | Private Members' Resolution |
164 | 06-09-2001 | Commencement of the Tenth Session of the Second Legislative Assembly of the NCT of Delhi |
163 | 29-08-2001 | Detention And Release of Members |
162 | 16-08-2001 | Detention And Release of Members |
161 | 10-08-2001 | Change of Telephone Numbers |
160 | 08-08-2001 | Change of Telephone Numbers |
159 | 30-07-2001 | Nomination of Members to the Delhi Water Board |
158 | 24-07-2001 | Detention And Release of Members |
157 | 11-07-2001 | Views on Splitting of Present MCD |
156 | 02-07-2001 | Detention And Release of Member |
155 | 25-06-2001 | Constitution of Committee to look into the Recommendations of the Virendra Prakash Committee report to review the structure and working of the Municipal, Corporation of Delhi |
154 | 25-06-2001 | Change of Telephone Numbers of Delhi Legislative Assembly Secretariat |
153 | 21-06-2001 | Detention and Release of Members |
152 | 08-06-2001 | Special Session of the Second Legislative Assembly of the NCT of Delhi |
151 | 02-05-2001 | Committee on Government Assurances |
150 | 27-04-2001 | Nomination of the Chairpersons of the Committee on Public Accounts, Estimates Committee and Government Undertakings Committee |
149 | 26-04-2001 | Constitution of Select Committees on "The Delhi Fire Service Bill-2000" |
148 | 24-04-2001 | Constitution of the House Committees For the Year 2001-2002 |
147 | 12-04-2001 | Change of Telephone Numbers |
146 | 12-04-2001 | Nomination of Member to the Delhi Nursing Council |
145 | 30-03-2001 | Prohibition of Demonstrations and Dharna Etc Within Assembly Premises |
144 | 30-03-2001 | Election to Financial Committees |
143 | 26-03-2001 | Elections to Financial Committees-Receipt of Nominations Regarding |
142 | 22-03-2001 | Election to Committees |
141 | 21-03-2001 | Allocation of Seat to Member |
140 | 20-03-2001 | Status of Member in the House |
139 | 15-03-2001 | Total Notices of Resolutions Received From Hon'ble Members |
138 | 15-03-2001 | Private Member's Resolutions |
137 | 15-03-2001 | Issue of Multiple Access-Cum-Identity Card to MLAs Arrangement of Photo-session |
136 | 15-03-2001 | Change of Telephone Numbers of Member |
135 | 14-03-2001 | Change of Address & Telephone no. of Member |
134 | 09-03-2001 | Change of Seating Arrangement |
133 | 05-03-2001 | Commencement of the Eighth Session of the Second Legislative Assembly of the NCT of Delhi |
132 | 05-03-2001 | Commencement of Eighth Session of Second Assembly of Govt. of NCT Delhi and Hon'ble L. G. address regarding |
131 | 23-02-2001 | Change of Telephone Numbers of Member |
130 | 09-02-2001 | Issue of New Parking Labels |
129 | 24-01-2001 | List of Telephone Numbers at Delhi Sachivalaya Building, ITO Complex, Delhi |
128 | 18-01-2001 | Function in the Assembly Hall on 24th January at 11:00 AM to Commemorate the 50th year of Indian Republic |
127 | 16-01-2001 | Change of Telephone Numbers of Member |
126 | 09-01-2001 | Detention And Release of Members |
125 | 08-01-2001 | Detention And Release of Members |
124 | 08-01-2001 | Detention And Release of Members |
123 | 05-01-2001 | Detention And Release of Members |
122 | 05-01-2001 | Detention And Release of Members |
121 | 04-01-2001 | Detention And Release of Members |
120 | 03-01-2001 | Detention And Release of Members |
119 | 03-01-2001 | Detention And Release of Members |
118 | 02-01-2001 | Detention And Release of Member. |
117 | 27-12-2000 | Detention And Release of Member. |
116 | 27-12-2000 | Detention And Release of Member. |
115 | 08-12-2000 | Second Part of the Seventh Session of Legislative Assembly of NCT of Delhi. |
114 | 20-11-2000 | Availability of press clipping in Delhi Assembly Library. |
113 | 15-11-2000 | Release of Book "Delhi Assembly Resolves" |
112 | 09-11-2000 | Private Member's Bills |
111 | 03-11-2000 | Commencement of the Seventh Session of Second Legislative Assembly of NCT of Delhi |
110 | 03-11-2000 | Seating Arrangement of Member in the House. |
109 | 31-10-2000 | Change Of Address of Member. |
108 | 06-10-2000 | Detention And Release of Member. |
107 | 04-10-2000 | Detention And Release of Members. |
106 | 20-09-2000 | Detention And Release of Members. |
105 | 15-09-2000 | Change of Address & Telephone No. of Member. |
104 | 07-09-2000 | Detention And Release of Member. |
