1.      

Tribute to Martyrs: The House to pay tribute to Amar Saheed Bhagat Singh, Rajguru and Sukhdev.

2.

Question Hour: Starred Questions as shown in the separate list to be asked and replies given.

3.

Special Mention (Rule-280): The Members to raise matters under Rule-280.

4.

Papers to be laid on the Table:

Smt. Sheila Dikshit, Chief Minister to lay the Copy of following Reports:

1. 8^th Annual Report of Pragati Power Corporation Limited for the year 2008-09
2. 8^th Annual Report of Delhi Power Corporation Limited for the year 2008-09.

5.

Motion for election to Financial Committees:

The Chief Minister to move the following Motion:

          “That the Members of this House do proceed to elect in the manner required under Rule 192(2), Rule 194(2) and Rule 196(2) of the Rules of Procedure and Conduct of Business in the Legislative Assembly, nine members from amongst themselves to serve as Members of the Public Account Committee, Estimate Committee and Committee on Government Undertakings for the term beginning from 1^st April, 2010.

6.

Annual Budget 2010-2011:

Discussion on Annual Budget 2010-2011 presented by the Finance Minister on 22^nd March 2010.