Bill Details


Govt. Bills (Archives)
YEAR- 2014

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	1 / 2014	The Appropriation (No. 01) Bill, 2014	Finance Department	14-02-2014	14-02-2014	19-03-2014 (L. G.)	21-03-2014 Act No. 1 of 2014

YEAR- 2013

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	1 / 2013	The Delhi Water Board (Amendment) Bill, 2013	UD Department	14-03-2013	18-03-2013	19-04-2013 (L. G.)	26-04-2013 Act No. 04 of 2013
2.	2 / 2013	The Appropriation (No. 01) Bill, 2013	Finance Department	20-03-2013	20-03-2013	28-03-2013 (L. G.)	28-03-2013 Act No. 02 of 2013
3.	3 / 2013	The Appropriation (No. 02) Bill, 2013	Finance Department	26-03-2013	20-03-2013	28-03-2013 (L. G.)	28-03-2013 Act No. 03 of 2013
4.	4 / 2013	The Delhi Value Added Tax (Amendment) Bill, 2013	Finance Department	21-03-2013	25-03-2013	28-03-2013 (L. G.)	28-03-2013 Act No. 01 of 2013
5.	5 / 2013	The Delhi Urban Shelter Improvement Board (Amendment) Bill, 2013	Urban Development Deptt.	27-08-2013	29-08-2013	19-09-2013 (L. G.)	24-09-2013 Act No. 08 of 2013
6.	6 / 2013	The Delhi Value Added Tax (Amendment) Bill, 2013	Finance Department	27-08-2013	29-08-2013	05-09-2013 (L. G.)	06-09-2013 Act No. 05 of 2013
7.	7 / 2013	The Appropriation (No. 03) Bill, 2013	Finance Department	27-08-2013	27-08-2013	05-09-2013 (L. G.)	11-09-2013 Act No. 06 of 2013
8.	8 / 2013	The Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee, Regulation of Admission, fixation of Non-Exploitative Fee and Other measures to ensure Equity and Excellence) (Amendment) Bill, 2013	Higher Education	30-08-2013	30-08-2013	12-09-2013 (L. G.)	13-09-2013 Act No. 07 of 2013

YEAR- 2012

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	1 / 2012	The Delhi Co- operative Societies (Amendment) Bill, 2012	Registrar Co-operative Societies	11-01-2012	12-01-2012	16-02-2012 (L. G.)	29-02-2012 Act No. 02 of 2012
2.	2 / 2012	The Delhi Value Added Tax (Amendment) Bill, 2012	Finance Department	11-01-2012	12-01-2012	01-02-2012 (L. G.)	13-02-2012 Act No. 01 of 2012
3.	3 / 2012	The Delhi Appropriation (No. 01) Bill-2012	Finance Department	21-03-2012	21-03-2012	28-03-2012 (L. G.)	12-04-2012 Act No. 03 of 2012
4.	4 / 2012	The Delhi Appropriation (Vote on Account) Bill 2012	Finance Department	21-03-2012	21-03-2012	28-03-2012 (L. G.)	12-04-2012 Act No. 04 of 2012
5.	5 / 2012	Indira Gandhi Delhi Technical University for Women Bill, 2012	Dte. of Training & Tech. Education	28-05-2012	31-05-2012	11-07-2012 (L. G.)	23-07-2012 Act No. 09 of 2012
6.	6 / 2012	The Appropriation (No. 02) Bill, 2012	Finance Department	04-06-2012	04-06-2012	12-06-2012 (L. G.)	15-06-2012 Act No. 05 of 2012
7.	7 / 2012	The Delhi Registration of Marriages Bill, 2012	Revenue Department	31-05-2012	--	--	Transferred to Select Committee on 04-06-2012
8.	8 / 2012	The Court Fees (Delhi Amendment) Bill, 2012	Revenue Department	31-05-2012	04-06-2012	04-07-2012 (President)	23-07-2012 Act No. 11 of 2012
9.	9 / 2012	The Indian Stamp (Delhi Amendment) Bill, 2012	Revenue Department	31-05-2012	04-06-2012	04-07-2012 (President)	23-07-2012 Act No. 10 of 2012
10.	10 / 2012	The Delhi Value Added Tax(Amendment) Bill, 2012	Finance Department	04-06-2012	06-06-2012	15-06-2012 (L. G.)	16-06-2012 Act No. 06 of 2012
11.	11 / 2012	The Delhi Value Added Tax (Amendment) Bill,2012	Finance Department	05-06-2012	06-06-2012	15-06-2012 (L. G.)	15-06-2012 Act No. 07 of 2012
12.	12 / 2012	The Delhi Tax on Luxuries Tax (Amendment) Bill, 2012	Finance Department	05-06-2012	06-06-2012	19-06-2012 (L. G.)	22-06-2012 Act No. 08 of 2012
13.	13 / 2012	The Delhi Entertainment and Betting Tax (Amendment) Bill, 2012	Finance Department	05-09-2012	06-09-2012	21-09-2012 (L. G.)	01-10-2012 Act No. 12 of 2012
14.	14 / 2012	The Delhi Technological University (Amendment) Bill, 2012	Dte. of Trg. & Tech. Education	06-09-2012	06-09-2012	21-09-2012 (L. G.)	04-10-2012 Act No. 13 of 2012
15.	15 / 2012	The Delhi Value Added Tax (Fourth Amendment) Bill, 2012	Finance Department	12-012-2012	13-12-2012	24-12-2012 (L. G.)	28-12-2012 Act No. 14 of 2012

YEAR- 2011

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	01 / 2011	Delhi Value Added Tax (Amendment) Bill 2011	Finance Department	17-03-2011	21-03-2011	25-03-2011 (L. G.)	28-03-2011 Act No. 03 of 2011
2.	02 / 2011	The Delhi Geo-Spatial Data Infrastructure (Management, Control, Administration, Security and Safety) Bill, 2011	IT Department	21-03-2011	23-03-2011	06-04-2011 (L. G.)	20-04-2011 Act No. 06 of 2011
3.	03 / 2011	The Delhi Appropriation (No 1) Bill, 2011	Finance Department	22-03-2011	22-03-2011	31-03-2011 (L. G.)	31-03-2011 Act No. 04 of 2011
4.	04 / 2011	The Delhi (Right of Citizen to Time Bound Delivery of Services) Bill, 2011	IT Department	28-03-2011	28-03-2011	07-04-2011 (L. G.)	28-04-2011 Act No. 07 of 2011
5.	05 / 2011	The Delhi Appropriation (No.2) Bill, 2011	Finance Department	28-03-2011	28-03-2011	31-03-2011 (L. G.)	31-03-2011 Act No. 05 of 2011
6.	06 / 2011	The Code of Criminal Procedure (Delhi Amendment) Bill, 2011	Law, Justice & Legislative Affairs	30-08-2011	01-09-2011	20-10-2011 (President)	01-11-2011 Act No. 09 of 2011
7.	07 / 2011	The Delhi Value Added Tax (Second Amendment) Bill, 2011	Finance Department	01-09-2011	05-09-2011	17-09-2011 (L. G.)	28-09-2011 Act No. 08 of 2011
8.	08 / 2011	Members of the Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pensions, etc) (Amendment) Bill, 2011	Finance Department	05-09-2011	05-09-2011	04-11-2011 (President)	22-11-2011 Act No. 10 of 2011
9.	09 / 2011	Minister of the Government of National Capital Territory of Delhi (Salaries and Allowances) Amendment Bill, 2011	Finance Department	05-09-2011	05-09-2011	04-11-2011 (President)	22-11-2011 Act No. 11 of 2011
10.	10 / 2011	The Delhi Municipal Corporation (Amendment) Bill, 2011	Urban Development	30-11-2011	01-12-2011	23-12-2011 (President)	29-12-2011 Act No. 12 of 2011 [ Eng / Hin ]

