Gazette Notification-2018
| Gazette Number | Gazette Date | Department | Gazette Subject |
| F.24(9)F.C./2015/LAS-VI/Leg./6486-90 (To be Published) |
28-03-2018 | Delhi Legislative Assembly Secretariat | Members of the Committees for the Financial Year 2018-19 |
| F.23(35)/Proro/2018/LAS-VI/Leg./5083-94 (To be Published) |
05-03-2018 | Delhi Legislative Assembly Secretariat | Prorogue the Sixth Session of Sixth Legislative Assembly |
| F.23(29)/Summon/S-VII/2018/LAS-VI/Leg./5095 | 05-03-2018 | Delhi Legislative Assembly Secretariat | Summon the Seventh Session of Sixth Legislative Assembly |
| F.23(29)/Summon/S-VI(Part-II)/2018/LAS-VI/Leg./3127 (To be Published) |
08-01-2018 | Delhi Legislative Assembly Secretariat | Summon the Second Part of Sixth Session of Sixth Legislative Assembly |
Gazette Notification-2017
| Gazette Number | Gazette Date | Department | Gazette Subject |
| F.23(29)/Summon/S-VI/2017/LAS-VI/Leg./6579 (To be Published) |
29-09-2017 | Delhi Legislative Assembly Secretariat | Summon the Sixth Session of Sixth Legislative Assembly |
| F.23(35)/Proro/2017/LAS-VI/Leg./6568-78 (To be Published) |
29-09-2017 | Delhi Legislative Assembly Secretariat | Prorogue the Fifth Session of Sixth
Legislative Assembly |
| F.24(4)/MCD Nom./2015/LAS-VI/Leg./1104 (To be Published) |
26-05-2017 | Delhi Legislative Assembly Secretariat | Nomination of the Members in Three
MCDs |
| F.23(29)/Summon/S-V(Part-II)/2017/LAS-VI/Leg./648 |
08-05-2017 | Delhi Legislative Assembly Secretariat | Summon the Second Part of the Fifth
Session of Sixth Legislative Assembly |
| F.23(30)/Resign./2016/LAS-VI/Leg./104-118 (To be Published) |
07-04-2017 | Delhi Legislative Assembly Secretariat | Resignation of Sh. Ved Prakash, MLA,
Bawana Assembly Constituency (No. 7) |
| F.24(9)/F.C./2015/LAS-VI/Leg./11542-11546 (To be Published) |
10-03-2017 | Delhi Legislative Assembly Secretariat | Members of the Committees for the
Financial Year 2017-18 |
| F.23(29)/Summon/S-V/2017/LAS-VI/Leg./11270-80 (To be Published) |
01-03-2017 | Delhi Legislative Assembly Secretariat | Summon the Fifth Session of Sixth
Legislative Assembly |
| F.23(28)/Proro/2017/LAS-VI/Leg./11256-66 (To be Published) |
01-03-2017 | Delhi Legislative Assembly Secretariat | Prorogue the Fourth Session of Sixth
Legislative Assembly |
| F.23(30)/Resign./2016/LAS-VI/Leg./10630-10643 (To be Published) |
06-02-2017 | Delhi Legislative Assembly Secretariat | Resignation of Sh. Jarnail Singh,
MLA from Rajouri Garden (AC-27) |
Gazette Notification-2016
| Gazette Number | Gazette Date | Department | Gazette Subject |
| F.23(29)/Summon/S-IV/2016/LAS-VI/Leg./373-383 (To be Published) |
06-06-2016 | Delhi Legislative Assembly Secretariat | Summon the Fourth Session of Sixth Legislative Assembly |
| F.23(28)/Proro/2016/LAS-VI/Leg./384-394 (To be Published) |
06-06-2016 | Delhi Legislative Assembly Secretariat | Prorogue the Third Session of Sixth Legislative Assembly |
| F.24(4)/MCD Nom./2015/LAS-VI/Leg./2067-74 (To be Published) |
25-04-2016 | Delhi Legislative Assembly Secretariat | Nomination of MLAs in the three Municipal Corporations of Delhi |
| F.24(9)/F.C./2015/LAS-VI/Leg./1564-68 (To be Published) |
31-03-2016 | Delhi Legislative Assembly Secretariat | Committees for the Financial Year
2016-2017 |
| F.23(7)/Summon/S-III/2016/LAS-VI/Leg./743-53 (To be Published) |
04-03-2016 | Delhi Legislative Assembly Secretariat | Summon the Third Session of Sixth
Legislative Assembly |
| F.23(14)/Proro/2015/LAS-VI/Leg./730-40 (To be Published) |
04-03-2016 | Delhi Legislative Assembly Secretariat | Prorogue the Second Session of Sixth
Legislative Assembly |
Gazette Notification-2014
| Gazette Number | Gazette Date | Department | Gazette Subject |
| 25(11)/2014/LAS-V/Leg./10378 (To be Published) |
29-05-2014 | Delhi Legislative Assembly Secretariat | Resignation of Sh. Parvesh Sahib Singh
|
| 25(11)/2014/LAS-V/Leg./10409-21 (To be Published) |
29-05-2014 | Delhi Legislative Assembly Secretariat | Resignation of Sh. Ramesh Bidhuri.