103 | 24-08-2000 | Detention And Release of Member. |
102 | 07-08-2000 | Detention And Release of Member. |
101 | 28-07-2000 | Special Session of the Second Legislative Assembly of the NCT of Delhi. |
100 | 28-07-2000 | Seating Arrangement of Member in the House |
99 | 12-07-2000 | Press Clipping Service Provided in Delhi Vidhan Sabha Library |
98 | 24-07-2000 | Detention And Release of Member |
97 | 06-07-2000 | Detention And Release of Member |
96 | 03-07-2000 | Arrest of Members |
95 | 03-07-2000 | Institution of Mahatma Gandhi Peace Prize Award by the Government of India |
94 | 19-06-2000 | Detention And Release of Members |
93 | 05-06-2000 | Arrest And Release of Member |
92 | 05-06-2000 | Detention And Release of Member |
91 | 12-05-2000 | Detention And Release of Members |
90 | 11-05-2000 | Message Received From the Wife of Former President of India |
89 | 05-05-2000 | Detention And Release of Member |
88 | 04-05-2000 | Constitution of the House Committees For The Year 2000-2001 |
87 | 03-05-2000 | Resignation And Nomination of Member to the Estimates Committee |
86 | 03-05-2000 | Nomination of the Chairperson of The Committee on Public Accounts, Estimates Committee and Government Undertaking Committees |
85 | 18-04-2000 | Detention And Release of A Member |
84 | 31-03-2000 | Election To Financial Committees |
83 | 29-03-2000 | Election For Financial Committees |
82 | 28-03-2000 | Resignation of Member From the Committee On Private Member's Bills & Resolutions. |
81 | 28-03-2000 | Resignation of Member From the Public Account Committee |
80 | 27-03-2000 | List of Valid Nominations on the Last Day of Filling Nominations for Election to the Financial Committees |
79 | 27-03-2000 | Booking of Ticket Against Rail Travel Coupons of Members of Delhi Legislative Assembly |
78 | 23-03-2000 | Election To Committees |
77 | 23-03-2000 | Private Member's Resolution |
76 | 16-03-2000 | Detention And Release of Members |
75 | 16-03-2000 | Private Member's Resolution |
74 | 14-03-2000 | Detention And Release of A Member |
73 | 14-03-2000 | Commencement of Fifth (Budget) Session of Second Assembly on 22-03-2000 |
72 | 10-03-2000 | Private Member's Resolution |
71 | 08-03-2000 | Change of Address of Member |
70 | 08-03-2000 | Second Budget Session of the Second Legislative Assembly Budget Session Extended Till 7th April, 2000 |
69 | 06-03-2000 | Commencement of the Fifth Session of the Second Legislative Assembly of the NCT of Delhi |
68 | 29-02-2000 | Change of Address of Member |
67 | 29-02-2000 | Detention And Release of A Member |
66 | 28-02-2000 | Suggestion Invited in Respect of the Delhi Plastic and Non-Biodegradable Garbage Bill report to the Committee |
65 | 05-01-2000 | Suggestion Invited in Respect of the Delhi Plastic and Non-Biodegradable Garbage Bill report |
64 | 29-12-1999 | Constitution of Select Committee on 'The Delhi Plastic and Non-Biodegradable Garbage (Control) Bill,1999 |
63 | 20-12-1999 | Information Brochure on Salaries Facilities Available to Different State Legislatures |
62 | 17-12-1999 | Amendments to the Private Member's Resolution |
61 | 15-12-1999 | Note of Commissioner MCD, Reg. Removal of Encroachments From Main Road Street |
60 | 15-12-1999 | Function on 16-12-1999, Reg. Publication of 'Know MLAs |
59 | 10-12-1999 | Private Member's Resolution |
58 | 09-12-1999 | Detention And Release of A Member |
57 | 06-12-1999 | Commencement of the Fourth Session of the Second Legislative Assembly of the NCT of Delhi |
56 | ||
55 | 15-11-1999 | Allocation of Zones Under the Charge of Different Additional Commissioners of M.C.D. |
54 | 04-11-1999 | Detention And Release of A Member |
53 | 21-10-1999 | Detention And Release of a Member |
52 | 30-09-1999 | Detention And Release of a Member |
51 | 07-09-1999 | Detention And Release of a Member |
50 | 27-08-1999 | Private Member's Resolutions. |
49 | 26-08-1999 | Detention and Release of A Member |
48 | 26-08-1999 | Provision Regarding Payment of Pension to Ex. MLAs. |
47 | 20-08-1999 | Commencement of the Third Session of the Second Legislative Assembly of the NCT of Delhi |
46 | 10-08-1999 | Detention And Release of A member |
45 | 26-07-1999 | Resignation of Member From the Committee And Filling up of Casual Vacancies |
