1.

Question Hour: Starred Questions as shown in separate list to be asked and replies given.

2.

Special Mention (Rule 280): Following Members to raise matters under Rule 280.

3.

Presentation of Economic Survey:

      Dr. A.K.Walia, Minister of Finance to present the Economic Survey of Delhi 2008-09.

4.

Papers to be laid on the Table:-

1.        Smt. Sheila Dikshit, Chief Minister to lay the Annual Report of Delhi   Tourism & Transportation Development Corporation Ltd. for the year 2007-08 under section 619(A) of the Companies Act 1956.

2. Shri Raj Kumar Chauhan, Minister of Development & Revenue to lay the copy of following papers:

     (i)  Notification No. F.3/188/2009/DAM/Estt/2578-2582 dated 12-05-2009 regarding change in nomenclature of the post of Laboratory Assistant in Directorate of Agriculture Marketing to Laboratory Technician (Group C).

    (ii)  Notification No. F.8(19)/99-DAM/MR/P.F./92 dated 14/01/2009 regarding resignation of Sh. Narender Tyagi, Chairman of the Delhi Fodder Marketing Committee, Mangol Puri, Delhi.

5.

Private Members Resolutions:

1. Shri Veer Singh Dhingan to move the following resolution:

"This House resolves that with a view to ensure comprehensive functional improvement in the works falling under the jurisdiction of M.C.D. and for providing better civic & sanitation amenities, the M.C.D. be divided into smaller bodies."

2. Shri Sahab Singh Chauhan to move the following resolution:

"This House resolves that with a view to provide all civic amenities to the people living in the unauthorized colonies be regularized unconditionally without any delay."

3. Shri O.P.Babber to move the following resolution:

"This House resolves that in view to provide all civic escalation; M.L.A. Local Area Development Fund be increased from presently available Rupees two crores to Rupees eight crores."