YEAR- 2010

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	01 / 2010	The Indian Stamp (Delhi Amendment) Bill, 2010	Finance Department	18-03-2010	01-04-2010	13-05-2010 (President)	08-06-2010 Act No. 09 of 2010
2.	02 / 2010	The Delhi Industrial Development Operation and Maintenance Bill, 2010	Industries	22-03-2010	30-03-2010	13-05-2010 (President)	08-06-2010 Act No. 08 of 2010
3.	03 / 2010	The Delhi Appropriation (No.1) Bill, 2010	Finance Department	22-03-2010	22-03-2010	31-03-2010 (L. G.)	31-03-2010 Act No. 04 of 2010
4.	04 / 2010	The Delhi Urban Shelter Improvement Board Bill, 2010	Urban Development	30-03-2010	01-04-2010	13-05-2010 (President)	31-05-2010 Act No. 07 of 2010
5.	05 / 2010	The Delhi Lokayukta and Uplokayukta (Amendment) Bill, 2010	Administrative Reforms	29-03-2010	31-03-2010	29-04-2010 (L. G.)	05-05-2010 Act No. 06 of 2010
6.	06 / 2010	The Delhi Appropriation (No.2) Bill, 2010	Finance Department	29-03-2010	29-03-2010	31-03-2010 (L. G.)	31-03-2010 Act No. of 2010
7.	07 / 2010	The Delhi Tax on Luxuries (Amendment) Bill, 2010	Deptt. of Excise, Entertainment & Luxury Tax	19-08-2010	23-08-2010	08-09-2010 (L. G.)	10-09-2010 Act No. 11 of 2010
8.	08 / 2010	The Court-Fees (Delhi Amendment Bill, 2010)	Law, Justice & Legislative Affairs	25-11-2010	29-11-2010	17-01-2011 (President)	11-02-2011 Act No. 01 of 2011
9.	09 / 2010	The Delhi Value Added Tax (Amendment) Bill, 2010	Trade & Taxes	29-11-2010	01-12-2010	24-12-2010 (L. G.)	31-12-2010 Act No. 12 of 2010
10.	10 / 2010	The Delhi Prevention of Touting and Malpractices against Tourists Bill, 2010	Tourism	29-11-2010	01-12-2010	17-01-2011 (President)	15-02-2011 Act No. 02 of 2011 (Ordinance No. 01 of 2010 was promulgated by the L. G. on 01-10-2010)

YEAR- 2009

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	01 / 2009	The Members of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) (Amendment) Bill, 2009	Law, Justice & Legislative Affairs	25-02-2009	22-06-2009	15-09-2009 (President)	08-10-2009 Act No. 08 of 2009
2.	03 / 2009	The Delhi Appropriation (No 1) Bill, 2009	Finance Department	25-02-2009	25-02-2009	04-03-2009 (L. G.)	09-03-2009 Act No. 03 of 2009
3	04 / 2009	The Delhi Appropriation (Vote on Account) Bill, 2009	Finance Department	25-02-2009	25-02-2009	04-03-2009 (L. G.)	09-03-2009 Act No. 04 of 2009
4	05 / 2009	The National Law School of Delhi University (Amendment) Bill, 2009	Higher Education Department	22-06-2009	23-06-2009	09-07-2009 (L. G.)	16-07-2009 Act No. 07 of 2009
5	06 / 2009	The Delhi Appropriation (No-2) Bill, 2009	Finance Department	25-06-2009	25-06-2009	26-06-2009 (L. G.)	26-06-2009 Act No. 05 of 2009
6	07 / 2009	The Delhi Technological University Bill, 2009	Dte. of Training & Technical Education	29-06-2009	01-07-2009	08-07-2009 (L. G.)	10-07-2009 Act No. 06 of 2009
7	08 / 2009	The Delhi Excise Bill, 2009	Deptt. of Excise, Entertainment & Luxury Tax	10-12-2009	14-12-2009	01-07-2010 (President)	28-07-2010 Act No. 10 of 2010
8	09 / 2009	The Nation Capital Territory of Delhi (Incredible India) Bed and Breakfast Establishments (Registration & Regulation) (Amendment) Bill, 2009	Tourism Department	14-12-2009	16-12-2009	23-01-2010 (L. G.)	29-01-2010 Act No. 03 of 2010
9	10 / 2009	The Delhi Value Added Tax (Amendment) Bill, 2009	Trade & Taxes Department	14-12-2009	16-12-2009	01-01-2010 (L. G.)	06-01-2010 Act No. 01 of 2010
10	11 / 2009	The Delhi Entertainment and Betting Tax (Amendment) Bill, 2009	Deptt. of Excise, Entertainment & Luxury Tax	14-12-2009	16-12-2009	05-01-2010 (L. G.)	12-01-2010 Act No. 02 of 2010

YEAR- 2008

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 2008	The Delhi Appropriation (No-1) Bill, 2008	Finance Department	24-03-2008	24-03-2008	28-03-2008 (L. G.)	28-03-2008 Act No. 03 of 2008
2	02 / 2008	The Delhi Sikh Gurudwaras (Amendment) Bill, 2008	Dte. of Gurudwara Election	27-03-2008	31-03-2008	30-08-2008 (President)	15-09-2008 Act No. 06 of 2008
3	03 / 2008	The Delhi Appropriation (No-2) Bill, 2008	Finance Department	27-03-2008	27-03-2008	28-03-2008 (L.G.)	28-03-2008 Act No. 04 of 2008
4	04 / 2008	The Delhi Degradable Plastic Bag (Manufacture, Sale and Usage) and Garbage (Control) (Amendment) Bill, 2008	Environment Department	10-09-2008	11-09-2008	08-11-2008 (L. G.)	21-11-2008 Act No. 09 of 2008
5	05 / 2008	The Delhi Medicare Service, Personnel and Medicare Service Institutions (Prevention of Violence and Damage to Property) Bill, 2008	Health Department	10-09-2008	11-09-2008	20-10-2008 (L. G.)	24-10-2008 Act No. 08 of 2008
6	06 / 2008	The Delhi Pharmaceutical Sciences & Research University, Bill, 2008	Dte. of Training & Technical Education	10-09-2008	11-09-2008	17-10-2008 (L. G.)	24-10-2008 Act No. 07 of 2008

YEAR- 2007

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 2007	The Delhi Municipal Corporation (Amendment) Bill, 2007	Urban Development Department	06-01-2007	08-01-2007	16-01-2007 (President)	17-01-2007 Act No. 01 of 2007
2	02 / 2007	The Delhi Appropriation (No.1) Bill, 2007	Finance Department	21-03-2007	21-03-2007	23-03-2007 (L. G.)	26-03-2007 Act No. 04 of 2007
3	03 / 2007	The Delhi Appropriation (Vote on Account) Bill, 2007	Finance Department	21-03-2007	21-03-2007	23-03-2007 (L. G.)	26-03-2007 Act No. 05 of 2007
4	04 / 2007	The Delhi Appropriation (No.2) Bill, 2007	Finance Department	19-04-2007	19-04-2007	23-04-2007 (L. G.)	24-04-2007 Act No. 06 of 2007
5	05 / 2007	The Delhi Diploma Level Technical Education Institutions (Prohibition of Capitation fee, Regulation of Admission, Fixation of non-exploitative fee and other measures to ensure equity and excellence) Bill, 2007	Higher Education Department	19-04-2007	23-04-2007	23-05-2007 (L. G.)	29-05-2007 Act No. 07 of 2007
6	06 / 2007	The Delhi Professional Colleges or Institutions (Prohibition of Capitation fee, Regulation of Admission, Fixation of non-exploitative fee and other measures to ensure equity and excellence) Bill, 2007	Higher Education Department	19-04-2007	23-04-2007	23-05-2007 (L. G.)	29-05-2007 Act No. 08 of 2007
7	07 / 2007	The Bharat Ratna Dr. B.R. Ambedkar Vishwavidyalaya Bill, 2007	Higher Education Department	19-04-2007	23-04-2007	22-06-2007 (L. G.)	31-08-2007 Act No. 09 of 2007
8	08 / 2007	The Delhi Fire Service Bill, 2007	Home Department	13-09-2007	17-09-2007	17-01-2009 (President)	12-02-2009 Act No. 02 of 2009
9	09 / 2007	The National Capital Territory (Incredible India) Bed And Breakfast Establishments(Registration and Regulation) Bill, 2007	Tourism Department	13-09-2007	17-09-2007	21-11-2007 (President)	10-12-2007 Act No. 11 of 2007
10	10 / 2007	The National Law School of Delhi University Bill, 2007	Higher Education Department	17-09-2007	26-12-2007	16-01-2008 (L. G.)	29-01-2008 Act No. 01 of 2008
11	11 / 2007	The Indian Stamp (Delhi Amendment) Bill, 2007	Finance Department	17-09-2007	18-09-2007	05-11-2007 (President)	13-11-2007 Act No. 10 of 2007
12	12 / 2007	The Bharat Ratna Dr. B. R. Ambedkar Vishwavidyalaya (Amendment) Bill, 2007	Higher Education Department	26-12-2007	27-12-2007	05-02-2008 (L. G.)	08-02-2008 Act No. 02 of 2008
13	13 / 2007	The IIIT - Delhi Act, 2007	Higher Education Department	27-12-2007	02-04-2008	21-04-2008 (L. G.)	02-05-2008 Act No. 05 of 2008
14	14 / 2007	The Delhi Prevention of Defacement of Property Bill, 2007	Urban Development Department	27-12-2007	31-03-2008	17-01-2009 (President)	29-01-2009 Act No. 01 of 2009

