DELHI LEGISLATIVE ASSEMBLY

                                  

         DELHI LEGISLATIVE ASSEMBLY

LIST OF BUSINESS

Thursday 17th March, 2011/ 26 Phalgun1932 (Saka)

2.00 P.M

1.      1. 1

Question Hour: Starred Questions as shown in separate list to be asked and replies given.

         

           2.

Special Mention (Rule 280): Following Members to raise matters under Rule 280:

  1. Shri Kulwant Rana
  2. Shri Parduyman Rajput
  3. Shri Sunil Kumar Vaidya
  4. Shri Mohan Singh Bisht
  5. Shri S.P.Ratawal
  1. Dr. Harshvardhan
  2. Shri Shyam Lal Garg
  3. Shri Subhash Sachdeva
  4. Shri Shoaib Iqbal

    10. Ch. Surender Kumar

 

3      3.

Adoption of Reports:

  1. Shri Kanwar Karan Singh

Shri Sahab Singh Chauhan

        to move the following Motion:

“That this House agrees with the Seventh Report of Business Advisory Committee presented on 16th March, 2011”.

  1. Shri Kanwar Karan Singh

Shri Jai Bhagwan Aggarwal

        to move the following Motion:

           “That this House agrees with the Seventh Report of Committee on Private   Member’s Bills & Resolutions presented on 16th March, 2011”.

4      4.

Papers to be laid on the Table:

Shri Arvinder Singh Lovely, Minister of Transport to lay the Copy of Annual Report of Delhi Metro for the Financial Year 2009-10 (Hindi & English).

 

5.     5.

Introduction of Bill:

Smt. Sheila Dikshit, Chief Minister to introduce, “The Delhi Value Added Tax (Amendment) Bill, 2011 (Bill No. 01 of 2011)” with the leave of the House.

 

6.     6.

Motion of Thanks on Lt. Governor’s Address:

Discussion on the following Motion of Thanks moved on 16th March, 2011 by Dr. Narender Nath and seconded by Shri Anil Bhardwaj:

    “ That this House expresses its gratitude to Hon’ble Lt. Governor for his address delivered to the Assembly on 15th March, 2011.”

         Delhi

         17th March, 2011

P.N.Mishra

Secretary