|
| 25(11)/2014/LAS-V/Leg./10424-36 (To be Published) |
29-05-2014 | Delhi Legislative Assembly Secretariat | Resignation of Dr. Harshvardhan.
|
| 23(2)/2013/LAS-V/Leg./6464 | 03-01-2014 | Delhi Legislative Assembly Secretariat | Selection of the Speaker of the Legislative Assembly |
| 23(7)/2014/LAS-V/Leg./6434 | 02-01-2014 | Delhi Legislative Assembly Secretariat | Appointment of Leader of Opposition |
| 23(6)/2014/LAS-V/Leg./6421 | 02-01-2014 | Delhi Legislative Assembly Secretariat | Appointment of Chief Whip of the majority party |
| 23(2)/2013/LAS-V/Leg./6401 | 01-01-2014 | Delhi Legislative Assembly Secretariat | Fixing the date of the Election of the Speaker of Legislative Assembly |
| 23(1)/2013/LAS-V/Leg./6398 | 01-01-2014 | Delhi Legislative Assembly Secretariat | Appointment of Ch. Mateen Ahmed to perform the duties of the office of the Speaker |
Gazette Notification-2013
| Gazette Number | Gazette Date | Department | Gazette Subject |
| CEO/COE/102(88)/2013/77245 (To be Published) |
09-12-2013 | Election Commission of India | Names of the Members elected for those
constituenceis, along with their party affiliation, if any. |
| F.21(17)/2013/LAS-IV/Leg./6144 (To be Published) |
05-12-2013 | Delhi Legislative Assembly Secretariat | Dissolving the Fourth Delhi Legislative Assembly |
| F.14(1)/LA-2013/cons2law/109 | 19-09-2013 | Department of Law, Justice And Legislative Affairs | The Delhi Urban Shelter Improvement Board (Amendment) Act, 2013 (Delhi Act 08 of 2013) |
| F.14(6)/LA-2013/cons2law/99-107 | 12-09-2013 | Department of Law, Justice And Legislative Affairs | The Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee, Regulation of Admission, fixation of Non-Exploitative Fee and Other measures to Ensure Equity and Excellence) (Amendment) Act, 2013 (Delhi Act 07 of 2013) |
| F.14(11)/LA-2012/Cons2Law/45 | 26-04-2013 | Deptt. of Law, Justice and Legislative Affairs | The Delhi Water Board (Amendment) Act,2013 |
| 24(6)/2009/LAS-IV/Leg./1984 | 25-03-2013 | Delhi Legislative Assembly Secretariat | Notification |
| 21(02)/2013/LAS-IV/Leg./1830 | 20-03-2013 | Delhi Legislative Assembly Secretariat | The Delhi Appropriation (No. 1) Bill, 2013 |
| 21(01)2013/LAS-IV/Leg./1576 | 14-03-2013 | Delhi Legislative Assembly Secretariat | Delhi Water Board (Amendment) Bill,2013 |
| F.No.23(S-13)/2013/LAS-IV/Leg. | 08-02-2013 | Delhi Legislative Assembly Secretariat | Notification |
Gazette Notification-2012
| Gazette Number | Gazette Date | Department | Gazette Subject |
| F.No.23(10)2012/LAS-IV/Leg. | 14-08-2012 | Delhi Legislative Assembly Secretariat | Notification |
| F.No.23(11)/2012/LAS-IV/Leg./6812 | 16-08-2012 | Delhi Legislative Assembly Secretariat | Notification |
| F.No.23(11)/2012/LAS-IV/Leg./ | 30-10-2012 | Delhi Legislative Assembly Secretariat | Notification |
Gazette Notification-2011
| Gazette Number | Gazette Date | Department | Gazette Subject |
| F.No.21(1)2011/LAS-IV/Leg./3107 | 17-03-2011 | Delhi Legislative Assembly Secretariat | The Delhi Value Added Tax (Amendment) Bill,2011 (Bill No.1 of 2011) |
| F.No.21(2)2011/LAS-IV/Leg./3240 | 21-03-2011 | Delhi Legislative Assembly Secretariat | The Delhi Geo-Spatial , Data Infrastructure (Management Control, Administration, Security and Safety) Bill, 2011 (Bill No. 2 of 2011) |
| No.21(4)2011/LAS-IV/Leg./3531 | 28-03-2011 | Delhi Legislative Assembly Secretariat | The Delhi (Right of Citizen to Time Bound Delivery of Services) Bill,2011 (Bill No.4 of 2011 |
| No.21(5)2011/LAS-IV/Leg./3525 | 28-03-2011 | Delhi Legislative Assembly Secretariat | The Appropriation (No.2) Bill, 2011 (Bill No.5 of 2011) |
| F.No.21(6)/2011/LAS-IV/Leg./7806 | 30-08-2011 | Delhi Legislative Assembly Secretariat | The Code of Criminal Procedure (Amendment) Bill, 2011 (Bill No.6 of 2011) |
| F.No.21(7)/2011/LAS-IV/Leg./7854 | 01-09-2011 | Delhi Legislative Assembly Secretariat | The Delhi Value Added Tax (Second Amendment) Bill, 2011 (Bill No.07of 2011) |