DELHI LEGISLATIVE ASSEMBLY

REVISED LIST OF BUSINESS

Thursday, 01st September, 2011/16 Bhadrapada, 1933 (Saka)

2.00 PM

 

1.

Question Hour: Starred Questions as shown in the separate list to be asked and answered.

2.

Special Mention (Rule 280): Following Members to raise matters under Rule 280:

1. Shri Veer Singh Dhingan

2. Shri Anil Jha

3. Shri Praduymn Rajput

4. Shri O.P.Babbar

5. Shri Jai Bhagwan Aggarwal

6. Shri Mohan Singh Bisht

7. Shri Kulwant Rana

8. Shri A. Dayanand Chandela A.

9. Ch. Surender Kumar

10. Shri Devender Yadav

 

3.

Presentation of Report:

    Shri Harsharan Singh Balli

    Shri Naseeb Singh

     to present the Second Report of  Government Assurance Committee.

4.

Adoption of Report:

    Shri Kanwar Karan Singh

    Dr. Jagdish Mukhi to move the following motion:

    “That this House agrees with the First Report of Rules Committee presented on 30th August, 2011.’’ 

5.

Papers to be laid on the Table:

 1. Smt. Sheila Dikshit, Chief Minister to lay the the copies of the following notification:

I. No.F.10(12)/Fin(Rev-I)2010-11/DSII/111 dated 21.03.2011  

    regarding Delhi Excise (Amendment)Rules, 2010.

II. No.F14(1)/LA-2011/ulaw/91 dated 28.03.2011 regarding The

    Delhi Value Added Tax (Amendment)Act, 2011 (Delhi Act 03 of   

     2011)

III. No.F3(51)/Fin.(Rev-I)/2010-11/ASF/12 dated 01.04.2011

     regarding Amendment in the First Schedule and Third Schedule   

     to appended to the Delhi Value Added Tax Act 2004.

IV. No.F.3(01)/Fin.(Rev-I)/2011-12/DSII/138 dated 07.04.2011

     regarding DVAT (Amendment)Rules 2011.Form DVAT 16.

V. No.F.10(08)Fin.(Rev-I)/2010-11/DS-II/247 dated 07.06.2011

     regarding Delhi Excise (Second Amendment) Excise Rules 2011,  

     Insertion of new Chapter X Amendment Delhi Excise Rules 2010.

VI. F.3(11)/Fin(Rev-I)/2011-12/DSII/313 dated 21.06.2011

     regarding First and Third Schedules appended to the DVAT Act.  

     for Suiting and handloom furnishings.

2. Shri Arvinder Singh Lovely, Minister of Transport to lay the copies   

    of the following reports:

I.                   Separate Audit Report of Delhi Transport Corporation for the year 2009-10 along with Delay & Review Statement (English & Hindi version).

II.                 Audit Report of DTC Employees Provident Fund Trust for the year 2008-09 (English & Hindi version).

III.              Annual Accounts of Delhi Transport Corporation for the year 2009-10 (English & Hindi version).

3. Shri Haroon Yusuf, Minister of Food & Civil Supplies to lay the   

     copies of the following notification:

No.F.8/18/MWM/Legal/Part-III/7436, dated 31.03.2011 regarding the Delhi Legal Metrology (Enforcement) Rules, 2011(English & Hindi version).

6.

Introduction of Bill:

Smt. Sheila Dikshit, Chief Minister to introduce ‘The Delhi Value Added Tax (Second Amendment) Bill, 2011’ (Bill No. 7 of 2011) with the leave of the House.

7.

Consideration and passing of  Bill:-

 Smt. Sheila Dikshit, Chief Minister to move that ‘The Code of Criminal Procedure (Delhi Amendment) Bill, 2011’ introduced on 30th August, 2011 be taken into consideration.

Also to move that the bill may be passed.

8.

Short Duration Discussion:

 

Shri Rajesh Lilothia

Ch. Anil Kumar

Shri Arvinder Singh Lovely

        to initiate discussion on improvement of environment of Delhi.

 

                                                         

Delhi                                                                                            P.N. Mishra                        01st September, 2011                                                                     Secretary