DELHI LEGISLATIVE ASSEMBLY

DELHI LEGISLATIVE ASSEMBLY

REVISED LIST OF BUSINESS

Tuesday, 30th June, 2009/Ashadha 09, 1931 (Saka)

2.00 P.M.

1.

Question Hour: Starred Questions as shown in separate list to be asked and replies given.

2.

Special Mention (Rule 280): Following Members to raise matters under Rule 280.

1.Prof. Vijay Kumar Malhotra

2. Shri Ram Singh Netaji

3. Shri Ramesh Bidhuri

4. Shri O.P.Bababer

5. Shri Jai Bhagwan Aggarwal

6. Shri Veer Singh Dhingan

7. Shri A Dayanand Chandila A

8.  Shri Sat Prakash Rana

9.  Shri S.P. Ratawal

10. Ch. Surender Kumar

 

 

3.

Papers to be laid on the Table:

Smt. Sheila Dikshit, Chief Minister to lay the copies  of following documents(English & Hindi version):

(i)                 Annual Report 2007-08 in respect of Delhi Electricity Regulatory Commission.

(ii)              7th Annual Report 2007-08 in respect of Delhi Transco Limited.

(iii)            7th Annual Report 2007-08 in respect of Pragati Power Corporation.

    (iv)    7th Annual Report 2007-08 in respect of Delhi Power Company Limited.

4.

Short Duration Discussion:

1.Shri Sahab Singh Chauhan

2. Shri Jai Bhagwan Aggarwal

3. Shri O.P.Babber

 

              to initiate discussion on water problem in Delhi and pollution in Yamuna River.

 

Delhi                                                                                               SiddharathRao

30thJune,2009                                                                                      Secretary