YEAR- 2006

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 2006	The Wakf (Delhi Amendment) Bill, 2006	Revenue Department	02-03-2006	08-03-2006	24-04-2006 (President)	27-04-2006 Act No. 03 of 2006
2	04 / 2006	The Delhi Appropriation (No.1) Bill, 2006	Finance Department	09-03-2006	09-03-2006	20-03-2006 (L. G.)	22-03-2006 Act No. 01 of 2006
3	05 / 2006	The Delhi Appropriation (No.2) Bill, 2006	Finance Department	16-03-2006	16-03-2006	20-03-2006 (L. G.)	22-03-2006 Act No. 02 of 2006
4	06 / 2006	The Delhi Members of Legislative Assembly (Removal of Disqualification)(Amendment) Bill, 2006	General Administration Department	18-05-2006	18-05-2006	18-09-2006 (President)	22-09-2006 Act No. 04 of 2006
5	07 / 2006	The Delhi Tibbia College (Takeover) (Amendment) Bill, 2006	Health Department	02-11-2006	07-11-2006	25-11-2006 (L. G.)	04-12-2006 Act No. 06 of 2006
6	09 / 2006	The Delhi Co-operative Societies (Amendment) Bill, 2006	Registrar of Co-operative Societies	02-11-2006	07-11-2006	02-12-2006 (L. G.)	08-12-2006 Act No. 08 of 2006
7	10 / 2006	The Members of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) (Amendment) Bill, 2006	Law, Justice & Legislative Affairs Department	02-11-2006	07-11-2006	24-01-2007 (President)	31-01-2007 Act No. 03 of 2007
8	11 / 2006	The Ministers of the Government of the National Capital Territory of Delhi (Salaries and Allowances) (Amendment) Bill, 2006	Law, Justice & Legislative Affairs Department	02-11-2006	07-11-2006	24-01-2007 (President)	31-01-2007 Act No. 02 of 2007
9	12 / 2006	The Delhi Commission for Safai Karamcharis Bill, 2006	Department for Welfare of SC/ST/OBC/Minorities	02-11-2006	08-11-2006	25-11-2006 (L. G.)	06-12-2006 Act No. 07 of 2006
10	13 / 2006	The Delhi Value Added Tax (Amendment) Bill,2006	Trade and Taxes Department	07-11-2006	08-11-2006	21-11-2006 (L. G.)	24-11-2006 Act No. 05 of 2006

YEAR- 2005

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	02 / 2005	The Indian Stamp (Delhi Amendment) Bill, 2005	Finance Department	17-03-2005	21-03-2005	17-05-2005 (President)	26-05-2005 Act No. 08 of 2005
2	03 / 2005	The Delhi Value Added Tax (Amendment) Bill, 2005	Sales Tax Department	17-03-2005	21-03-2005	24-03-2005 (L. G.)	28-03-2005 Act No. 05 of 2005
3	04 / 2005	The Delhi Appropriation (No.1) Bill, 2005	Finance Department	23-03-2005	23-03-2005	29-03-2005 (L. G.)	30-03-2005 Act No. 06 of 2005
4	05 / 2005	The Delhi Appropriation (No.2) Bill, 2005	Finance Department	30-03-2005	30-03-2005	31-03-2005 (L. G.)	31-03-2005 Act No. 07 of 2005
5	10 / 2005	The Delhi Value Added Tax (Second Amendment) Bill, 2005	Sales Tax Department	22-09-2005	26-09-2005	02-11-2005 (L. G.)	16-11-2005 Act No. 10 of 2005

YEAR- 2004

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 2004	The Code of Criminal Procedure (Delhi Amendment) Bill, 2004	Home Department	24-03-2004	25-03-2004	Not Assented	Reserved for consideration of President
2	02 / 2004	The Appropriation (No.1) Bill, 2004	Finance Department	25-03-2004	25-03-2004	25-03-2004 (L. G.)	26-03-2004 Act No. 01 of 2004
3	03 / 2004	The Appropriation (Vote on Account) Bill, 2004	Finance Department	25-03-2004	25-03-2004	25-03-2004 (L. G.)	26-03-2004 Act No. 02 of 2004
4	04 / 2004	The Delhi Municipal Corporation (Amendment) Bill, 2004	Urban Development Department	26-07-2004	28-07-2004	17-12-2004 (President)	23-12-2004 Act No. 07 of 2004
5	09 / 2004	The Appropriation (No.2) Bill, 2004	Finance Department	29-07-2004	29-07-2004	30-07-2004 (L. G.)	30-07-2004 Act No. 05 of 2004
6	10 / 2004	The Delhi Tax on Luxuries (Amendment) Bill, 2004	Finance Department	03-08-2004	04-08-2004	30-08-2004 (L. G.)	02-09-2004 Act No.06 of 2004
7	13 / 2004	The Delhi Motor Vehicles Taxation (Amendment) Bill, 2004	Transport Department	04-08-2004	16-12-2004	15-02-2005 (President)	28-02-2005 Act No. 04 of 2005
8	14 / 2004	The Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Bill, 2004	Department of Art & Culture	23-03-2000 As recommended by President, Bill was reconsidered and re-introduced with ammendments on 16-12-2004	16-12-2004	11-08-2005 (President)	07-09-2005 Act No. 09 of 2005
9	15 / 2004	The Delhi Co-operative Societies (Amendment) Bill, 2004	Registrar of Co-operative Societies	20-12-2004	21-12-2004	13-01-2005	17-01-2005 Act No. 01 of 2005
10	16 / 2004	The Delhi Municipal Corporation (Third Amendment) Bill, 2004	Urban Development Department	20-12-2004	21-12-2004	Not Assented	Bill was returned by President for reconsideration as per L. G. message dated 22-02-2005
11	17 / 2004	The Delhi Value Added Tax Bill, 2004	Sales Tax Department	20-12-2004	22-12-2004	15-02-2005 (President)	25-02-2005 Act No. 03 of 2005
12	18 / 2004	The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control)(Amendment) Bill, 2004	Environment Department	21-12-2004	22-12-2004	24-01-2005 (L. G.)	10-02-2005 Act No. 02 of 2005

YEAR- 2003

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 2003	The Salary and Allowances of the Chief Whip in the Legislative Assembly of the National Capital Territory of Delhi Bill, 2003	Law, Justice & Legislative Affairs Department	20-03-2003	24-03-2003	22-05-2003 (President)	09-06-2003 Act No. 05 of 2003
2	02 / 2003	The Appropriation (No. 1) Bill, 2003	Finance Department	25-03-2003	25-03-2003	25-03-2003 (L. G.)	25-03-2003 Act No. 01 of 2003
3	03 / 2003	The Delhi Prisons (Amendment) Bill, 2003	Home Department	26-03-2003	31-03-2003	28-04-2003 (L. G.)	30-04-2003 Act No. 03 of 2003
4	04 / 2003	The Appropriation (No. 2) Bill, 2003	Finance Department	28-03-2003	28-03-2003	28-03-2003 (L. G.)	28-03-2003 Act No 02 of 2003
5	05 / 2003	The Industrial Disputes (Delhi Amendment) Bill, 2003	Industries Department	01-04-2003	03-04-2003	13-07-2003 (President)	25-07-2003 Act No. 09 of 2003
6	06 / 2003	The Ministers of the Government of the National Capital Territory of Delhi, (Salaries and Allowances) (Amendment) Bill, 2003	Law, Justice & Legislative Affairs Department	01-04-2003	03-04-2003	18-05-2003 (President)	09-06-2003 Act No. 04 of 2003
7	07 / 2003	The Delhi Municipal Corporation (Amendment) Bill, 2003	Urban Development Department	02-04-2003	07-04-2003	01-06-2003 (President)	09-06-2003 Act No. 06 of 2003
8	09 / 2003	The Delhi Cooperative Societies Bill, 2003	Registrar of Co-operative Societies	28-07-2003	29-07-2003	03-03-2004 (President)	02-04-2004 Act No. 03 of 2004

