1.

Question Hour: Starred Questions as shown in the separate list to be asked and answered.

2.

Special Mention (Rule 280): Following Members to raise matters under Rule 280:

3.

Papers to be laid on the Table:

1. Smt. Sheila Dikshit, Chief Minister to lay copies of following papers:

(i)                 Notification No.05/72/2005/HP-I/Estt./2901-2908 dated 08.10.2009 regarding Delhi Private Security Agencies (Regulation) Rules, 2009.

(ii)              Delhi Fire Service Rules, 2010

(iii)            The Annual Report of DTTDC for the year 2008-09 in compliance with section 619 (A) of the Companies Act 1956.

2. Dr. A.K.Walia, Minister of Finance to lay copies of following papers:

(i)                 The Regulations (General, Staff & Expenditure of the Corporation) of the Delhi Financial Corporation.

(ii)              Notification regarding rules to amend the Delhi Chit Fund Rules, 2007 of the Chit Fund Department.

3. Shri Mangat Ram Singhal, Minister of Election to lay copies of following papers:

(i)                 Notification No. 2(N.C.T.D. No. 345) issued under No. CEO/EL.G/102(8)/2010/6374 dated 26.03.2010 containing Election Commission of India’s order No. 76/DL-LA/2008(1) dated 8^th March, 2010 regarding list of disqualified persons.

(ii)              Notification No. 3 (N.C.T.D. No. 21) issued under No. CEO/EL.G/102(8)/2010/10603 dated 22.04.2010 containing Election Commission of India’s order No. 76/DL-LA/2008(2) dated 7^th April, 2010 regarding list of disqualified persons.

4.

Consideration and Passing of Bill:

Dr. A.K.Walia, Minister of Finance to move that “ The Delhi Tax on

Luxuries (Amendment) Bill, 2010  (Bill No. 07 of 2010)” introduced

on 19^th August 2010 be taken into consideration.

Also to move that the Bill be passed.

5.

Short Duration Discussion:

(I) Dr. Jagdish Mukhi

Shri Subhash Sachdeva

Shri Shyam Lal Garg

                to initiate discussion on deteriorating law and order situation

             in Delhi.

(II)  Shri Mukesh Sharma

       Shri Naseeb Singh

       Shri Veer Singh Dhingan

               to initiate discussion on irregularities in MCD and inordinate

               delay in providing underground parking facilities.

Delhi                                                                  P.N.Mishra              23^rd August, 2010                                                 Secretary