44 | 12-07-1999 | Press Clipping Service to be Started in Delhi Vidhan Sabha Library |
43 | 08-07-1999 | Regarding Maintenance of the Secrecy of the Deliberations Held in Various House Committees. |
42 | 08-07-1999 | Information Regarding Petition Committee. |
41 | 30-06-1999 | Change of Address of Member |
40 | 28-06-1999 | Nomination of Member to the Delhi Nursing Council |
39 | 28-06-1999 | Nomination of Member to the Disciplinary Committee of Delhi Medical Council |
38 | 20-05-1999 | Nomination of the Chairman of the Committee on PAC, Estimates Committee and Govt. Undertaking Committee. |
37 | 19-05-1999 | Constitution of The House Committees For the Year 1999-2000 |
36 | 21-04-1999 | Nomination of a Member to Delhi Library Board |
35 | 20-04-1999 | Detention And Release of a Member |
34 | 15-04-1999 | Nomination of Three MLAs For Sat Paul Mittal Award |
33 | 09-04-1999 | Regarding Change in Seating Arrangement. |
32 | 07-04-1999 | Regarding Change in Seating Arrangement |
31 | 06-04-1999 | Detention And Release of Members |
30 | 01-04-1999 | The Seating Arrangement of Other Hon'ble Member |
29 | 31-03-1999 | Motion of Thanks on the Lt. Governor's Address |
28 | 26-03-1999 | Private Member's Bill. |
27 | 23-03-1999 | Election To Committees. |
26 | 19-03-1999 | Nomination of Members to the Delhi Water Board. |
25 | 17-03-1999 | Pannel Of Chairman. |
24 | 17-03-1999 | Sitting Arrangement of Member's in the House |
23 | 12-03-1999 | Private Member's Resolutions |
22 | 11-03-1999 | Programme of the Address by the Hon'ble Lt. Governor Delhi |
21 | 11-03-1999 | Constitution of The House Committees For The Year 1999-2000. |
20 | 03-03-1999 | Commencement of the Second Session of the Second Legislative Assembly of the NCT of Delhi |
19 | 03-03-1999 | Order Regarding Change of Seretary (Legislative Assembly) |
17 - 18 | 03-03-1999 |
|
16 | 25-02-1999 | Nomination of Member of the Delhi Board of Homeopathic System of Medicines |
15 | 25-02-1999 | Detention And Release of Member |
14 | 24-02-1999 | Election of Three Member to D.D.A. |
13 | 16-02-1999 | Detention And Release of Members |
12 | 12-02-1999 | Election of three Representatives of Delhi Assembly to DDA |
11 | 08-02-1999 | Prabodhan Karyakram. |
10 | 02-02-1999 | Detention And Release of Members |
9 | 03-02-1999 | Orientation Programme For MLAs |
8 | 21-01-1999 | Oath Taking By Member |
7 | 30-12-1998 | Request to Members for redressal of grievances of their constituents |
6 | 29-12-1998 | Institution of Mahatma Gandhi Peace Prize Award by the Govt. of India |
5 | 10-12-1998 | The Programme of Lt. Governor's Address |
4 | 16-12-1998 | Motion of thanks on the Lt. Governor's Address |
3 | 09-12-1998 | Election of Speaker |
2 | 09-12-1998 | Commencement of the First Session of the Second Legislative Assembly of the NCT of Delhi |
1 | 04-12-1998 | Election Certificate of Members |
First Assembly (Bulletin Part - II) |
||
Bulletin-II No. |
Dated | Subject in Brief |
425 | 12-10-1998 | Nomination of Members to Regional Records Survey Committee for NCT of Delhi |
424 | 09-10-1998 | Detention and Release of Members |
423 | 07-10-1998 | Change of Address of Member |
422 | 14-09-1998 | Detention and Release of Member |
421 | 11-09-1998 | Private Members' Resolutions |
420 | 01-09-1998 | Detention and Release of Members |
419 | 31-08-1998 | Nomination of Member to the Delhi Council for Physiotherapy and Occupational Therapy |
418 | 21-08-1998 | Commencement of the Sixteenth Session of the First Legislative Assembly of the NCT of Delhi |
417 | 20-08-1998 | Nomination of Member to the Delhi Board of Homeopathic System of Medicines |
416 | 20-08-1998 | Visit of Library Committee of Andhra Pradesh Legislative Assembly to Delhi Vidhan Sabha on 19-08-1998 |
414 - 415 | 20-08-1998 |
|
413 | 03-08-1998 | Reconstitution of the House Committee for the year 1998-99 |
412 | 24-07-1998 | Nomination of Members to the Consultative Council of the Water Board |
411 | 20-07-1998 | Detention and Release of Members |
410 | 09-07-1998 | Detention and Release of Member |
409 | 18-06-1998 | Study visit of the Committee on Petitions of Kerala Legislative Assembly |
408 | 17-06-1998 | Detention and Release of Member |
407 | 17-06-1998 | Detention and Release of Members |
