1.      

Question Hour: Starred Questions as shown in the separate list to be asked and replies given.

2.

Special Mention (Rule-280): Following Members to raise matters under Rule-280:

3.

Adoption of Report:

     Shri Tarvinder Singh Marwah

     Shri Sahab Singh Chauhan

     to move the following motion:

“That this House agrees with the First Report of General Purposes Committee presented on 31^st March, 2010”.

4.

Papers to be laid on the Table:

Dr. A.K. Walia, Minister of Finance to lay the Copy of following:

(i)                Report of the Comptroller and Auditor General of India on State Finances for the year ended 31^st March 2009.

(ii)             Finance Accounts for the year 2008-2009.

(iii)          Appropriation Accounts for the year 2008-2009.

5.

Consideration and Passing of Bill:

1.  Dr. A.K.Walia, Minister of Finance to move that “ The Indian Stamp (Delhi Amendment) Bill, 2010 (Bill No.  01 of 2010)” introduced on 18^th March, 2010 be taken into consideration.

 Also to move that the Bill be passed.

2. Dr. A.K. Walia, Minister of Urban Development to move that, “The Delhi Urban Shelter Improvement Board, Bill, 2010 (Bill No. 04 of 2010)” introduced on 30^th March, 2010 be taken into consideration.

Also to move that the Bill be passed.

6.

Short Duration Discussion:

Shri Surender Kumar

Shri Manoj Kumar

Dr. S.C.L. Gupta

            to initiate discussion on unauthorized colonies in Delhi.