Short Duration Discussions

Short Duration Discussions (Under Rule-55) (Archives)

FOURTH ASSEMBLY

Sl. No.	Name of the Member/Minister	Date	Session	Ssubject	Remarks
1.	Shri Anil Bhardwaj	29-08-2013	14^th	“miserable condition of hospitals run by three MCD’s, scam in the name of medical college and lack of civic amenities under the three MCDs.”

2.	Prof. V. K. Malhotra	27-08-2013	14^th	‘the betrayal of trust by the Govt. of the people living in the unauthorized colonies, jhuggi jhonpries, poor settlements and rural areas’

3.	Shri Mukesh Sharma	02-04-2013	13^th	‘Irregularities in the Municipal Corporations, politicization on the issue of wasteful expenditure on public utilities and on unauthorized & resettlement colonies of Delhi.’

4.	Dr. Harshvardhan	01-04-2013	13^th	‘the situation arising out of hike in prices of Electricity, Water and LPG Cylinders.’

5.	Prof. Vijay Kumar Malhotra	28-03-2013	13^th	‘the situation arising out of continuously deteriorating law & order situation in Delhi.’

6.	Shri Mukesh Sharma	13-12-2012	12^th	‘power, water and increase in prices of LPG’

7.	Shri Mohan Singh Bisht	12-12-2012	12^th	‘the situation arising out of non-regularization of unauthorized colonies despite distribution of temporary regularization certificates’

8.	Shri Mukesh Sharma	12-12-2012	12^th	‘achievements of Delhi Govt. in social sector and its sensitivity in matters such as food security’

9.	.Dr. Narender Nath	12-12-2012	12^th	‘situation arising out of deaths caused by dengue due to corruption and negligence prevalent in all the three MCDs.’

10.	Shri Naseeb Singh	06-09-2012	11^th	‘the situation arising out of water-logging on the roads maintained by the three municipal corporations, non cleaning of rain water drains and spread of epidemic during Monsoon.’

11.	Shri Mukesh Sharma	05-09-2012	11^th	‘the status of unauthorized colonies in Delhi.’

12.	Dr. Jagdish Mukhi	04-09-2012	11^th	‘the situation arising out of increase in the electricity tariff by the private power distribution companies despite continuous growth in their profits, arbitrary manner of their functioning and helplessness of the Government in this regard.’

13.	Shri Mukesh Sharma	06-06-2012	10^th	“trifurcation of MCD is in the common`` interest of the people of Delhi so that improvement in the civic amenities are taken care of and its politicization and wasteful expenditure is avoided.”

14.	Shri Prahlad Singh Sawhney	06-06-2012	10^th	‘the situation arising out of the corruption in the matters pertaining to cleaning and desilting of drains under MCD.’

15.	Prof. Vijay Kumar Malhotra	05-06-2012	10^th	‘the situation arising out of continuously deteriorating law & order situation in Delhi.’

16.	Dr. Narendra Nath	12-01-2012	9^th	‘benefits of tricurcation of MCD for better administrative arrangement and public conveniences.’

17.	Shri Naseeb Singh	05-09-2011	8^th	‘the condition of slum katras& slum bastis of Delhi and future planning of Slum Board.’

18.	Shri Rajesh Lilothia	01-09-2011	8^th	‘improvement of environment of Delhi.’

19.	Shri Mukesh Sharma	30-11-2010	6^th	‘corruption in MCD in the allotment of stalls in accordance with Tehbazari of reharis, patris. andkhomchawalas and anti-poor policy of MCD in relocation of Reharis, khomcha and patris.’

20.	Shri Mukesh Sharma	25-11-2010	6^th	‘the measures to give relief to the citizens of rural & urban areas of Delhi from the situation arising due to carelessness of Local Police, Traffic Police & non – functioning of traffic signals despite widening of road on large scale, construction of under passes and rapid extension of Metro Network.’