406 | 16-06-1998 | Visit of Committee on the Welfare of Backward Class Communities of Kerala Legislative Assembly to Delhi Legislative Assembly on 15-06-1998 |
405 | 15-06-1998 | Visit of Scheduled Tribes Welfare Committee of Maharashtra Legislature to Delhi Vidhan Sabha on 12-06-1998 |
404 | 11-06-1998 | Visit of Questions and Calling Attention Committee of Bihar Legislative Counsel on 11-06-1998 |
403 | 11-06-1998 | Unveiling of the portrait of Netaji Subhash Chandra Bose in the Assembly Hall on 16-06-1998 at 04:00 PM |
402 | 09-06-1998 | Visit of Committee on Government Assurances of Kerala Legislative Assembly on 08-06-1998 |
401 | 04-06-1998 | Detention and Release of Member |
400 | 04-06-1998 | Detention and Release of Members |
399 | 02-06-1998 | Detention and Release of Member |
398 | 02-06-1998 | Detention and Release of Member |
397 | 28-05-1998 | Constitution of House Committee |
396 | 26-05-1998 | Motion moved by Hon'ble C. M. |
395 | 26-05-1998 | Detention and Release of Member |
394 | 19-05-1998 | Arrest and Release of Members |
393 | 30-04-1998 | Reconstitution of the House Committees for the Year 1998-99 |
392 | 28-04-1998 | Study Tour of the Committee on Subordinate Legislation of Bihar Legislative Assembly |
391 | 28-04-1998 | Detention and Release of Member |
390 | 28-04-1998 | Nomination of Members to the Delhi Water Board |
389 | 27-04-1998 | Study visit of the Committee on Subordinate Legislation of Kerala Legislative Assembly |
388 | 27-04-1998 | Communication from Shri Madan Lal Khurana, Hon'ble Minister for Parliamentary Affairs & Tourism, Govt. of India |
387 | 24-04-1998 | Institution of Mahatma Gandhi award by the Govt. of India |
386 | 24-04-1998 | Appointment of Chairman of Committee on Government Undertaking |
385 | 24-04-1998 | Appointment of Chairman of Committee on Public Accounts |
384 | 24-04-1998 | Appointment of Chairman of Committee on Estimates |
383 | 22-04-1998 | Detention and Release of Member |
382 | 20-04-1998 | Letter from Shri Sikander Bakht, Hon'ble Minister of Industry, Govt. of India |
381 | 24-03-1998 | Motion of Thanks on the Lt. Governor's Address |
380 | 24-03-1998 | Election to Committees |
379 | 20-03-1998 | Allotment of Seat |
378 | 19-03-1998 | Private Members' Resolutions |
377 | 17-03-1998 | Programme of Hon'ble L. G. |
376 | 12-03-1998 | Information regarding change of address of a Member |
375 | 10-03-1998 | Panel of Chairmen |
374 | 06-03-1998 | Commencement of the Fifteenth Session of the First Legislative Assembly of the NCT of Delhi |
372 - 373 | 06-03-1998 |
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371 | 26-02-1998 | Detention and Release of Members |
370 | 19-02-1998 | Asian Conference of Parliamentarians / Legislators on Population and Development being organized by the IAPPD jointly with Asian Population and Development Association, Tokyo (Japan) on 30-31 March, 1998 |
369 | 02-02-1998 | Constitution of the House Committee |
368 | 09-01-1998 | Study visit of the Committee on Petitions of Karnataka Legislative Assembly |
367 | 06-01-1998 | Constitution of Committee to inquire into unauthorised sale/encroachment of Gaon Sabha/Govt. Land |
366 | 31-12-1997 | List of valid nomination received for election to the committee on Public Undertakings |
365 | 29-12-1997 | Election to Committee on Government Undertakings |
364 | 29-12-1997 | Re-allotment of Seats |
363 | 18-12-1997 | Private Members' Resolutions |
362 | 15-12-1997 | Study Tour of Special Committee of Meghalaya Vidhan Sabha |
361 | 10-12-1997 | Commencement of the Fourteenth Session of the First Legislative Assembly of the NCT of Delhi |
359 - 360 | 10-12-1997 |
|
358 | 28-11-1997 | House Committee to inquire into the coming up of Radisson Hotel and Park Royal Hotel |
357 | 25-11-1997 | Visit of Question and Calling Attention Committee of Bihar Legislative Assembly on 24-11-1997 |
356 | 24-11-1997 | Visit of Privilege Committee of Karnataka to Delhi Assembly |
355 | 17-11-1997 | Detention and Release of Member |
354 | 17-11-1997 | Study Tour Programme on the Committee on Public Undertaking of Bihar Legislative Assembly |
353 | 10-11-1997 | Visit by Shri A. Madhav Reddy, Hon'ble Minister of Home, Andhra Pradesh |
352 | 29-10-1997 | Constitution of the House Committee |
351 | 29-10-1997 | Constitution of the House Committee |
