DELHI LEGISLATIVE ASSEMBLY

DELHI LEGISLATIVE ASSEMBLY

REVISED LIST OF BUSINESS

Wednesday 16th March, 2011/ 25 Phalgun1932 (Saka)

2.00 P.M

 

1.      

Question Hour: Starred Questions as shown in separate list to be asked and replies given.

 

2.

Special Mention (Rule 280): Following Members to raise matters under Rule 280:

  1. Shri Bharat Singh
  2. Shri Subhash Sachdeva
  3. Ch. Surender Kumar
  4. Dr. Harshvardhan
  5. Shri Sunil Kumar Vaidya
  1. Shri  Ramesh Bidhuri
  2. Shri Mohan Singh Bisht
  3. Shri Anil Jha
  4. Shri Sat Prakash Rana

   10.  Dr. Jagdish Mukhi

 

3.

Presentation of Reports:

  1. Shri Kanwar Karan Singh

Shri Sahab Singh Chauhan

                to present the Seventh Report of Business Advisory Committee.

  1. Shri Kanwar Karan Singh

Shri Jai Bhagwan Aggarwal

        to present the Seventh Report of Committee on Private Member’s Bills & Resolutions.

 

4.

Papers to be laid on the Table:

Smt. Sheila Dikshit, Chief Minister to lay the Copies of following documents:

(i)  Annual Report of Guru Gobind Singh Indraprastha University for the year 2007-08.

(ii) Annual Audit Report of Guru Gobind Singh Indraprastha University for the year 2008-09.

(iii) The Annual Report of Geospatial Delhi Limited for the year 2009-10 in compliance the section 619 (A) of the Companies Act 1956.

 

5.

Motion of Thanks on Lt. Governor’s Address:

Dr. Narender Nath

Shri Anil Bhardwaj

 to move the following Motion:-

   “ That this House expresses its gratitude to Hon’ble Lt. Governor for his address delivered to the Assembly on 15th March, 2011.”

 

 

Delhi

16th March, 2011

P.N.Mishra

Secretary