1.

Question Hour: Starred Questions as shown in separate list to be asked and replies given.

2.

Special Mention (Rule 280):  Following Members to raise matters under Rule 280.

3.

Papers to be laid on the Table:

Shri Mangat Ram Singhal, Minister of Election to lay the copy of following papers:

(i)                 No.CEO/ELG/102 (23)/2008/37372 dated 4^th November, 2008 regarding dissolution of Legislative Assembly of NCT of Delhi and No.CEO/ELG/102 (23)/2008/37373 dated 4^th November, 2008 regarding issue of notification of announcement of schedule to elect members to Legislative Assembly in Hindi & English language.

(ii)              No.CEO/ELG/102 (29)/2008/42816 dated 14^th November, 2008 regarding list of contesting candidates in form 7A in Hindi & English language.

(iii)            No.CEO/ELG/102 (15)/2008/Vol-II/43444 dated 17^th November, 2008 containing Election Commission of India's order no. 3/4/ID/2008/SDR/(NCTD)/dated 17^th November, 2008 regarding list of alternative documents for establishing identity of electors, in Hindi & English language.

(iv)             No.CEO/ELG/102 (23)/2008/43994 dated 18^th November, 2008 containing Election Commission of India's notification no. 492/DL-LA/2008/dated 18^th November, 2008 regarding issue of notification by Lt. Governor of NCT of Delhi for election to the 39-Rajender Nagar Assembly Constituency, in Hindi & English language.

(v)                No.CEO/ELG/102 (09)/2008/47421 dated 28^th November, 2008 containing Election Commission of India's notification no. 434/DL-LA/2008/dated 25^th November, 2008 regarding appointment of returning officer for 54-Okhla Assembly Constituency and No. CEO/ELG/102(29)/2008/47456 dated 28^th November, 2008 regarding list of contesting candidates in form-7A of 39-Rajender Nagar Assembly Constituency, in Hindi & English language.

(vi)             No.CEO/ELG/102 (09)/2008/47793 dated 1^st December, 2008 containing Election Commission of India's notification no. 434/DL-LA/2008/dated 29^th November, 2008 regarding appointment of returning officer in Hindi & English language.

(vii)           No.CEO/ELG/102 (46)/2008/49405 dated 11^th December, 2008 regarding declaration of the result of election in form 21-C  in Hindi & English language.

(viii)        No.CEO/ELG/102 (46)/2008/50237 dated 15^th December, 2008 regarding declaration of the result in form 21-C of 39-Rajender Nagar Assembly Constituency in Hindi & English language.

(ix)             No.CEO/ELG/102 (9)/2008/6521 dated 04^th February, 2009 containing Election Commission of India's  Notification no. 434DL-HP/2009 dated 16^th January, 2009  regarding appointment of Returning Officer for 01-Chandni Chowk Parliamentary Constituency, in Hindi & English language.

(x)               No.CEO/ELG/102 (1)/2007/Vol-II/7415 dated 09^th February, 2009 containing Election Commission of India's Direction no. 3/4/2008/JS-II dated 16^th September, 2008 regarding specification of language(s) in which list of contesting candidates in form 7A is to be prepared, in Hindi & English language.

(xi)              No.CEO/ELG/102 (9)/2009/11426 dated 2^nd March, 2009 containing Election Commission of India's Direction no. 3/4/2008/JS-II/SDR  dated 6^th February, 2009 regarding specification of language(s) in which list of contesting candidates in form 7A is to be prepared, in Hindi & English language.

(xii)          No.CEO/ELG/102 (7)/2009/ 17843 dated 24^th March, 2009 containing Election Commission of India's Notification no. O.N.40 (E) dated 14^th March, 2009 regarding allotment of election symbols, in Hindi & English language.

(xiii)        No.CEO/ELG/102 (2)/2009/ 20053 dated 1^st April, 2009, containing Election Commission of India's Direction no. 576/3/EVM-2009/SDR(LA) dated 27^th March, 2009 and No.CEO/ELG/102(2)/2009/20055 containing Election Commission of India's Direction no. 576/3/EVM-2009/dated 27^th March, 2009 regarding giving and recording of votes by voting machines, in  Hindi & English language.

(xiv)         No.CEO/ELG/101 (2)/2009/27314 dated 16^th April, 2009 containing Election Commission of India's Notification no. 434/DL-HP/2008(1) dated 11^th April, 2009 regarding appointment of Assistant Returning Officer of the Parliamentary Constituency, in Hindi & English language.

(xv)            No.CEO/ELG/102 (2)/2009/Vol-II/29228 dated 22^nd April, 2009 containing Election Commission of India's order no. 3/4/ID/2008/SDR dated 6^th April, 2009 regarding list of alternative documents for establishing identity of electors, in Hindi & English language.

(xvi)         No.CEO/ELG/102 (26)/2009/25581 containing Election Commission of India's Notification no. O.N.(E) dated 11^th April, 2009 regarding announcement of schedule for the bye-election to 64-Rohtash Nagar Assembly Constituency, in Hindi & English language.

(xvii)       No.CEO/ELG/102 (28)/2009/29609 dated 22^nd April, 2009 regarding list of contesting candidates in form 7A of 64-Rohtash Nagar Assembly Constituency, in Hindi & English language.

(xviii)    No.CEO/ELG/102 (37)/2009/35306 dated 18^th May, 2009 regarding declaration of the result of election in form-21D of 64-Rohtash Nagar Assembly Constituency, in Hindi & English language.

4.

Annual Budget 2009-2010:

Discussion on Annual Budget 2009-2010 presented by the Finance Minister on 22nd June, 2009.