350 | 28-10-1997 | Detention and Release of Member |
349 | 17-10-1997 | Constitution of Select Committee on "The Delhi Quackery Prohibition Bill, 1997" |
348 | 17-10-1997 | National Seminar of Parliamentarians/ Legislators being organized by the Indian Association of Parliamentarians on Population and Development in the Second Week of November, 1997 |
347 | 17-10-1997 | Constitution of Select Committee on "The Delhi Health Protection Bill, 1997" |
346 | 25-09-1997 | Detention and Release of Member |
345 | 11-09-1997 | Nomination of a Member to the General Council of Netaji Subhash Institute of Technology, Delhi |
344 | 03-09-1997 | Re-allotment of seats |
343 | 18-08-1997 | Function in the Delhi Legislative Assembly Chamber on 26th Aug, 1997 at 11 A.M. to celebrate the Golden Jubilee of India's Independence |
342 | 18-08-1997 | Private Members' Resolutions |
341 | 08-08-1997 | Commencement of the Thirteenth Session of the First Legislative Assembly of the NCT of Delhi |
340 | 07-08-1997 | Detention and Release of Member |
338 - 339 | 07-08-1997 |
|
337 | 30-07-1997 | Arrest of a Member |
336 | 28-07-1997 | Detention and Release of Members |
335 | 04-07-1997 | Detention and Release of Member |
334 | 25-06-1997 | Information regarding Residence / Office address and Telephone Numbers |
333 | 20-06-1997 | Arrest of a Member |
332 | 20-06-1997 | Detention and Release of Member |
331 | 28-05-1997 | Detention and Release of Member |
330 | 23-05-1997 | Resignation of Members from Committee on Welfare of SC / ST and Nomination of Chairman of Committee on Welfare of SC / ST |
329 | 19-05-1997 | Detention and Release of Member |
328 | 19-05-1997 | Detention and Release of Members |
327 | 14-05-1997 | Re-Constitution of the House Committees for the Year 1997-1998 |
326 | 02-05-1997 | Detention and Release of Member |
325 | 28-04-1997 | Nomination of a Member to the Governing Body of the Delhi Public Library (Delhi Library Board) |
324 | 01-04-1997 | Constitution of a House Committee on Cremation Grounds (Shamshan Ghats) |
323 | 17-03-1997 | Election to Committees |
322 | 12-03-1997 | Detention and Release of Members |
321 | 11-03-1997 | Commonwealth Day Message |
320 | 11-03-1997 | Sittings of the House |
319 | 10-03-1997 | Private Members' Resolutions |
318 | 03-03-1997 | Constitution of House Committee |
317 | 28-02-1997 | Panel of Chairmen |
316 | 25-02-1997 | Commencement of the (Budget) Twelfth Session of the First Legislative Assembly of the NCT of Delhi |
314 - 315 | 25-02-1997 |
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313 | 13-02-1997 | Detention and Release of Member |
312 | 21-01-1997 | Election of Three Members to DDA |
311 | 13-01-1997 | Election of Three representatives of Delhi Assembly to DDA |
310 | 01-01-1997 | Private Members Resolutions |
309 | 30-12-1996 | Programme of the Lt. Governor |
308 | 23-12-1996 | Detention and Release of Members |
307 | 20-12-1996 | Detention and Release of Member |
306 | 20-12-1996 | Detention and Release of Member |
305 | 20-12-1996 | Detention and Release of Member |
304 | 20-12-1996 | Detention and Release of Member |
302 - 303 | 19-12-1996 |
|
301 | 19-12-1996 | Commencement of Eleventh Session of the First Legislative Assembly of the NCT of Delhi |
300 | 29-11-1996 | Detention and Release of Member |
299 | 13-11-1996 | Ruling by Hon'ble Speaker in the matter of alleged breach of privileges and contempt of the House by Smt. Tajdar Babar and Smt. Krishna Tirath, MLAs |
298 | 11-11-1996 | Constitution of Select Committee on "The Delhi Tax on Luxuries (Amendment) Bill, 1996" |
297 | 04-11-1996 | Joint Committee of Parliament on the Constitution (Eighty First Amendment) Bill, 1996 |
296 | 01-11-1996 | Detention and Release of Member |
295 | 01-11-1996 | Detention and Release of Members |
294 | 15-10-1996 | Ruling by Hon'ble Speaker on Notice of Breach of Privilege and Contempt of the House given on by Shri Deep Chand Bandhu and Shri Ramvir Singh Bidhuri |
293 | 15-10-1996 | Commencement of the Second Part of Tenth Session of First Legislative Assembly of the NCT of Delhi |
292 | 15-10-1996 | Ban on sale of lotteries - Action taken by Government - Regarding |
291 | 14-10-1996 | Detention and Release of Member |
290 | 14-10-1996 | Detention and Release of Members |
