DELHI LEGISLATIVE ASSEMBLY

DELHI LEGISLATIVE ASSEMBLY

REVISED LIST OF BUSINESS

Thursday, 25th June, 2009/Ashadha 04, 1931 (Saka)

2.00 P.M.

1.

Question Hour: Starred Questions as shown in separate list to be asked and replies given.

2.

Special Mention (Rule 280): Following Members to raise matters under Rule 280.

  1. Shri Jai Bhagwan Aggarwal
  2. Shri Veer Singh Dhingan
  3. Shri Naresh Gaur
  4. Shri S.P.Ratawal
  5. Shri Dharam Deo Solanki
  1. Shri Kulwant Rana
  2. Shri Mohan Singh Bisht
  3. Shri Bharat Singh
  4. Shri A Dayanand Chandila A

10.Prof. Vijay Kumar Malhotra

 

3.

Papers to be laid on the Table:

Dr. A.K.Walia, Minister of Finance to lay the copy of following papers:

(i)                 Notification No.F.40 (6) (3)/AC-2008/508-512, dated 23.02.2009 regarding Annual Report of Delhi Financial Corporation for the year 2007-08(English & Hindi).

(ii)              Annual Report of Delhi Financial Corporation for the year 2007-08 (Hindi, English, Punjabi & Urdu).

(iii)            Separate Audit Report of Comptroller and Auditor General of India in respect of Delhi Financial Corporation for the year 2007-08 (Hindi, English, Punjabi & Urdu).

 

4.

Annual Budget 2009-2010:

1.      Discussion on Annual Budget 2009-2010 presented by the Finance   Minister on 22nd June, 2009.

  1.  Consideration and Voting on the Demand for Grants (2009-10):

 The Minister of Finance to move that the Demand for Grants for the year   2009-10 be considered.

  1.  Appropriation (No. 2) Bill, 2009:

     The Minister of Finance to introduce the 'Appropriation (No. 2) Bill, 2009' with the leave of the House.

           Also to move that the bill be passed.

Delhi                                                                                              Siddharath Rao

25th June, 2009                                                                                     Secretary