1.

Question Hour: Starred Questions as shown in the separate list to be asked and answered.

2.

Special Mention (Rule 280): Members to raise matters under Rule 280:

3.

Adoption of Reports:

1. Shri Kanwar Karan Singh

    Shri Sahab Singh Chauhan

    to move the following Motion:

That “this House agrees with the Sixth Report of Business Advisory Committee presented on 23^rd November, 2010”.

2. Shri Kanwar Karan Singh

    Shri Jai Bhagwan Aggarwal

    to move the following Motion:

That “this House agrees with the Sixth Report of Committee on Private Members Bills & Resolutions presented on 23^rd November, 2010”.

4.

Papers to be laid on the Table:

Shri Mangat Ram Singhal, Minister of Labour to lay the copy of notification no. F-9(1)/89/DLC/W/3589 dated 16.11.2010 regarding constitution of Delhi Labour Welfare Board (English-Hindi Version).

5.

Introduction of Bill:

Shri Mangat Ram Singhal, Minister of Law, Justice & Legislative Affairs to introduce "The Court Fee (Delhi Amendment) (Amendment) Bill, 2010” (Bill No. 08 of 2010)” with the leave of the House.

6.

Motion Under Rule-107:

Shri Mukesh Sharma to move the following Motion:

         That “This House moves that Delhi may be given full statehood”.

7.

Short Duration Discussion:

Shri Mukesh Sharma

Shri Naseeb Singh

Shri Hari Shankar Gupta

              to initiate discussion on the measures to give relief to the citizens of rural & urban areas of Delhi from the situation arising out of the struggle by them due to carelessness of Local Police, Traffic Police & non – functioning of traffic signals despite of widening of road on large scale, construction of  under passes and rapid extension of  Metro Network.