289 | 08-10-1996 | Arrest and Release of a Member |
288 | 08-10-1996 | Resignation of a Member from the Committee on Government Assurances |
287 | 23-09-1996 | Detention and Release of Member |
286 | 20-09-1996 | Detention and Release of Members |
285 | 17-09-1996 | Detention and Release of Member |
284 | 19-09-1996 | Two-day National Seminar of Parliamentarians / Legislators being organized by the Indian Association of Parliamentarians on Population and Development in the second half of October-1996 |
283 | 13-09-1996 | Resignation of a Member from the Committee and filling up of casual vacancies |
282 | 09-09-1996 | Arrest and Release of a Member |
281 | 09-09-1996 | Detention and Release of Members |
280 | 09-09-1996 | Detention and Release of Members |
279 | 09-09-1996 | Detention and Release of Members |
278 | 09-09-1996 | Detention and Release of Members |
277 | 09-09-1996 | Detention and Release of Member |
276 | 14-08-1996 | Ruling by Speaker on Notice of Beach of Privilege moved by Mukesh Sharma, Member |
275 | 14-08-1996 | Ruling by Speaker on Notice of Beach of Privilege moved by Rambir Singh Bidhuri, Member |
274 | 25-07-1996 | Pollution Checking at Old Secretariat |
273 | 25-07-1996 | Election to Committee |
272 | 17-07-1996 | Resignation of Member from Committee |
271 | 17-07-1996 | Re-allocation of Seats |
270 | 16-07-1996 | Private Members' Resolutions |
269 | 15-07-1996 | Resignation of Members from Committees |
268 | 10-07-1996 | Detention and Release of Members |
267 | 10-07-1996 | Detention and Release of Member |
266 | 10-07-1996 | Nomination of Members to the Select Committee on the Delhi Official Languages Bill, 1995 |
265 | 09-07-1996 | Corrigendum |
264 | 05-07-1996 | Detention and Release of Members |
263 | 05-07-1996 | Detention and Release of Members |
262 | 04-07-1996 | Commencement of Tenth Session of the First Legislative Assembly of the NCT of Delhi |
260 - 261 | 04-07-1996 |
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259 | 03-07-1996 | Nomination of Members to various Committees |
258 | 09-05-1996 | Detention and Release of Member |
257 | 08-05-1996 | Unauthorised construction of Commercial Nature |
256 | 07-05-1996 | Merger of Janta Dal (Bidhuri) with Indian National Congress |
255 | 18-04-1996 | General Information relating to Legislative and other matters |
254 | 18-04-1996 | Institution of Mahatma Gandhi award by the Government of Meghalaya |
253 | 02-04-1996 | Status of three Janta Dal Members |
252 | 22-03-1996 | List of valid nominations received for election to Public Accounts Committee and Estimate Committee |
251 | 19-03-1996 | Election to Committees |
250 | 15-03-1996 | Re-allocation of Seats to the Members |
249 | 14-03-1996 | Private Members Resolutions |
248 | 13-03-1996 | Programme of Lt. Governor |
247 | 08-03-1996 | Regarding Passport Size Photograph (Black & White) |
246 | 07-03-1996 | Detention and Release of Members |
245 | 07-03-1996 | Panel of Chairmen |
244 | 29-02-1996 | Commencement of Ninth Session of the First Legislative Assembly of the NCT of Delhi |
242 - 243 | 27-02-1996 |
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241 | 16-02-1996 | Best Legislator award |
240 | 09-02-1996 | Proposal under consideration before the Rules Committee |
239 | 29-01-1996 | Detention and Release of Members |
238 | 29-01-1996 | Detention and Release of Member |
237 | 19-01-1996 | Detention and Release of Members |
236 | 18-01-1996 | Detention and Release of Member |
235 | 17-01-1996 | Detention and Release of Members |
234 | 01-01-1996 | Detention and Release of Member |
233 | 01-01-1996 | Detention and Release of Member |
232 | 01-01-1996 | Detention and Release of Member |
231 | 28-12-1995 | Detention and Release of Members |
230 | 28-12-1995 | Detention and Release of Members |
229 | 12-12-1995 | Private Members Resolutions |
228 | 06-12-1995 | Detention and Release of Member |
227 | 27-11-1995 | Detention and Release of Members |
225 - 226 | 24-11-1995 |
|
224 | 24-11-1995 | Instructions to the Secretaries and HODs |
223 | 24-11-1995 | Commencement of Eighth Session of First Legislative Assembly of NCT of Delhi |
222 | 26-10-1995 | Detention and Release of Members |
221 | 19-10-1995 | Detention and Release of Member |
