1.

Question Hour: Starred Questions as shown in separate list to be asked and replies given.

2.

Special Mention (Rule 280):  Following Members to raise matters under Rule 280:

3.

Adoption  of Reports:

1. Shri Kanwar Karan Singh

    Shri Sahab Singh Chauhan

              to move the following Motion:

              "That this House  agrees with the Second Report of Business

              Advisory Committee presented on 16th June, 2009.

2. Shri Rajesh Jain

    Shri O.P.Babber

             to move the following Motion:

             "That this House agrees with the  First Report of Private Members

             Bill & Resolutions Committee presented on 16th June, 2009.

4.

Papers to be laid on the Table:-

Shri Arvinder Singh Lovely, Minister of Transport to lay the following papers   ( in English & Hindi version):

(i)   Copy of Annual Report of DTC for the year 2005-06.

(ii)  Copy of Review of the working of DTC for the year 2005-06.

(iii) Copies of Annual Accounts of DTC for the year 2007-08.

(iv) Copies of Separate Audit Report of DTC for the  2007-08.

(v) Copies of Delay & Review Statement (2007-08).

(vi) Copy of Audit Report of DTC Employees Provident Fund Trust for the Year 2005-06.

(vii) Copy of Audit Report of DTC Employees Provident Fund Trust for the year 2006-07.

5.

Motion of Thanks on Lt. Governor's Address: 

 Discussion on the following Motion of Thanks moved on 16^th June, 2009 by    Dr. Narender Nath and Seconded by Shri Anil Kumar:

     "That this House expresses its gratitude to Hon'ble Lt. Governor for his address delivered to the Assembly on 15th June, 2009".