21.	Shri Subhash Chopra	23-11-2010	6^th	‘19th Commonwealth Games recently held in Delhi.’

22.	Dr. Jagdish Mukhi	23-08-2010	5^th	‘deteriorating law and order situation in Delhi.’

23.	Dr. Harshvardhnan	18-08-2010	5^th	‘situation arising out of price rise and measures to control it’

24.	Prof. Vijay Kumar Malhotra	17-08-2010	5^th	‘initiated discussion on preparation of Commonwealth Games’

25.	Shri Anil Kumar	31-03-2010	4^th	‘discussion on working condition of MCD.’

26.	Dr. Jagdish Mukhi	30-03-2010	4^th	‘discussion on situation arising out of price hike of food items’

27.	Shri HariShanker Gupta	16-12-2009	3^rd	‘the need to protect Environment of Delhi in respect to climate change.’

28.	Shri Kanwar Karan Singh	01-07-2009	2^nd	‘adverse effect on development projects of Delhi due to inefficiency and prevalent corruption in MCD.’

THIRD ASSEMBLY

Sl. No.	Name of the Member/Minister	Date	Session	Subject	Remarks

1.	Dr. Jagdish Mukhi	11-09-2008	14^th	‘problems relating to inflation’

2.	Shri Mukesh Sharma	10-09-2008	14^th	“problems relating to unauthorized colonies.”

3.	Shri Dharam Deo Solanki	03-04-2008	13^th	‘relating to unauthorized colonies’

4.	Dr. Harshvardhan	02-04-2008	13^th	‘the continuing grim situation of power in the Capital after its privatization.’

5.	Shri. Sahab Singh Chauhan	27-12-2007	12^th	“Regarding problems relating to the unauthorized colonies.”

6.	Dr. Harshvardhan; Shri O. P. Babber; Shri Mohan Singh Bisht	18-09-2007	11^th	"Situation arising out of acute water scarcity in the Capital and high level of pollution in the Yamuna river”

7.	Dr. Jagdish Mukhi	17-09-2007	11^th	"Situation arising out due to irregularities in the process of privatization of power and the continuing grim situation of power in the Capital after its privatization "

8.	Shri Ramvir Singh Bidhuri	23-04-2007	10^th	“Situation arising out of continued sealing drive by M.C.D in the Capital even after introduction of Master Plan of Delhi”.

9.	Shri Bheeshm Sharma	08-11-2006	9^th	“Regarding situation arising out of price hike in the Capital

10.	Shri Ramvir Singh Bidhuri	22-12-2005	6^th	“regarding regularization of unauthorised colonies in Delhi.”

11.	Shri Bheeshm Sharma	22-12-2005	6^th	“regarding SoniaVihar Water Treatment Plant and water supply in Delhi.”

12.	Shri Bheeshm Sharma	26-09-2005	5^th	‘‘Issues relating to water supply in Delhi’

13.	Shri Ramvir Singh Bidhuri	26-09-2005	5^th	‘non-regularisation of industrial areas in Delhi’

14.	Shri Kanwar Karan Singh; Shri Ramvir Singh Bidhuri	05-04-2005	4^th	‘Problems relating to the power and water supply’

15.	Shri Ramvir Singh Bidhuri	22-12-2004	3^rd	“Power situation in Delhi after privatization”

16.	Shri Sahab Singh Chauhan	20-12-2004	3^rd	“Implementation of Professional Tax and Property Tax by the Municipal Corporation of Delhi.”

17.	Prof. (Smt.) Kiran Walia	03-08-2004	2^nd	“Ensuring better sanitation and cleaning of drains by the Municipal Corporation of Delhi.”

18.	Shri Ramvir Singh Bidhuri	02-08-2004	2^nd	“Grant of statehood to Delhi and remove the multiplicity of authorities.”

19.	Dr. Jagdish Mukhi	28-07-2004	2^th	“the water and Power supply situation in Delhi.”

20.	Shri Sahab Singh Chauhan	25-03-2004	1^st (Part-II)	“need to improve the school education system in Delhi.”

21.	Shri Ramvir Singh Bidhuri	24-03-2004	1^st (Part-II)	‘Problems faced by the people living in unauthorized colonies and providing basic civic amenities to them’

SECOND ASSEMBLY

Sl. No.	Name of the Member/Minister	Date	Session	Subject	Remarks

1.	Shri Tarvinder Singh Marwah; Smt. Kiran Choudhry; Shri Sahab Singh Chauhan	07-04-2003	16^th (Part-I)	‘drinking water problem in the Capital.’