YEAR- 2002

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 2002	The Appropriation (No.1) Bill, 2002	Finance Department	28-03-2002	28-03-2002	28-03-2002 (L. G.)	28-03-2002 Act No. 07 of 2002
2	02 / 2002	The Appropriation (Vote on Account) Bill, 2002	Finance Department	28-03-2002	28-03-2002	28-03-2002 (L. G.)	28-03-2002 Act No. 08 of 2002
3	03 / 2002	The Delhi (Distribution of Proceeds of Taxes) Bill, 2002	Urban Development Department	02-04-2002	03-04-2002	14-06-2002 (President)	05-07-2002 Act No. 11 of 2002
4	04 / 2002	The Delhi Sales Tax on Right to Use Goods Bill, 2002	Finance Department	04-04-2001	15-04-2002	23-07-2002 (L. G.)	03-09-2002 Act No. 13 of 2002
5	05 / 2002	The Appropriation (No. 2) Bill, 2002	Finance Department	11-04-2002	11-04-2002	16-04-2002 (L. G.)	17-04-2002 Act No 09 of 2002
6	06 / 2002	The Delhi Municipal Corporation (Amendment) Bill, 2002	Urban Development Department	15-04-2002	16-04-2002	06-06-2002 (President)	01-07-2002 Act No. 10 of 2002
7	07 / 2002	The Delhi Sales Tax (Amendment) Bill, 2002	Finance Department	15-04-2002	16-04-2002	14-06-2002 (President)	05-07-2002 Act No. 12 of 2002
8	11 / 2002	The Delhi Nursing Homes Registration (Amendment) Bill, 2002	Health & Family Welfare Department	25-11-2002	27-11-2002	09-06-2003 (President)	18-06-2003 Act No. 07 of 2003

YEAR- 2001

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	06 / 2001	The Indian Stamp (Delhi Amendment) Bill, 2001	Finance Department	26-03-2001	28-03-2001	18-07-2001 (President)	25-07-2001 Act No 08 of 2001
2	07 / 2001	The Appropration (No.1) Bill, 2001	Finance Department	22-03-2001	22-03-2001	23-03-2001 (L. G.)	26-03-2001 Act No. 03 of 2001
3	08 / 2001	The Delhi Protection of Interests of Depositors (In Financial Establishments) Bill, 2001	Finance Department	28-03-2001	03-04-2001	20-07-2001 (L. G.)	27-07-2001 Act No. 10 of 2001
4	09 / 2001	The Delhi Sales Tax on Works Contract (Amendment ) Bill, 2001	Sales Tax Department	29-03-2001	03-04-2001	23-04-2001 (L. G.)	30-04-2001 Act No. 05 of 2001
5	10 / 2001	The Appropriation (No. 2) Bill, 2001	Finance Department	28-03-2001	28-03-2001	29-03-2001 (L. G.)	29-03-2001 Act No. 04 of 2001
6	11 / 2001	The Delhi Luxuries Tax on Commodities Bill, 2001	Finance Department	30-03-2001	09-04-2001	20-07-2001 (L. G.)	27-07-2001 Act No. 09 of 2001
7	12 / 2001	The Delhi Right To Information Bill, 2001	Administrative Reforms Department	04-04-2001	09-04-2001	14-05-2001 (L. G.)	16-05-2001 Act No. 07 of 2001
8	13 / 2001	The Delhi Sales Tax on Right to Use Goods Bill, 2001	Finance Department	04-04-2001	Not Passed	--	Re-Introduced in 2002 as Bill No. 04
9	18 / 2001	The Indian Stamp (Delhi Second Amendment) Bill, 2001	Finance Department	25-09-2001	26-09-2001	02-11-2001 (President)	02/11/2001 Act No. 12 of 2001
10	19 / 2001	The Delhi Sales Tax (Amendment) Bill, 2001	Finance Department	26-09-2001	27-09-2001	02-11-2001 (President)	03-11-2001 Act No. 11 of 2001
11	20 / 2001	The Delhi Fire Service Bill, 2001	Home Department	29-11-2000^*	26-09-2001	Not Assented	^*Bill was reproduced after amendments and annexed with report of Select Committee adopted on 25-09-2001
12	29 / 2001	The Delhi High Court (Amendment) Bill, 2001	Department of Law, Justice and Legislative Affairs	19-12-2001	20-12-2001	21-02-2002 (President)	13-03-2002 Act No. 05 of 2002
13	30 / 2001	The Leader of Opposition in the Legislative Assembly of the National Capital Territory of Delhi (Salaries and Allowances) Bill, 2001	Department of Law, Justice and Legislative Affairs	19-12-2001	20-12-2001	15-03-2002 (President)	28-03-2002 Act No. 06 of 2002
14	31 / 2001	The Members of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) (Amendment) Bill, 2001	Department of Law, Justice and Legislative Affairs	19-12-2001	20-12-2001	15-02-2002 (President)	27-02-2002 Act No. 03 of 2002
15	32 / 2001	The Ministers of Government of the National Capital Territory of Delhi ( Salaries and Allowances) (Amendment) Bill, 2001	Department of Law, Justice and Legislative Affairs	19-12-2001	20-12-2001	15-02-2002 (President)	27-02-2002 Act No. 04 of 2002

YEAR- 2000

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 2000	The Delhi Official Languages Bill, 2000	Department of Art, Culture & Languages	23-03-2000	03-04-2000	13-06-2003 (President)	02-07-2003 Act No. 08 of 2003
2	02 / 2000	The Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Bill, 2000	Department of Archaeology	23-03-2000	29-03-2000	Not Assented	Returned by President for amendments as per L. G. message dated 05-08-2004
3	03 / 2000	The Delhi Tax on Luxuries (Amendment) Bill, 2000	Finance Department	28-03-2000	04-04-2000	28-04-2000 (L. G.)	04-05-2000 Act No. 06 of 2000
4	04 / 2000	The Appropriation (No. 1) Bill, 2000	Finance Department	27-03-2000	27-03-2000	29-03-2000 (L. G.)	30-03-2000 Act No. 02 of 2000
5	05 / 2000	The Appropriation (No. 2) Bill, 2000	Finance Department	30-03-2000	30-03-2000	31-03-2000 (L. G.)	31-03-2000 Act No. 03 of 2000
6	10 / 2000	The Delhi Sales Tax (Amendment) Bill, 2000	Sales Tax Department	03-04-2000	06-04-2000	29-04-2000 (President)	01-05-2000 Act No. 05 of 2000
7	11 / 2000	The Delhi Members of Metropolitan Council (Enhancement of Pension) Bill, 2000	Department of Law, Justice & Legislative Affairs	03-04-2000	04-04-2000	11-04-2000 (L. G.)	13-04-2000 Act No. 04 of 2000
8	12 / 2000	The Delhi Prisons Bill, 2000	Home Department	22-11-2000	23-11-2000	28-01-2002 (President)	14-02-2002 Act No. 02 of 2002
9	13 / 2000	The Delhi Electricity Reforms Bill, 2000	Department of Power	22-11-2000	23-11-2000	06-03-2001 (President)	08-03-2001 Act No. 02 of 2001
10	14 / 2000	The Delhi Sales Tax (Second Amendment) Bill, 2000	Finance Department	23-11-2000	27-11-2000	14-02-2001 (President)	19-02-2001 Act No. 01 of 2001
11	15 / 2000	The Delhi Common Effluent Treatment Plants Bill, 2000	Industries Department	27-11-2000	28-11-2000	15-12-2000 (L. G.)	05-01-2001 Act No. 07 of 2000
12	16 / 2000	The Delhi Fire Service Bill, 2000	Home Department	29-11-2000	Not Passed	--	Referred to Select Committee
13	17 / 2000	The Delhi Industries Enlistment and Planning Bill, 2000	Industries Department	28-11-2000	29-11-2000	Not Assented	Returned by President for reconsideration as per L. G. message dated 12-01-2004
14	18 / 2000	The Delhi Plastic bags (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Bill, 2000	Environment Department	28-11-2000	29-11-2000	16-4-2001 (L. G.)	04-05-2001 Act No. 06 of 2001

