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Private
Members Resolutions:
1. Shri
Naresh Gaur to move the following resolution:
“This House resolves that
all matters including recording of statements, arguments and decision be
executed in National Language Hindi in all courts up to session level in
National Capital Territory of Delhi”.
2. Shri
Balram Tanwar to move the following resolution:
“This
House resolves that the extended abadi of villages be regularized and all
civic amenities be provided there.
This House also resolves that
all those houses which have been constructed on agricultural land be
regularized and all civic amenities be provided there.”
3.
Shri Sahab Singh Chauhan to move the following resolution:
“This House resolves
that all unauthorized colonies be regularized on as is where is
basis & as per previous regularization process and funds be made available
for providing all development facilities to get rid of their miserable
conditions”. |