DELHI LEGISLATIVE ASSEMBLY

DELHI LEGISLATIVE ASSEMBLY

REVISED LIST OF BUSINESS

Wednesday 17th March, 2010/ 26 Phalgun1931 (Saka)

2.00 P.M

    1. 

Question Hour: Starred Questions as shown in separate list to be asked and replies given.

         

2.

Special Mention (Rule 280): The Following Members to raise matters under Rule 280:

  1. Shri Mohan Singh Bisht
  2. Shri Shyam Lal Garg
  3. Dr. S.C.L. Gupta
  4. Shri A Dayanand Chandela A
  5. Shri Kulwant Rana
  1. Shri Bharat Singh
  2. Shri Ramesh Bidhuri
  3. Shri Manoj Shokeen
  4. Shri O.P.Babber

   10. Dr. Jagdish Mukhi

 

3.

Adoption of Reports:

  1. Shri Kanwar Karan Singh

Shri Sahab Singh Chauhan

        to move the following Motion:

“That this House agrees with the Fourth Report of Business Advisory Committee presented on 16th March, 2010”.

  1. Shri Rajesh Jain

Shri O.P.Babber

        to move the following Motion:

           “That this House agrees with the Third Report of Committee on Private   Member’s Bills & Resolutions presented on 16th March, 2010”.

4.

Motion of Thanks on Lt. Governor’s Address:

Discussion on the following Motion of Thanks moved on 16th March, 2010 by Smt.Barkha Singh:

    “ That this House expresses its gratitude to Hon’ble Lt. Governor for his address delivered to the Assembly on 15th March, 2010.”

Delhi                                                                                              Siddharath Rao

17th March, 2010                                                                          Secretary