YEAR- 1999

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	02 / 1999	The Appropriation (No. 1) Bill, 1999	Finance Department	27-03-1999	27-03-1999	31-03-1999 (L. G.)	31-03-1999 Act No. 05 of 1999
2	03 / 1999	The Appropriation (No. 2) Bill, 1999	Finance Department	31-03-1999	31-03-1999	31-03-1999 (L. G.)	31-03-1999 Act No. 06 of 1999
3	04 / 1999	The Members of Legislative Assembly of the National Capital Territory of Delhi. (Salaries, Allowances, Pension etc) (Amendment) Bill,1999	Department of Law, Justice and Legislative Affairs	12-04-1999	08-09-1999	10-12-1999 (President)	17-12-1999 Act No. 10 of 1999
4	05 / 1999	Delhi Sales Tax on Works Contract Bill, 1999	Sales Tax Department	08-09-1999	10-09-1999	14-10-1999 (L. G.)	15-10-1999 Act No. 09 of 1999
5	06 / 1999	The Indraprastha Vishwavidyalaya (Second Amendment) Bill, 1999	Directorate of Higher Education	08-09-1999	10-09-1999	27-09-1999 (L. G.)	11-10-1999 Act No. 08 of 1999
6	08 / 1999	The Delhi Plastic (Manufacture, Sale and Usage) and Non Biodegradable Garbage (Control) Bill, 1999	Environment Department	22-12-1999	Not Passed	--	Referred to select Committee on 23-12-1999
7	09 / 1999	The Delhi Minorities Commission Bill, 1999	Home Department	23-12-1999	24-12-1999	07-02-2000 (L. G.)	08-02-2000 Act No 01 of 2000

YEAR- 1998

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 1998	The Indraprastha Vishwavidyalaya Bill, 1998	Directorate of Higher Education	26-03-1998	28-03-1998	21-07-1998 (L. G.)	28-07-1998 Act No. 09 of 1998
2	02 / 1998	Members of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) (Amendment) Bill, 1998	Department of Law, Justice and Legislative Affairs	28-03-1998	30-03-1998	02-07-1998 (President)	14-07-1998 Act No. 08 of 1998
3	03 / 1998	Delhi Chit Fund Bill, 1998	Chit Fund	28-03-1998	28-09-1998	Not Assented	--
4	04 / 1998	The Minister of the Government of the National Capital Territory of Delhi (Salaries and Allowances) (Amendment) Bill, 1998	Department of Law, Justice and Legislative Affairs	28-03-1998	30-03-1998	12-06-1998 (President)	25-06-1998 Act No. 07 of 1998
5	05 / 1998	The Appropriation (No. 1) Bill, 1998	Finance Department	30-03-1998	30-03-1998	31-03-1998 (L.G.)	31-03-1998 Act No. 02 of 1998
6	06 / 1998	The Appropriation (No. 2) Bill, 1998	Finance Department	30-03-1998	30-03-1998	31-03-1998 (L.G.)	31-03-1998 Act No. 03 of 1998
7	07 / 1998	The Delhi Bhartiya Chikitsa Parrishad Bill, 1998	Health and Family Welfare Department	03-04-1998	25-09-1998	04-03-1999 (President)	11-03-1999 Act No. 04 of 1999
8	08 / 1998	The Members of the Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) (Second Amendment) Bill, 1998	Department of Law, Justice and Legislative Affairs	25-09-1998	25-09-1998	01-03-1999 (President)	10-03-1999 Act No. 01 of 1999
9	09 / 1998	The Appropriation (No. 3) Bill, 1998	Finance Department	28-09-1998	28-09-1998	16-10-1998 (L. G.)	23-10-1998 Act No. 10 of 1998
10	10 / 1998	The Delhi Sikh Gurudwaras (Amendment) Bill, 1998	Directorate of Gurudwara Elections	28-09-1998	30-09-1998	Not Assented	Returned by President for reconsideration as per L. G. message dated 19-05-2003
11	11 / 1998	The Delhi Agricultural Produce Marketing (Regulation) Bill, 1998	Delhi Agricultural Produce Markting	28-09-1998	30-09-1998	21-05-1999 (President)	02-06-1999 Act No. 07 of 1999
12	12 / 1998	The Delhi Tax on Luxuries (Amendment) Bill, 1998	Finance Department	25-09-1998 (Introduced as Bill No. 05 of 1997 on 19-03-1997 with report of Select Committee and as Bill No. 13 of 1996 on 24-10-1996)	25-09-1998	29-10-1998 (L. G.)	29-10-1998 Act No. 11 of 1998
13	13 / 1998	The Indraprastha Vishwavidyalaya (Amendment) Bill, 1998	Directorate of Higher Education	30-09-1998	30-09-1998	17-12-1998 (L. G.)	18-12-1998 Act No. 12 of 1998
14	14 / 1998	The Delhi Ancient and Historical Monuments and Archeological Sites and Remains Bill, 1998	Department of Archaeology	30-09-1998	Not Passed	--	--

YEAR- 1997

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 1997	THE DELHI TIBBIA COLLEGE (TAKE OVER) BILL, 1997	HEALTH	29-12-1997	31-12-1997	21-04-1998	ACT. NO. 06 OF 1998
2	02 / 1997	THE DELHI MEDICAL COUNCIL BILL, 1997	MEDICAL	25-07-1996	13-01-1997	11-02-1997
3	03 / 1997	THE PUNJAB COURTS (DELHI AMENDMENT) BILL, 1997	LAW,JUSTICE & LEGISLATIVE AFFAIRS	18-03-1997	19-03-1997	03-04-1997
4	04 / 1997	DELHI MEMBERS OF LEGISLATIVE ASSEMBLY (REMOVAL OF DISQUALIFICATION) BILL, 1997	LAW,JUSTICE OF LEGISLATIVE AFFAIRS	25-03-1996	20-03-1997	30-08-1997	09-09-1997
5	05 / 1997	THE DELHI TAX ON LUXURIES (AMENDMENT) BILL, 1997	FINANCE	24-10-1996	25-09-1998		Referred to Select Committee
6	06 / 1997	THE APPROPRIATION BILL (NO.1) 1997	FINANCE	27-03-1997	27-03-1997
7	07 / 1997	THE APPROPRIATION BILL (NO.2) 1997	FINANCE	27-03-1997	27-03-1997
8	08 / 1997	DELHI SALES TAX (AMENDMENT) BILL, 1997	SALES TAX	26-08-1997	28-08-1997	21-01-1998
9	09 / 1997	THE DELHI SALES TAX ON THE TRANSFER OF PROPERTY IN GOODS INVOLVED IN THE EXECATION OF WORK CONTRACT BILL, 1997	SALES TAX				Not Introduce
10	10 / 1997	THE DELHI NURSING COUNCIL BILL, 1997	MEDICAL	27-08-1997	01-09-1997	04-03-1999
11	11 / 1997	THE DELHI HEALTH PROTECTION BILL, 1997	HEALTH & FAMILY WELFARE	28-08-1997			REFERRED TO SELECT COMM.
12	12 / 1997	THE DELHI SALES TAX (AMENDMENT) BILL, 1997	SALES TAX	28-08-1997			REFERRED TO SELECT COMMITTEE
13	13 / 1997	THE DELHI SALES TAX (AMENDMENT) BILL, 1997	SALES TAX	02-09-1997	03-09-1997	21-01-1998	ACT NO. 01 OF 1998
14	14 / 1997	THE DELHI COUNCIL FOR PHYSIOTHERAPHY AND OCCUPATIONAL THERAPHY BILL, 1997	HEALTH AND FAMILY WELFARE	03-09-1997	03-09-1997	28-09-1997	ACT NO.7 OF 1997
15	15 / 1997	THE DELHI SALES TAX (AMENDMENT) BILL, 1997	FINANCE	03-09-1997	03-09-1997	04-03-1999	ACT NO. 2 OF 199
16	17 / 1997	THE DELHI WATER BOARD BILL, 1997	URBAN DEVELOPMENT	30-12-1997	01-01-1998	30-03-1998	ACT NO. 04 OF 1998

