1.

Obituary References:. The House will pay homage to the following:

1. Dr. Roshan Lal, Ex-Member, Metropolitan Council, Delhi.

2. Loss of Life & Property due to collapse of building in Laxmi Nagar, Delhi on 15^th November, 2010.

3. Shri K. Narendra, Chief Editor, Daily Pratap.

4. Pt. Deep Chand Sharama, Veteran Leader & Ex-Chairman Standing Committee, MCD 

2.

Question Hour: Starred Questions as shown in the separate list to be asked and answered.

3.

Special Mention (Rule 280): Following Members to raise matters under Rule 280:

4.

Presentation of Reports:

1. Shri Kanwar Karan Singh

    Shri Sahab Singh Chauhan

             to present the Sixth Report of Business Advisory Committee.

2. Shri Kanwar Karan Singh

    Shri Jai Bhagwan Aggarwal

             to present the Sixth  Report of  Committee on Private Members Bills & Resolutions.

5.

Papers to be laid on the Table:

1. Smt. Sheila Dikshit, Chief Minister to lay the copy of following notifications:

(i) No. F.12/01/2010/AR/11140-11299/C dated 25.10.2010 regarding appointment of Shri Ramesh Narayanaswami, as Chairman, Public Grievances Commission, Govt. of NCT of Delhi.

(ii) No. F.9/3/2009/AR/Pt.file/11529-11688/C dated 3^rd November, 2010 regarding to amend the Delhi Lokayukta and Uplokayukta (Conditions of Service) Rules, 1998.

2. Shri Arvinder Singh Lovely, Minister of Transport to lay the copies of the Audit Report of DTC Employees Provident Fund Trust for the year 2007-08 (English-Hindi Version).

6.

Short Duration Discussion:

Prof. Vijay Kumar Malhotra

Dr. Harshvardhan

Shri Subhash Chopra

      to initiate discussion on 19^th Commonwealth Games recently held in 

      Delhi.