2.	Smt. Kiran Choudhry	20-03-2003	16^th (Part-I)	‘problems relating to the power supply in the capital.’

3.	Shri Nand Kishore Garg	28-11-2002	15^th	‘problems being faced in relocation of industries from non-confirming areas and in providing basic facilities in the proposed industrial areas.’

4.	Shri Nand Kishore	28-11-2002	15^th	“problem being faced in relocation of industries from non-confirming areas and in providing basic facilities in the proposed industrial areas.”

5.	Shri Jile Singh Chauhan	27-11-2002	15^th	‘need for regularization of unauthorized colonies and providing basic civic amenities therein.’

6.	Shri Jile Singh Chauhan	27-11-2002	15^th	“need for regularization of unauthorized colonies and providing basic civic amenities therein.”

7.	Smt. Kiran Chaudhary	26-11-2002	15^th	‘rising incidences of atrocities on women and deteriorating law and order situation in the Capital’

8.	Smt. Kiran Chaudhary	26-11-2002	15^th	“rising incidences of atrocities on women and deteriorating law and order situation in the Capital.”

9.	Shri Shishpal	18-07-2002	13^th	“ functioning of the Delhi Development Authority”

10.	Dr. Jagdish Mukhi	16-07-2002	13^th	“Excise policy of the Government of Delhi.”

11.	Shri Arvinder Singh Lovely	16-04-2002	12^th	“shortage of teachers, staff, teaching aids etc. in Government Schools and falling standard of Education in Delhi.”

12.	Shri Arvinder Singh Lovely	15-04-2002	12^th	“Pathetic state of MCD and Government Hospitals in the Capital and plight of patients and public.”

13.	Shri Arvinder Singh Lovely; Shri Mukesh Sharma	21-12-2001	11^th	“sorry state of affairs of the MCD and DDA.”

14.	Shri Nand Kishore Garg	20-12-2001	11^th	“Privatisation of Delhi Vidhyut Board and large scale inflated electricity Bill by it.”

15.	Shri Arvinder Singh Lovely; Dr. Harshvardhan; Smt. Kiran Chaudhary	18-12-2001	11^th	“falling standard of education.”

16.	Shri Arvinder Singh Lovely; Shri Subhash Chopra	27-09-2001	10^th	“deteriorating situation of MCD Roads, insanitary condition in Delhi and misuse of funds by MCD.”

17.	Smt. Kiran Chaudhary	26-09-2001	10^th	“in situ settlement of Jhuggi Jhopri dwellers”

18.		25-09-2001	10^th	“on situation arising out of CNG crisis in Delhi”

19.	Shri Subhash Chopra	03-04-2001	8^th	“Serious problem being faced by people of Delhi due to non-availability of adequate number of CNG run buses, on roads.”

20.	Shri Arvinder Singh Lovely	29-03-2001	8^th	‘Gurudwara Election in Delhi’

21.	Dr. Jagdish Mukhi	28-11-2000	7^th	‘situation arising out of alleged irregularities in allotment of works for Sonia Vihar Water Treatment Plant.’

22.	Dr. Jagdish Mukhi	27-11-2000	7^th	‘problem of Electricity, water and sewerage in Delhi’

23.	Shri Jagdish Anand	06-04-2000	5^th	‘recent selective demolitions carried out by DDA, MCD and other agencies in certain areas of Delhi’

24.	Shri Ramakant Goswami	03-04-2000	5^th	‘the situation arising out of change policy by the Central Govt. with regard to public distribution system and hike in milk prices supplied through the Delhi Milk Scheme.’