YEAR- 1996

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	02 / 1996	THE DELHI LOKAYUKTA AND UPALOKAYUKTA (AMENMDMENT) BILL, 1996		22-03-1996	25-03-1996	12-09-1996
2	03 / 1996	DELHI MEMBER OF LEGISLATIVE ASSEMBLY (REMOVAL OF DISQUALIFICATION) BILL, 1996		25-03-1996	27-03-1996
3	04 / 1996	THE APPROPRIATION BILL (NO.1), 1996	FINANCE	26-03-1996	26-03-1996	30-03-1996
4	05 / 1996	THE APPROPRIATION (VOTE OF ACCOUNT) BILL, 1996	FINANCE	26-03-1996	26-03-1996	30-03-1996
5	06 / 1996	THE LOCAL GOVERNMENT IN DELHI (DISQUALIFICATION FOR MEMBERSHIP (SMALL FAMILY) BILL, 1996	MEDICAL AND PUBLIC HEALTH	25-07-1996	01-08-1996	13-03-1998
6	07 / 1996	THE DELHI MEDICAL COUNCIL BILL, 1996	MEDICAL	25-07-1996	13-01-1997
7	08 / 1996	THE DELHI ENTERTAINMENT AND BETTING TAX BILL, 1996	EXCISE	25-07-1996	01-08-1996	23-09-1997
8	09 / 1996	THE DELHI TAX ON LUXURIES BILL, 1996	FINANCE	25-07-1996	31-07-1996	04-10-1996
9	10 / 1996	THE APPROPRIATION (NO.2) BILL, 1996	FINANCE	31-07-1996	31-07-1996	31-07-1996
10	11 / 1996	THE DELHI PROHIBITION OF SMOKING & NON SMOKERS HEALTH PROTECTION BILL, 1995	HEALTH	07-08-1995	01-08-1996	25-09-1996 (L. G.)	01-01-1997
11	12 / 1996	THE HOMOEOPATHIC (AMENDMENT) BILL, 1996	MEDICAL AND PUBLIC HEALTH	24-10-1996	25-10-1996	26-11-1996
12	13 / 1996	THE DELHI TAX ON LUXURIES (AMENDMENT) BILL, 1996	FINANCE	24-10-1996			Referred to Select Committee
13	14 / 1996	THE DELHI MUNICIPAL CORPORATION (PREVENTION OF DEFECTION) BILL, 1996	MCD	24-10-1996	25-10-1996		Returned by President for Reconsideration

YEAR- 1995

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 1995	THE APPROPRIATION (NO.1 BILL,2) 1995	FINANCE	30-03-1995	30-03-1995	31-03-1995
2	02 / 1995	THE APPROPRIATION (VOTE ON ACCOUNT) BILL, 1995	FINANCE	30-03-1995	30-03-1995	31-3-1995
3	03 / 1995	THE APPROPRIATION BILL (NO.2), 1995	FINANCE	18-04-1995	18-04-1995
4	04 / 1995	THE DELHI LEGISLATIVE ASSEMBLY(PREVENTIVE OF DISQUALIFICATION) BILL, 1995	SOCIAL WELFARE	--	--	--	Bill Withdrawn
5	05 / 1995	THE DELHI ARTIFICIAL INSEMINATION (HUMAN) BILL, 1995	HEALTH	07-08-1995	09-08-1995	30-11-1996
6	06 / 1995	THE DELHI PROHIBITION OF SMOKING AND NON-SMOKER HEALTH PROTECTION	HEALTH	07-08-1995			Referred to Select Committee
7	07 / 1995	THE DELHI LOKAYUKTA BILL, 1995	LAW & JUS	08-08-1995	14-08-1995	12-09-1995
8	08 / 1995	THE DELHI TAX ON ENTRY OF MOTOR VEHICLE INTO LOCAL AREAS (AMENDMENT) BILL, 1994	FINANCE	08-10-1995	14-08-1995	12-09-1995
9	11 / 1995	THE PROVINICIAL SMALL CAUSE COURTS (DELHI AMENDMENT) BILL, 1995	LAW	21-12-1995	20-03-1996	27-08-1996
10	12 / 1995	THE DELHI OFFICIAL LANGUAGES BILL, 1995	LANGUAGE	19-12-1995			Referred to Select Committee
11	13 / 1995	THE MINISTER OF THE GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES AND ALLOWANCES) AMENDMENT, BILL, 1995	FINANCE	22-12-1995	22-01-1995	07-03-1996
12	14 / 1995	THE SPEAKER AND DEPUTY SPEAKER OF THE LEGISLATIVE OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES AND ALLOWANCES) (AMENDMENT) BILL, 1995	FINANCE	22-12-1995	22-12-1995	07-03-1996
13	15 / 1995	THE MEMBER OF THE LEGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI SALARIES, ALLOWANCES PENSION ETC. (AMENDMENT) BILL, 1995	FINANCE	22-12-1995	22-12-1995	07-03-1996

YEAR- 1994

Sl. No.	Bill No/ Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1	01 / 1994	THE APPROPRIATION BILL (NO.1) 1994	FINANCE	09-03-1994	09-03-1994	11-03-1994
2	02 / 1994	THE DELHI AGRICULTURAL CATTLE PRESERVATION BILL, 1994	DEVELOPMENT	28-03-1994	29-03-1994	15-04-1994
3	03 / 1994	THE DELHI (DELEGATION OF POWERS) AMENDMENT BILL, 1994	LAW, JUS & LA	29-03-1994	30-03-1994	08-04-1994
4	04 / 1994	THE PUNJAB COURTS (DELHI AMENDMENT) BILL, 1994	LAW, JUS & LA	29-03-1994	30-03-1994	08-04-1994
5	05 / 1994	THE DELHI SALES TAX (AMENDMENT) BILL, 1994	FINANCE	29-03-1994	31-03-1994	08-04-1994
6	06 / 1994	THE APPROPRIATION (VOTE ON ACCOUNT) BILL , 1994	FINANCE	30-03-1994	30-03-1994	31-03-1994
7	07 / 1994	THE DELHI COMMISSION FOR WOMEN, BILL, 1994	SOCIAL WELFARE		09-04-1994	05-05-1994
8	11 / 1994	THE APPROPRIATION (NO.2) BILL, 1994	FINANCE	11-04-1994	11-04-1994	15-04-1994
9	12 / 1994	THE DELHI FINANCE COMMISSION BILL, 1994		22-08-1994	26-09-1994	03-10-1994
10	13 / 1994	THE DELHI PRESERVATOIN OF TREE BILL, 1994	DEVELOPMENT	23-08-1994	24-08-1994	12-10-1994
11	14 / 1994	THE DELHI SIKH GURUDWARA (AMENDMENT) BILL, 1994		23-08-1994	24-08-1994	25-01-2002
12	15 / 1994	THE DELHI SALES TAX (SECOND AMENDMENT) BILL, 1994	FINANCE	25-08-1994	22-12-1994	30-12-1994
13	16 / 1994	THE DELHI TAX ON ENTRY OF MOTOR VEHICLE INTO LOCAL AREAS BILL, 1994	FINANCE	25-08-1994	25-08-1994	16-06-1995
14	17 / 1994	THE MEMBER OF LIGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES, ALLOWANCES, PENSION, ETC.) BILL 1994	LAW, JUSTICE & L.A.	25-08-1994	25-08-1994	15-12-1995
15	18 / 1994	THE MINISTERS OF THE GOV.T OF NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES & ALLOWANCES) BILL, 1994	LAW, JUSTICE & L.A.	25-08-1994	25-08-1994	15-12-1995
16	19 / 1994	THE SPEAKER AND DEPUTY SPEAKER OF THE LEGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES ALLOWANCES) BILL, 1994	LAW, JUSTICE & LA	25-08-1994	15-12-1995	25-08-1994
17	20 / 1994	THE APPROPRIATION (NO.3) bill, 1994	FINANCE	25-08-1994	25-08-1994	25-08-1994
18	21 / 1994	THE APPROPRIATION (NO.4) BILL, 1994	FINANCE	22-12-1994	22-12-1994	30-12-1994
19	22 / 1994	THE CONTIGENCY FUND OF THE NATIONAL CAPITAL TERRITORY OF DELHI BILL, 1994	FINANCE	22-12-1994	22-12-1994	30-12-1994


YEAR- 2023

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./President	Date of Notification and Act No./ Reason for Non-clearance
1.	01 / 2023	The Delhi Goods and Services Tax (Amendment) Bill, 2023	Department of Trade and Taxes	17-01-2023	18-01-2023
2.	02 / 2023	The Delhi Appropriation (No. 1) Bill, 2023	Finance Department	19-01-2023		24-01-2023 (L.G.)

