DELHI LEGISLATIVE ASSEMBLY

DELHI LEGISLATIVE ASSEMBLY

REVISED LIST OF BUSINESS

Friday, 20th August, 2010/29 Shravan, 1932 (Saka)

2.00 PM

 

1.                

Question Hour: Starred Questions as shown in the separate list to be asked and answered.

 

2.

Special Mention (Rule 280): Following Members to raise matters under Rule 280:

1. Shri Sri Krishan Tyagi

2. Shri Mohan Singh Bisht

3. Shri Pradyumn Rajput

4. Shri Jai Bhagwan Aggarwal

5. Shri Sat Prakash Rana

6. Shri Veer Singh Dhingan

7. Shri Arvinder Singh

8. Shri S.P.Ratawal

9. Shri Karan Singh Tanwar

10. Shri Balram Tanwar

 

 

3.

Private Members Resolutions:

 

1. Shri Sahab Singh Chauhan to move the following resolution:

      “This House resolves that the Unauthorized colonies be regularized

 without delay and all required  basic  amenities   be   provided  in

 these  colonies  to  provide  relief  to  40 lac inhabitants from sub-

 standard life”.

 

2. Shri O.P.Babber to move the following resolution:

        “This House resolves that MCD should grant lease hold/free hold

 documents  to   the   Metro- work   affected  persons  who  were

 rehabilitated/ allotted  shops   in  Metro  Bazar,  Tilak  Nagar &

 other places by MCD”.

 

 

Delhi                                                           P.N.Mishra 

20th August, 2010                                          Secretary