25.	Shri Mukesh Sharma	23-03-2000	5^th	‘anamolies in disbursement of Old Age Pension’

26.	Shri Mukesh Sharma; Dr. Jagdish Mukhi	23-12-1999	4^th	‘ the situation arising out of non-payment of pension and financial assistance to the widows, handicapped and senior citizens of Delhi’

27.	Dr. Jagdish Mukhi	22-12-1999	4^th	‘the situation arising out of closure of industries in non-conforming areas in Delhi’

28.	Shri Mukesh Sharma	09-09-1999	3^rd	‘utter neglect of 20Lakh residents of Group Housing Societies and multi-storyed flats and non-provisions of necessary facilities to them despite of levy of House Tax’

29.	Shri Mangat Ram Singhal	12-04-1999	2^nd	‘deteriorating law and order situation in Delhi’

30.	Shri Ajay Maken	08-04-1999	2^nd	‘resettlement of Jhuggi-jhonpris and housing shortage resulting in rapid growth of unauthorised colonies and problems thereof in Delhi’

31.	Shri Mukesh Sharma	24-03-1999	2^nd	‘distribution of Shamlat and Gaonsabha land to the landless and utilisation of compensation money on the development of the same villages’

32.	Prof. Jagdish Mukhi	23-03-1999	2^nd	‘water and electricity problem in Delhi’


FIRST ASSEMBLY
Sl. No.	Name of the Member/Minister	Date	Session	Subject	Remarks

1.	Shri Mukesh Sharma	03-04-1998		‘utter neglect of 20 lakh residents of Group Housing Societies and multi-storeyed flats and non-provision of necessary facilities to them despite levey of house tax at enhanced rates.’

2.	Shri Ramvir Singh	02-04-1998		‘Appollo Hospital’

3.	Shri Alok Kumar	27-03-1998		‘Water Supply in Delhi’

4.	Shri Alok Kumar	01-01-1998		‘continous bomb explosion and deteriorating law and order situation in Delhi’

5.	Shri Jai Kishan	29-12-1997		‘irregularities and rampant theft of electricity and issue of inflated bills to cutomers’

6.	Shri Ramvir Singh	03-09-1997		‘large scale encroachment and construction on Government land in Delhi’

7.	Shri Gauri Shankar Bhardwaj	28-08-1997		‘extension of civic amenities to Cooperative Group Housing Societies and multi-storeyed flats’

8.	Shri Mukesh Sharma	27-08-1997		‘matters relating to the present status of the unauthorised colonies and the various declaration made by Delhi Government regarding their regularisation and electrification.’

9.	Shri Deep Chand Bandhu	18-03-1997		‘rise in electricity rates’

10.	Shri Deep Chand Bandhu	10-01-1997		‘large scale demolition of JhuggiJhonpris and houses in various parts of Delhi by DDA and other civic authorities’

11.	Shri Ram Bhaj	09-01-1997		‘Public Transport System in Delhi’

12.	Shri Ramvir Singh Bidhuri	07-01-1997		‘the situation arising out of the closure of pollution and hazardous industrial units from Delhi and shifting of industries from Residential and non-conforming areas thereby affecting the interests of lakhs of workers and small factory owners.’

13.	Dr. Harsh Vardhan	24-10-1996		‘ the situation arising out of the Dengue fever in Delhi and steps being taken by the Government to combat it.’

14.	Shri Ajay Maken	14-08-1996		‘the Report and the Action Taken Report of Sewa Ram Sharma committee’

15.	Kum. Purnima Sethi	26-03-1996		‘affairs of different children homes, old age homes, remand homes, leprosy homes and other homes being run by the Social Welfare Department of the Govt. of NCT of Delhi’

16.	Shri Ram Bhaj	25-03-1996		‘the functioning of Delhi Development Authority’

17.	Shri Ramvir Singh Bidhuri	22-03-1996		‘ shortage of water and electricity in unauthorised colonies and state of affairs of sewage and Drainage in Delhi’

18.	Shri Ramvir Singh Bidhuri	06-04-1995		‘working of Delhi Development Authority’

19.	Shri Ram Bhaj	23-08-1994		‘the deteriorating law and order situation in Delhi and increasing incidents of kidnappings’

20.	Shri Ram Bhaj	07-04-1994		‘working of D.D.A.’

21.	Shri Ram Bhaj	22-03-1994		‘Dunkel Proposal’

22.	Shri Ram Bhaj	28-12-1993		‘the deteriorating law and order situation of Delhi’

Delhi Legislative Assembly

Short Duration Discussions (Under Rule - 55)

SIXTH ASSEMBLY

Sl. No.	Name of the Member/Minister	Date	Session	Subject	Remarks
1.	Shri Jarnail Singh	26-08-2019	8^th (Part-II)	“issues involving installation of CCTVs in Delhi”

2.	Shri Sanjeev Jha	23-08-2019	8^th (Part-II)	“Reforms in power sector in Delhi through infrastructure enhancement which has ensured 24x7 power supply and rationalization of power tariff including provision of free electricity”.