YEAR- 2022

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./President	Date of Notification and Act No./ Reason for Non-clearance
1.	01 / 2022	The Delhi Sikh Gurdwaras (Amendment) Bill, 2022	Directorate of Gurdwara Elections	03-01-2022	04-01-2022
2.	02 / 2022	Delhi Teacher University Bill, 2022	Higher Education	03-01-2022	04-01-2022
3.	03 / 2022	The Delhi Appropriation (No. 1) Bill, 2022	Finance Department	04-01-2022	04-01-2022
4.	04 / 2022	The Delhi Appropriation (No. 2) Bill, 2022	Finance Department	26-03-2022	26-03-2022
5.	05 / 2022	The Delhi Appropriation (No. 3) Bill, 2022	Finance Department	29-03-2022	29-03-2022
6.	06 / 2022	The Delhi Electricity Reforms (Amendment) Bill, 2022	Power Department	29-03-2022	29-03-2022
7.	07 / 2022	The Ministers of the Government of National Capital Territory of Delhi (Salaries and Allowances) (Amendment) Bill, 2022	Law, Justice & Legislative Affairs Department	04-07-2022	04-07-2022	14-02-2023 (President)	09-03-2023 Act No. 03 of 2023
8.	08 / 2022	The Members of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) (Amendment) Bill, 2022	Law, Justice & Legislative Affairs Department	04-07-2022	04-07-2022	14-02-2023 (President)	09-03-2023 Act No. 04 of 2023
9.	09 / 2022	The Salary and Allowances of the Chief Whip in the Legislative Assembly of the National Capital Territory of Delhi (Amendment) Bill, 2022	Law, Justice & Legislative Affairs Department	04-07-2022	04-07-2022	14-02-2023 (President)	09-03-2023 Act No. 05 of 2023
10.	10 / 2022	The Speaker and Deputy Speaker of the Legislative Assembly of National Capital Territory of Delhi (Salaries and Allowances) (Amendment) Bill, 2022	Law, Justice & Legislative Affairs Department	04-07-2022	04-07-2022	14-02-2023 (President)	09-03-2023 Act No. 06 of 2023
11.	11 / 2022	The Leader of Opposition in the Legislative Assembly of the National Capital Territory of Delhi (Salaries and Allowances) (Amendment) Bill, 2022	Law, Justice & Legislative Affairs Department	04-07-2022	04-07-2022	14-02-2023 (President)	09-03-2023 Act No. 07 of 2023

YEAR- 2021

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./President	Date of Notification and Act No./ Reason for Non-clearance
1.	01 / 2021	The Delhi Appropriation (No.1) Bill, 2021	Finance Department	09-03-2021	09-03-2021	16-03-2021 (L.G.)	16-03-2021 Act No. 01 of 2021
2.	02 / 2021	The Delhi Appropriation (No.2) Bill, 2021	Finance Department	12-03-2021	12-03-2021	23-03-2021 (L.G.)	23-03-2021 Act No. 02 of 2021
3.	03 / 2021	The Delhi Goods and Services Tax (Amendment) Bill, 2021	Department of Trade and Taxes	30-07-2021	30-07-2021	09-08-2021 (L.G.)	09-08-2021 Act No. 03 of 2021
4.	04 / 2021	The NCT of Delhi (Incredible India) Bed and Breakfast Establishments (Registration & Regulation) (Amendment) Bill, 2021	Tourism Department	30-07-2021	30-07-2021	09-08-2021 (L.G.)	09-08-2021 Act No. 04 of 2021

YEAR- 2020

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./President	Date of Notification and Act No./ Reason for Non-clearance
1.	01 / 2020	The Delhi Appropriation (No.1) Act, 2020	Department Of Law, Justice and Legislative Affairs	23-03-2020	23-03-2020	24-03-2020 (L.G.)	24-03-2020 Act No. 01 of 2020
2.	02 / 2020	The Delhi Appropriation (No.2) Act, 2020	Department Of Law, Justice and Legislative Affairs	23-03-2020	23-03-2020	24-03-2020 (L.G.)	24-03-2020 Act No. 02 of 2020
3.	3 / 2020	The Delhi Goods and Services Tax (Amendment) Bill, 2020	Department of Trade and Taxes	14-09-2020	14-09-2020		14-09-2020 Act No. 03 of 2020

YEAR- 2019

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./President	Date of Notification and Act No./ Reason for Non-clearance
1.	1 / 2019	The Delhi Appropriation (No. 01) Bill, 2019	Finance Department	26-02-2019	26-02-2019	07-03-2019 (L.G.)	07-03-2019 Act No. 02 of 2019
2.	2 / 2019	The Delhi Appropriation (No. 02) Bill, 2019	Finance Department	28-02-2019	28-02-2019	08-03-2019 (L.G.)	11-03-2019 Act No. 03 of 2019
3.	3 / 2019	The Delhi Appropriation (No. 03) Bill, 2019	Finance Department	26-08-2019	26-08-2019	02-09-2019 (L.G.)	04-09-2019 Act No. 04 of 2019
4.	4 / 2019	Delhi Skills and Entrepreneurship University Bill, 2019	Deptt. of Trg. & Tech. Education	03-12-2019	03-12-2019	26-02-2020 (L. G.)	26-05-2020 Act No. 04 of 2020
5.	5 / 2019	The Delhi Sports University Bill, 2019	Higher Education	02-12-2019	02-12-2019	31-12-2019 (L.G.)	06-01-2020 Act No. 01 of 2020
6.	6 / 2019	The Delhi Appropriation (No. 04) Bill, 2019	Finance Department	02-12-2019	02-12-2019	09-12-2019 (L.G.)	11-12-2019 Act No. 05 of 2019
7.	7 / 2019	The Delhi Goods and Services Tax (Amendment) Bill, 2019	Department of Trade & Taxes	03-12-2019	03-12-2019	13-12-2019 (L.G.)	18-12-2019 Act No. 06 of 2019

YEAR- 2018

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	2 / 2018	The Delhi Appropriation (No. 01) Bill, 2018	Finance Department	22-03-2018	22-03-2018	27-03-2018 (L.G.)	28-03-2018 Act No. 01 of 2018
2.	3 / 2018	The Delhi Appropriation (No. 02) Bill, 2018	Finance Department	27-03-2018	27-03-2018	28-03-2018 (L.G.)	28-03-2018 Act No. 02 of 2018
3.	4 / 2018	The Delhi Appropriation (No. 03) Bill, 2018	Finance Department	09-08-2018	09-08-2018	16-08-2018 (L.G.)	20-08-2018 Act No. 05 of 2018
4.	5 / 2018	The Delhi Goods & Services Tax (Amendment) Bill, 2018	Department of Trade & Taxes	20-12-2018	21-12-2018	11-01-2019 (L.G.)	14-01-2019 Act No. 01 of 2019
5.	6 / 2018	The Delhi Appropriation (No. 04) Bill, 2018	Finance Department	20-12-2018	20-12-2018	28-12-2018 (L.G.)	31-12-2018 Act No 07 of 2018
6.	7 / 2018	The Contingency Fund of the NCT of Delhi (Amendment) Bill, 2018	Finance Department	21-12-2018	21-12-2018	28-12-2018 (L.G.)	31-12-2018 Act No. 08 of 2018

