1.      

Question Hour: Starred Questions as shown in the separate list to be asked and replies given.        

2.

Special Mention (Rule-280): Following Members to raise matters under Rule-280:

3.

Presentation of Reports:

1.  Shri Balram Tanwar

Shri Naresh Gaur

  to present the First Report of Committee on Government Undertakings.

2. Shri Tarvinder Singh Marwah

 Shri Sahab Singh Chauhan

     to present the First Report of General Purposes Committee.

4.

Adoption of Report:

Smt. Barkha Singh

Shri Ramesh Bidhuri

   to move the following Motion:

“That this House agrees with the First Report of Committee on Women and Child Welfare presented on 29^th March, 2010”.

5.

Consideration and Passing of Bill:

Smt. Sheila Dikshit, Chief Minister to move that “ The Delhi Lokayukta And Upalokayukta  (Amendment) Bill, 2010 (Bill No. 05 of 2010)” introduced on 29^th March 2010 be taken into consideration.

Also to move that the bill be passed.

6.

Motion Under Rule – 107:

Shri Mukesh Sharma to move the following Motion:

          This House moves that all the persons belonging to Other Backward Classes of Delhi be provided reservation in admission in all the educational institutions and in the field of employment, all the castes of this category be provided equal opportunity in accordance with the provisions of reservation policy.

7.

Short Duration Discussion:

Shri Anil Kumar

Shri Surender Kumar

Shri P.S. Sawhney

            to initiate discussion on working condition of MCD.