220 | 18-10-1995 | Detention and Release of Member |
219 | 16-10-1995 | Detention and Release of Members |
218 | 11-10-1995 | Nomination of Members to the Select Committee on the Delhi Prohibition of Smoking and Non-smokers health protection bill, 1995 |
217 | 04-10-1995 | Detention and Release of Member |
216 | 29-09-1995 | Detention and Release of Members |
215 | ||
214 | 25-09-1995 | Detention and Release of Member |
213 | 06-09-1995 | Detention and Release of Member |
212 | 14-08-1995 | Seventh Session of Ist Vidhan Sabha adjourned Sine-die |
211 | 11-08-1995 | Election of Deputy Speaker |
210 | 08-08-1995 | Status of Members |
209 | 04-08-1995 | Re-allotment of Seats to Members |
208 | 02-08-1995 | Detention and Release of Members |
207 | 02-08-1995 | Private Members' Resolutions |
206 | 01-08-1995 | Detention and Release of Members |
205 | 19-07-1995 | Election of Deputy Speaker |
204 | 18-07-1995 | Detention and Release of Members |
203 | 18-07-1995 | Commencement of Seventh Session of the First Legislative Assembly of the NCT of Delhi |
201 - 202 | 17-07-1995 |
|
199 - 200 | 11-07-1995 |
|
197 - 198 | 10-07-1995 |
|
196 | 29-06-1995 | Appointment of Committee on Private Members' Resolution |
195 | 23-06-1995 | Detention and Release of Members |
194 | 13-06-1995 | Detention and Release of Member |
193 | 08-06-1995 | 41st Commonwealth Parliamentary Conference |
192 | 06-06-1995 | Detention and Release of Members |
191 | 06-06-1995 | Detention and Release of Member |
190 | 31-05-1995 | Appointment of Chairman of Committee of Privileges |
189 | 06-06-1995 | Detention and Release of Member |
188 | 31-05-1995 | Detention and Release of Members |
187 | 24-05-1995 | Personnel of the Committee on Public Accounts |
185 - 186 | 16-05-1995 |
|
184 | 08-05-1995 | Detention and Release of Members |
183 | 04-05-1995 | Ruling on the Notice given by Shri Mukesh Sharma for alleged Breach of Privilege by the Finance Minister under rule 64 of the Rules of Procedure and Conduct of Business in the Delhi Vidhan Sabha |
182 | 02-05-1995 | Personnel of the Committee on Estimates |
170 - 181 | 19-04-1995 |
|
169 | 18-04-1995 | Sixth Session of Ist Vidhan Sabha Adjourned Sine-die |
168 | 17-04-1995 | Detention and Release of Members |
167 | 11-04-1995 | Cremation of Shri Morarji Desai, Former Prime Minister of India |
166 | 10-04-1995 | Demise of Shri Morarji Desai, Former Prime Minister of India |
165 | 07-04-1995 | Election of Members to the Committee on Public Accounts and Committee on Estimates (1995 - 1996) |
164 | 06-04-1995 | Detention and Release of Member |
163 | 31-03-1995 | Constitution of Committee |
162 | 03-04-1995 | Election to Committees |
161 | 31-03-1995 | Procedure for raising a matter which is not a point of order under rule 259 - Direction regarding |
160 | 21-03-1995 | Private Members' Resolutions |
159 | 16-03-1995 | Panel of Chairmen |
158 | 14-03-1995 | Panel of Chairman |
157 | 13-03-1995 | Private Members' Resolutions |
156 | 13-03-1995 | Detention and Release of Member |
155 | 10-03-1995 | Address by the Lt. Governor |
154 | 08-03-1995 | Detention and Release of Member |
153 | 07-03-1995 | Detention and Release of Members |
152 | 23-02-1995 | Commencement of Eighth Session of the First Legislative Assembly of the NCT of Delhi |
150 - 151 | 24-02-1995 |
|
149 | 25-01-1995 | Detention and Release of Members |
148 | 23-01-1995 | Claim of Reimbursement Charges |
147 | 20-01-1995 | Detention and Release of Members |
145 - 146 | 17-01-1995 |
|
144 | 12-01-1995 | Detention and Release of Members |
143 | 23-12-1994 | Vth Session of Ist Vidhan Sabha Adjourned Sine-die |
142 | 19-12-1994 | Detention and Release of Members |
141 | 13-12-1994 | Private Members' Resolutions |
140 | 13-12-1994 | Detention and Release of Members |
139 | 12-12-1994 | Detention and Release of Members |
138 | 06-12-1994 | Constitution of C.P.A. Delhi Branch |
137 | 05-12-1994 | Office to remain open |
136 | 01-12-1994 | Commencement of Vth Session of the First Legislative Assembly of the NCT of Delhi |
135 | 30-11-1994 | Detention and Release of Members |
134 | 07-10-1994 | Detention and Release of Members |
132 - 133 | 30-09-1994 |
|
130 - 131 | 27-09-1994 |
|
129 | 27-09-1994 | IVth Session (Short Notice Session) of Ist Vidhan Sabha Adjourned Sine-die |
