DELHI LEGISLATIVE ASSEMBLY
REVISED LIST OF BUSINESS
Tuesday, 23rd June, 2009/Ashadha 03, 1931 (Saka)
2.00 P.M.
1. |
Question Hour: Starred Questions as shown in separate list to be asked and replies given. |
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2. |
Special Mention (Rule 280): Following Members to raise matters under Rule 280.
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3. |
Papers to be laid on the Table: Shri Arvinder Singh Lovely, Minister of Transport to lay the copy of following papers: (i) Notification No. 19(80)/Tpt/Sectt/2008/733 dated 11-11-2008 which is regarding compounding of traffic offences. (ii) Notification No. PCO(STA)/DTC Cell/06/07/Pt.II/482 dated 11-12-2008 which is regarding reciprocal common transport agreement among the Governments of Haryana, NCT of Delhi, Rajasthan and U.P. (iii) Notification No. 23 (127)/2007/Tpt/Ops/92 dated 24-03-2009 which is regarding amendments of DMV Rules, 1993.
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4. |
Consideration & Passing of Bill: Smt. Sheila Dikshit, Chief Minister to move that "The National Law School of Delhi University (Amendment) Bill, 2009 (Bill No. 5 of 2009) introduced on 22nd June, 2009 be taken into consideration. Also to move that the bill be passed.
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5. |
Annual Budget 2009-2010: Discussion on Annual Budget 2009-2010 presented by the Finance Minister on 22nd June, 2009.
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Delhi Siddharath Rao
23rd June, 2009 Secretary