Papers to be laid on the Table:
1. Smt. Sheila Dikshit, Chief Minister to lay
the copies of:
(i) Annual Report for the Year 2006-07 of Guru
Gobind singh Indraprashtha University for the period 01.04.2006 to
31.03.2007
(ii) 10th Annual
Report of the Lokayukta for the period 2008-09.
2. Shri Mangat Ram Singhal, Minister of Labour
to lay the copies of following notifications:
(i)
F.1/1/(2)/97-LC/Estt./Vol.II/143
dated 13-04-2010
regarding appointment of Shri T.R. Naval as
Presiding Officer Labour Court.
(ii)
ED4(17)
Lab-E/10/6046 dated 09-07-2010 regarding approval of location of 8 electric
Sub-Station
(iii)
28/06/JLC/ESI/Lab/03/1931
dated 19-07-2010
regarding regularization of Medical Scheme.
(iv)
Ed/Misc/DMRC/Lab-E1/08/5422
22-06-2010
regarding delegation of power of inspector of lifts.
(v)
F.1/31/404/LC/Estt./06/2289
06-08-2010 regarding Recruitment Rule of Dy. Chief Inspector in the office
of Labour Commissioner.
3. Shri Arvinder Singh
Lovely, Minister of Transport to lay the report No. PA 17 of 2008 of
the Comptroller and Auditor General of India regarding Implementation of
Phase I of Delhi Mass Rapid Transit System by Delhi Metro Rail Corporation
Limited.
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