127 - 128 | 22-09-1994 |
|
126 | 21-09-1994 | Commencement of the Short Notice Session of the First Legislative Assembly of the NCT of Delhi |
124 - 125 | 20-09-1994 |
|
121 - 123 | 16-09-1994 |
|
120 | 02-09-1994 | Personnel of the Select Committee on Delhi Finance Commission Bill, 1994 |
118 - 119 | 12-09-1994 |
|
117 | 31-08-1994 | Election of a Member to serve as a Member of the Board of Directors of the Delhi Transport Corporation |
116 | 30-08-1994 | IIIrd Session of Ist Vidhan Sabha Adjourned Sine-die |
114 - 115 | 26-08-1994 |
|
113 | 25-08-1994 | Election of a Member to serve as a Member of the Board of Directors of the Delhi Transport Corporation |
110 - 112 | 18-08-1994 |
|
109 | 05-08-1994 | Commencement of the Third Session of the First Legislative Assembly of the NCT of Delhi |
106 - 108 | 02-08-1994 |
|
102 - 105 | 25-07-1994 |
|
101 | 13-07-1994 | Directions by the Speaker under the Rules of Procedure and Conduct of Business in the Legislative Assembly of the NCT of Delhi |
100 | 05-07-1994 | Directions by the Speaker under the Rules of Procedure and Conduct of Business in the Legislative Assembly of the NCT of Delhi |
99 | 05-07-1994 | Estimates Committee - Selection of subjects for examination during the year 1994-95 |
97 - 98 | 28-06-1994 |
|
96 | 20-06-1994 | Detention and Release of Members |
95 | 16-06-1994 | Detention and Release of Member |
92 - 94 | 06-06-1994 |
|
90 - 91 | 13-05-1994 |
|
89 | 06-05-1994 | Detention and Release of Members |
88 | 06-05-1994 | Detention and Release of Members |
87 | 29-04-1994 | Detention and Release of Members |
86 | 28-04-1994 | Election of the Chairman of the Committee on Public Accounts (1994-95) |
85 | 21-04-1994 | Appointment of Chairman of Committee on Estimates (1994-95) |
84 | 19-04-1994 | Nomination of a Member to the Governing Body of the Delhi Public Library (Delhi Library Board) |
83 | 11-04-1994 | IInd Session of Ist Vidhan Sabha Adjourned Sine-dir |
82 | 08-04-1994 | Appropriation (No. 2) Bill, 1994 |
81 | 08-04-1994 | Fixation of sittings of Delhi Vidhan Sabha |
80 | 06-04-1994 | The Delhi Commission for Women Bill, 1994 |
79 | 06-04-1994 | The Delhi Commission for Women Bill 1994 |
78 | 04-04-1994 | Private Members' Resolutions |
77 | 28-03-1994 | The Appropriation (Vote on Account) Bill, 1994 |
76 | 25-03-1994 | Detention and Release of Members |
75 | 25-03-1994 | Election of Members to the Committee on Estimates (1994-95) |
74 | 25-03-1994 | Election of Member's to the Committee on Public Accounts (1994-1995) |
73 | 18-03-1994 | Private Members' Resolutions |
72 | 16-03-1994 | Elections to Committees |
71 | 11-03-1994 | Private Members' resolutions |
70 | ||
69 | 09-03-1994 | Allocation of time to Government Legislation & other Business |
67 - 68 | 07-03-1994 |
|
66 | 07-03-1994 | Playing of Vande Matram and Jan Gan Man |
65 | 04-03-1994 | Panel of Chairmen |
64 | 25-02-1994 | Procedure for raising a matter which is not a poin of order under Rule 259 |
54 - 63 | 23-02-1994 |
|
52-A - 53 | 22-02-1994 |
|
52 | 23-02-1994 | Orientation Programme for Members |
51 | 17-02-1994 | Orientation Programme for members |
50 | ||
49 | 10-02-1994 | Nomination of Two Members on the General Body of Mahatma Gandhi Institute of Integrated Rural Energy Planning and Development at Bakoli, Alipur, Delhi |
47 - 48 | 10-02-1994 |
|
46 | 01-02-1994 | Orientation Programme for members |
34 - 45 | 25-01-1994 |
|
33 | 25-01-1994 | Prorogation of Delhi Vidhan Sabha |
32 | 21-01-1994 | The Specified Areas (Issue of Identity Cards to Residents) Bill, 1993 |
31 | 20-01-1994 | Detention and Release of Shri Rambir Singh Bidhuri |
30 | 14-01-1994 | Detention and Release of Shri Jai Kishan |
29 | 29-12-1993 | Ist Session of Ist Vidhan Sabha adjourned sine-die |
28 | 24-12-1993 | Release of Dr. A. K. Walia |
27 | 20-12-1993 | Time of Sittings of Delhi Vidhan Sabha |
26 | 20-12-1993 | Motion of Thanks on the Lt. Governor's Address |
25 | 17-12-1993 | Private Member's Resolution |
22 - 24 | 16-12-1993 |
|
21 | 16-12-1993 | Detention and Release of Shri Jai Kishan, M.L.A. |
20 | 15-12-1993 | Election of Deputy Speaker |
18 - 19 | 13-12-1993 |
|
16 - 17 | 11-12-1993 |
|
12 - 15 | 10-12-1993 |
|
11 | 10-12-1993 | Election of Speaker |
1 - 10 | 09-12-1993 |
|