DELHI LEGISLATIVE ASSEMBLY LIST OF BUSINESS Wednesday, 25th February, 2009/ 06 Phalgun, 1930(Saka) 2.00 P.M 1. Presentation & Adoption of Committee Report: Shri Rajesh Jain Shri Sahab Singh Chauhan to present the First Report of Business Advisory Committee. . Also to move that This House agrees the first report of the Business Advisory Committee presented in the House. 2. Papers to be laid on the Table: (I). Smt. Shena Dibhit, Chief Minister to lay the Copies of following Notifications:- 1. Delhi Water Board Plumber (License & Control) Regulation- 2007. 2. The Statutes/Amendments in Statutes and Ordinances / Am,endments in Ordinances of Guru Gobind Singh Indrasprastha University (English and Hindi Version). 3. Audit Report of the Acc<;>unts of Guru Gobind Singh Indraprastha University for the period 2006-07. . (II). Prof. 8mt. Kiran Walia, Minister of Woman & Child Welfare to lay the copies of the Delhi Commission for Protection of Child Rights Rules 2008. (III). Dr. A.K. Walia, Finance Minister to lay the Copies of Appropriation and Finance Accounts together with Controller and Auditor General's Report for the Financial Year 2007-2008. 3. Introductio. of Bill:- Shri Mangat Ram Singhal, Minister of Law & Justice to introduce The. Members of Legislative AsSembly of the National Cafital Territory of Delhi (Salaries, Allowances, Pension etc.) (Amendment) Bm, 2009' with the leave of the House. 4. Election of Financial Committees: Smt. Sheila Dikshit, Chief Minister to move the following motion: "That the Members of this House do proceed to elect in the manner required under Rule 192(2), Rule 194(2) and Rule 196(2) of the Rules of Procedure and Conduct of Business in the Legislative Assembly, nine Members from amongst themselves to serve as Members of the Public Accounts Committee, Estimates Committee and Committee on Govt. Undertakings beginning from 1st April, 2009 5. Annual. Budget (2009-2010): Dr. A.K. Walia, Minister of Finance to present the Annual Budget for the financial year 2009-2010. 6. Demand. for Grants: The Minister of Finance to present the Demands for Grants for the [mancial year 2009-2010. 7. Presentation and Voting on the Supplementary Demands (2008-2009): The Minister of Finance to present the first and final batch of Supplementaty Demands for the Financial Year 2008-2009. |
8. Appropriation (No.1) Bill,2009: The Minister of Finance to introduce the .'Appropriation (No.1) Bill, 2009 (Bill No.3 of 2009) (for the first and final batch of Supplementary Demands for Grants for the year 2008-2009) with the leave' of the House. Also to move that the Bill be considered and passed. 9. Presentation and voting on the Demands for Grants (Vote on Account) for the period April to June, 2009 The Minister of Finance to present the Demands for Grants (Vote on Account) for the period April to June, 2009 10. Appropriation (Vote on Account) Bill, 2009: The Minister of Finance to introduce the 'Appropriation (Vote on Account) Bill, 2009 (Bill No.3 of 2009) with the leave of the House, I Also to move that the Bill be considered and passed,
Siddharath Rao Secretart |