YEAR- 2017

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	1 / 2017	The Delhi Appropriation (No. 01) Bill, 2017	Finance Department	08-03-2017	08-03-2017	15-03-2017 (L.G.)	16-03-2017 Act No. 01 of 2017
2.	2 / 2017	The Delhi Appropriation (No. 02) Bill, 2017	Finance Department	10-03-2017	10-03-2017	22-03-2017 (L.G.)	24-03-2017 Act No. 02 of 2017
3.	3 / 2017	The Delhi Goods and Services Tax (GST) Bill, 2017	Finance Department	31-05-2017	31-05-2017	08-06-2017 (L.G.)	14-06-2017 Act No. 03 of 2017
4.	4 / 2017	The Delhi Netaji Subhas University of Technology bill, 2017	Higher Education Department	09-08-2017	10-08-2017	01-08-2018 (President)	23-08-2018 Act No. 06 of 2018
5.	5 / 2017	The Minimum Wages (Delhi) Amendment Bill, 2017	Labour Department	09-08-2017	10-08-2017	23-04-2018 (President)	04-05-2018 Act No. 03 of 2018
6.	6 / 2017	The Delhi (Right of Citizen to Time Bound Delivery of Services) Amendment Bill, 2017	I. T. Department	10-08-2017	11-08-2017	Awaited	--
7.	7 / 2017	Regularisation of Services of Guest Teachers and Teachers Engaged Under The 'Sarva Shiksha Abhiyan' Bill, 2017	Education Department	04-10-2017	04-10-2017	Awaited	--

YEAR- 2016

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	1 / 2016	The Delhi Appropriation (No. 01) Bill, 2016	Finance Department	28-03-2016	28-03-2016	30-03-2016 (L.G.)	31-03-2016 Act No. 01 of 2016
2.	2 / 2016	The Delhi Appropriation (No. 02) Bill, 2016	Finance Department	30-03-2016	30-03-2016	31-03-2016 (L.G.)	31-03-2016 Act No. 02 of 2016
3.	3 / 2016	The Delhi Value Added Tax (First Amendment) Bill, 2016	Finance Department	10-06-2016	13-06-2016	24-06-2016 (L.G.)	05-07-2016 Act No. 03 of 2016
4.	4 / 2016	The Delhi Tax on Luxuries (Amendment) Bill, 2016	Excise Department	22-08-2016	23-08-2016	16-09-2016 (L.G.)	21-09-2016 Act No. 04 of 2016
5.	5 / 2016	The Bharat Ratna Dr. B. R. Ambedkar Vishwavidyalaya Amendment Bill, 2016	Higher Education Department	22-08-2016	24-08-2016	15-11-2016 (L.G.)	24-11-2016 Act No. 06 of 2016
6.	6 / 2016	The Delhi Appropriation (No. 03) Bill, 2016	Finance Department	09-09-2016	09-09-2016	19-09-2016 (L.G.)	21-09-2016 Act No. 05 of 2016

YEAR- 2015

Sl. No.	Bill No / Bill Year	Title of the Bill	Department	Date of Introduction in Assembly	Date of Passing in Assembly	Date of Assent by Hon'ble L.G./ President	Date of Notification and Act No./ Reason for Non-clearance
1.	1 / 2015	The Delhi Appropriation (No. 01) Bill, 2015	Finance Department	24-03-2015	24-03-2015	26-03-2015 (L.G.)	26-03-2015 Act No. 01 of 2015
2.	2 / 2015	The Delhi Appropriation (Vote on Account) Bill, 2015	Finance Department	24-03-2015	25-03-2015	26-03-2015 (L.G.)	26-03-2015 Act No. 02 of 2015
3.	3 / 2015	The Delhi Value Added Tax (I ^st Amendment) Bill, 2015	Finance Department	24-03-2015	25-03-2015	27-03-2015	30-03-2015 Act No. 03 of 2015
4.	4 / 2015	The Delhi Urban Shelter Improvement Board (Amendment) Act 2015	Urban Developement	23-06-2015	24-06-2015	Awaited	--
5.	5 / 2015	The Delhi Netaji Subhas University of Technology Bill, 2015	Higher Education Department	23-06-2015	24-06-2015	--	Returned by Honble President as per L.G. message dated 11-01-2017. Re-introduced as Bill No. 04 of 2017
6.	6 / 2015	The Delhi Members of Legislative Assembly (Removal of Disqualification) (Amendment) Bill, 2015	Law, Justice & Legislative Affairs Department	23-06-2015	24-06-2015	Awaited	--
7.	7 / 2015	The Delhi Appropriation (No. 2) Bill, 2015	Finance Department	29-06-2015	30-06-2015	03-07-2015 (L.G.)	07-07-2015 Act No. 04 of 2015
8.	8 / 2015	The Delhi Value Added Tax (II ^nd Amendment) Bill, 2015	Finance Department	29-06-2015	30-06-2015	Awaited	--
9.	9 / 2015	The Delhi School (Verification of Accounts and Refund of Excess Fee) Bill, 2015	Education Department	20-11-2015	01-12-2015	Awaited	--
10.	10 / 2015	The Delhi School Education (Amendment) Bill, 2015	Education Department	20-11-2015	01-12-2015	Awaited	--
11.	11 / 2015	The Delhi (Right of Citizen to Time Bound Delivery of Services) Amendment Bill, 2015	Information & Technology Department	23-11-2015	26-11-2015	--	Returned by Hon'ble President as per L.G. message dated 30-01-2017
12.	12 / 2015	The Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions (Delhi Amendment) Bill, 2015	Labour Department	26-11-2015	03-12-2015	17-04-2018 (President)	07-05-2018 Act No. 04 of 2018
13.	13 / 2015	The Minimum Wages (Delhi) Amendment Bill, 2015	Department of Labour	26-11-2015	03-12-2015	--	Returned by Hon'ble President as per L. G. message dated 08-03-2017. Re-introduced as Bill No. 05 of 2017
14.	14 / 2015	The Code of Criminal Procedure (Delhi Amendment) Bill, 2015	Department of Home	23-11-2015	23-11-2015	Awaited	--
15.	15 / 2015	The Right of Children to Free and Compulsory Education (Delhi Amendment) Bill, 2015	Department of Education	27-11-2015	01-12-2015	Awaited	--
16.	16 / 2015	Delhi Jan Lokpal Bill	A. R. Department	30-11-2015	04-12-2015	Awaited	--
17.	17 / 2015	The Delhi Appropriation (No.3) Bill, 2015	Finance (Budget) Department	01-12-2015	01-12-2015	18-12-2015 (L.G.)	31-12-2015 Act No. 06 of 2015
18.	18 / 2015	The Members of Legislative Assembly of National Capital Territory of Delhi (Salaries, Allowances, Pension, etc.) (Amendment) Bill, 2015	Law, Justice and Legislative Affairs Department	03-12-2015	03-12-2015	--	Returned by Hon'ble L.G. as per message dated NIL received on 02-04-2016
19.	19 / 2015	The Ministers of The National Capital Territory of Delhi (Salaries and Allowances) (Amendment) Bill, 2015	Law, Justice and Legislative Affairs Department	03-12-2015	03-12-2015	--	Returned by Hon'ble L.G. as per message dated NIL received on 02-04-2016
20.	20 / 2015	The Speaker and Deputy Speaker of the Legislative Assembly of National Capital Territory of Delhi (Salaries and Allowances) (Amendment) Bill, 2015	Law, Justice and Legislative Affairs Department	03-12-2015	03-12-2015	--	Returned by Hon'ble L.G. as per message dated NIL received on 02-04-2016
21.	21 / 2015	The Leader of Opposition in the Legislative Assembly of the National Capital Territory of Delhi (Salaries and Allowances) (Amendment) Bill, 2015	Law, Justice and Legislative Affairs Department	03-12-2015	03-12-2015	--	Returned by Hon'ble L.G. as per message dated NIL received on 02-04-2016
22.	22 / 2015	The Salary and Allowances of the Chief Whip in the Legislative Assembly of the National Capital Territory of Delhi (Amendment) Bill, 2015	Law, Justice and Legislative Affairs Department	03-12-2015	03-12-2015	--	Returned by Hon'ble L.G. as per message dated NIL received on 02-04-2016
23.	23 / 2015	The Delhi Value Added Tax (Third Amendment) Bill, 2015	Finance Department	04-12-2015	04-12-2015	--	Returned by Hon'ble L.G. as per message dated NIL received on 02-04-2016

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