Papers to be laid on the Table:
1.Shri Arvinder Singh Lovely,
Minister of Gurdwara Election to lay the copies of following notifications
(English-Hindi Version):
(i)
No.F(1)/62/DGE/2008(I)/1694
dated 28.07.2010
(ii)
No.F(1)/62/DGE/2008(II)/1695
dated 28.07.2010
(iii)
No.F(1)/62/DGE/2008(III)/1696
dated 28.07.2010
(iv)
No.F(1)/62/DGE/2008(IV)/1697
dated 28.07.2010
2.Shri Arvinder Singh Lovely, Minister of
Transport to lay the copies of following notifications:
(i)
Notification no.6/Secy./STA/2010/439 dated 02-06-2010 regarding
delegation of powers of STAT.
(ii)
Notification no. 19(52)/Tpt./Sectt./2010/2502 dated 09-06-2010
regarding increase in the rates of Road Tax of private vehicles.
(iii)
Notification no. 23(488)/Tpt./Ops./2010/21468 dated 23-06-2010
regarding revision of fares of autos and taxis.
3.Shri Raj Kumar Chauhan, Minister of Development to lay the copies of
following notifications:
(i)
Notification No.F.8/23/2010-DAM/MR/3340 dated 28.06.2010 regarding
extension of the term of Chairman and Vice-Chairman of APMC(MNI) Azadpur.
(ii)
Notification No. F.8/23/2010-DAM/MR/3366 dated 28.06.2010 regarding
extension of the term of the APMC Shahdara, APMC/Flower Market Mehrauli,
APMC/Khoya Mawa, APMC Keshopur, APMC Najafgarh and APMC Narela.
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