3.	Ms. Bhavna Gaur	23-02-2019	8^th	‘Full Statehood to Delhi’

4.	Shri Rituraj Govind	03-01-2019	7^th (Part-V)	“problems being faced by Delhites due to sealing of commercial properties and urgent need for suitable legislation by the Parliament to provide relief”

5.	Shri Saurabh Bharadwaj	20-12-2018	7^th (Part-V)	“ensuring speedy justice to victims of 1984 anti sikh riots and conviction of all those who were involved in perpetuating these riots.

6.	Shri Pankaj Pushkar	27-11-2018	7^th (Part-IV)	“the situation arising out of alleged illegal deletion of names of lakhs of voters from the Voter Lists in Delhi”

7.	Shri Adarsh Shastri	07-08-2018	7^th (Part-III)	‘Supreme Court Judgment on powers of elected Govt. of Delhi’

8.	Shri Saurabh Bharadwaj	06-08-2018	7^th (Part-III)	‘alleged attempts by the bureaucracy to hamper and slow down the main flagship programmes of the Govt. of NCT of Delhi’

9.	Shri Saurabh Bharadwaj	09-04-2018	7^th	‘Utilization of MLALAD fund in MCD Parks’

10.	Shri Manjinder Singh Sirsa	09-04-2018	7^th	‘Providing basic civic amenities like Flats, Water, Ration Card etc. to JhuggiJhopri dwellers’

11.	Shri Gulab Singh	03-04-2018	7^th	‘the difficulties being faced in disbursal of various pension schemes of Social Welfare and Women & Child Departments of GNCT of Delhi’

12.	Shri Saurabh Bharadwaj	02-04-2018	7^th	“Officers of GNCT especially those belonging to IAS/DANICS cadre not attending meetings/phone calls/messages related to public works and official matters of MLAs”

13.	Shri Saurabh Bharadwaj	16-03-2018	7^th	‘suffering caused to people of Delhi due to sealing of premises and Police brutality during the Sealing processes.’

14.	Shri Shiv Charan Goel	17-01-2018	6^th (Part-II)	‘Allowing Foreign Direct Investment and its implications’

15.	Shri Madan Lal	15-01-2018	6^th (Part-II)	“issues arising out of sealing of commercial premises by Municipal Corporations of Delhi”

16.	Shri Hazari Lal Chauhan	11-08-2017	5^th (Part-V)	“Delay in installation of CCTV system in NCT of Delhi”

17.	Shri Jarnail Singh	11-08-2017	5^th (Part-V)	“Alleged inaction on the part of SIT appointed by Centre in bringing the 1984 culprits to book”

18.	Shri Sanjeev Jha	09-08-2017	5^th (Part-V)	“Mohalla Sabhas”

19.	Shri Nitin Tyagi	30-06-2017	5^th (Part-IV)	“giving preference to eligible persons from Delhi in engaging Guest Teachers in the Schools of the Government of Delhi”

20.	Shri Jarnail Singh	29-06-2017	5^th (Part-IV)	“Need for providing reservation for students belonging to Delhi in the Institutions of Higher Education in Delhi”

21.	Ms. Alka Lamba	29-06-2017	5^th (Part-IV)	“Growing incidents of alleged mob lynching in the country”

22.	Ms. Alka Lamba	09-05-2017	5^th (Part-II)	‘alleged tampering of EVMs and threat to democracy’

23.	Ms. Alka Lamba	07-03-2017	5^th	‘Alleged assault on freedom of expression and attacks on the students and journalists at Ramjas College, Delhi University by activists of ABVP’

24.	Shri Somnath Bharti	18-01-2017	4^th (Part-VI)	‘the alleged state sponsored atrocities perpetrated on students and youth demanding justice for RohitVemula in Delhi, Hyderabad and various parts of the country.’

25.	Shri Saurabh Bhardwaj	17-01-2017	4^th (Part-VI)	‘alleged fiscal mismanagement in the Municipal Corporations of Delhi which has caused hardships to the people of Delhi and non-payment of salaries to the sanitation workers.’

26.	Ms.AlkaLamba	09-09-2016	4^th (Part-III)	‘the alleged unconstitutional attempts to render the duly elected Legislative Assembly defunct with the aim of defeating the popular mandate.’

27.	Shri Rajender Pal Gautam	09-09-2016	4^th (Part-III)	‘the alleged attempt to derail governance in Delhi by resorting to arbitrary transfers and various other measures with the intention to terrorize and demoralize well meaning officers.’

28.	Shri Vijender Gupta	09-09-2016	4^th (Part-III)	‘the situation arising out of leakage of objectionable videos involving a former minister of Govt. of NCT of Delhi.’

29.	Shri Amanatullah Khan	09-09-2016	4^th (Part-III)	‘the issue of the ACB raid on the Wakf Board offices. Shri Somnath Bharti also spoke on the issue.’

30.	Sh. Jagdeep Singh	24-08-2016	4^th (Part-II)	‘the alleged arbitrary use of Delhi Police against MLAs of the ruling party and the raid in the office of Delhi Commission for Women.’

31.	Sh. Jagdeep Singh	23-08-2016	4^th (Part-II)	‘the threat of epidemic-like situation arising out of poor sanitation facilities provided by the Municipal Corporation’

32.	Ms. Bhavna Gaur	22-08-2016	4^th (Part-II)	‘the situation arising out of the judgment delivered by the Hon’ble High Court of Delhi on 04th August, 2016 in the matters related to Governance of Delhi.’

33.	Ms. Alka Lamba	13-06-2016	4^th	“alleged corruption in DDCA and the status of the functioning of the Inquiry Commission constituted to probe this matter”

34.	Shri Surender Singh	13-06-2016	4^th	“the alleged negligence of the Delhi Police in investigating the death of NDMC officer, Shri M M Khan.”

35.	Ms. Bhawna Gaur	13-06-2016	4^th	“the alleged corruption in issuing CNG fitness certificate and the status of the Inquiry Commission constituted to probe these irregularities.”

36.	Shri Jagdish Pradhan	18-11-2015	2^nd	‘condition of unauthorized colonies of Delhi’

37.	Shri Rajesh Gupta	18-11-2015	2^nd	‘rising intolerance in the country’

38.	Shri Jagdish Pradhan	29-06-2015	1^st (Part-IV)	‘issues related to wasteful expenditure on self- publicity by the Government on the pretext of anti-corruption measures.’

39.	Shri Dinesh Mohaniya	29-06-2015	1^st (Part-IV)	‘the situation arising out of arbitrariness of power distribution companies in raising electricity tariff despite continuously increasing profit.’

40.	Shri Rajesh Rishi	29-06-2015	1^st (Part-IV)	‘issues related to deteriorating law & order situation in Delhi.’

41.	Shri Madan Lal	24-06-2015	1^st (Part-IV)	‘issues related to regularization of unauthorized colonies of Delhi.’

42.	Ms. Bhawana Gaur	24-06-2015	1^st (Part-IV)	‘the fall in the standard of results of 9th Class during the academic year 2014-15.’

43.	Shri S.K. Bagga	24-06-2015	1^st (Part-IV)	‘issues related to conversion charge levied by the Municipal Corporations of Delhi.’

44.	Shri Rajesh Rishi	23-06-2015	1^st (Part-IV)	‘rampant unauthorized constructions due to inefficiency of all the three Municipal Corporations of Delhi.’

45.	Shri Om Prakash Sharma	23-06-2015	1^st (Part-IV)	‘shortage of Electricity & Water in Delhi.’

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