Delhi Legislative Assembly
Committee Reports
Seventh Assembly
Committee Name
Report No.
Presented On
Business Advisory Committee
First Report
Second Report
Third Report
Fourth Report
08th Mar,
2021
04th Jan, 2022
23rd Mar, 2022
04th Jul, 2022
Committee of Privileges
First Report
03rd Jan,
2022
Committee on Questions and Reference Committee
First Report
26th Nov,
2021
Committee on Welfare of Other Backward Class
First Report
Second Report
10th Mar,
2021
10th Mar, 2021
Committee on Welfare of Minorities
First Report
11th Mar,
2021
Department Related Standing Committee on
Administrative Matters
First Report
10th Mar,
2021
Sixth Assembly
Committee Name
Report No.
Presented On
House Committee to Examine the issues of
Stray Dogs and Monkey menace in Delhi
First Report
02nd Dec,
2019
Committee on Government Assurances
First Report
Second Report
20th Dec,
2018
23rd Aug, 2019
Business Advisory Committee
First Report
Second Report
Third Report
23rd Jun,
2015
16th Mar, 2018
22nd Feb, 2019
Committee on Ethics
First Report
Second Report
27th Nov, 2015
30th Mar, 2016
General Purposes Committee
First Report
25th Feb,
2019
House Committee on
Municipal Corporations in Delhi
First Report
25th Feb,
2019
Committee on Papers Laid on the Table
First Report
25th Feb,
2019
Committee on
Private Member's Bills and Resolutions
First Report
23rd Jun, 2015
Second Report
18th Nov, 2015
Third Report
16th Mar, 2018
Fourth Report
06th Aug, 2018
Committee of Privileges
First Report
26th Nov,
2015
Second
Report
26th Nov,
2015
Third Report
30th Mar,
2016
Committee on Questions & Reference
First Report
Special Report
29th Mar,
2016
16th Jan, 2018
Rules Committee
First Report
09th Jun,
2016
Second Report
31st May,
2017
Committee on Petitions :-
Subject
Report No.
Presented On
First
Report
30th Jun 2017
Interim Report
17th
Jan 2018
Third
Report
23rd
Aug 2019
In the matter of alleged inflated water bill by Delhi Jal Board
in Greater Kailash
Fourth Report
02nd
Dec 2019
In the matter of Relocation of Night Shelter Near Mount Kailash
Fifth Report
02nd
Dec 2019
In the matter of alleged Irregularities in EWS patient by Batra
and PSRI Hospital
Sixth Report
02nd
Dec 2019
In the matter of Parking Fee being charged in Malls & Hospitals
and Illegal Encroachment in Sheikh Sarai Ph II
Seventh Report
02nd
Dec 2019
In the matter of Transfer of Ownership Rights of Four Storyed DDA
Flats Kalkaji to Residents/ Allotees
Eighth Report
02nd
Dec 2019
In the matter of alleged Unauthorised use of Dhobi Ghat, Liquor
Shops and Encroachments by Fish Sellers in the Area of JJ Colony,
Kalkaji
Ninth Report
02nd
Dec 2019
In the matter of alleged Disturbance from Hotels/ Restaurants/ Hookah
Bars in Timarpur Assembly Constituency
Tenth Report
02nd
Dec 2019
In the matter of alleged Illegal Fee hike and Financial Irregularities
in Frank Anthony School, Lajpat Nagar – IV, Delhi
Eleventh Report
02nd
Dec 2019
In the matter of alleged Irregularities in the Rajendra CGHS Ltd.
No. 1395
Twelfth Report
02nd
Dec 2019
In the matter of Handing over of SDMC Community Centre to its original
owner DUSIB
Thirteenth Report
02nd
Dec 2019
In the matter of alleged Encroachment in Triveni Shopping Complex,
Triveni-I, Sheikh Sarai
Fourteenth Report
02nd
Dec 2019
In the matter of alleged Non-Compliance by the Commissioner of SDMC
of the Resolution Dated 10.04.2018 Passed by Delhi Legislative Assembly
Fifteenth Report
02nd
Dec 2019
In the matter of alleged Irregularities in K.R. Mangalam World School,
Greater Kailash
Sixteenth Report
02nd
Dec 2019
In the matter of alleged irregularities in Summber Fields School,
Kailash Colony
Seventeenth Report
02nd
Dec 2019
In the matter of alleged irregularitiews in Apeejay School, Sheikh
Sarai-I
Eighteenth Report
02nd
Dec 2019
In the matter of alleged irregularities in the Indian School, Sadiq
Nagar, New Delhi
Ninteenth Report
02nd
Dec 2019
In the matter of alleged Encroachment in S-Block, Panchshila Park
Twentieth Report
02nd
Dec 2019
Alleged irregularities in the Arbitration branch of Registrar Cooperative
Societies
Twenty First Report
02nd
Dec 2019
In the matter of alleged Non-Payment of Mininum Wages in Madan Mohan
Malviya Hospital
Twenty Second Report
02nd
Dec 2019
In the matter of alleged Illegal Recovery by Electricity Provider
Company (i.e. TPDDL)
Twenty Third Report
03rd
Dec 2019
In the matter or alleged Noncompliance of Free Treatment of EWS
Patients in Private Hospitals of Delhi
Twenty Fourth Report
03rd
Dec 2019
Alleged Irregularities in Delhi Nagrik Sehkari Bannk Ltd.
Twenty Fifth Report
03rd
Dec 2019
Inefficiency and Corruption in TPDDL in Timarpur Assembly Constituency
Twenty Sixth Report
03rd
Dec 2019
In the matter of alleged Irregularities in the Bhagwati CGHS Ltd.
Twenty Seventh Interim-Report
03rd Dec 2019
Report Of The Committee
Of Experts Constituted By Hon'ble Speaker For
Recommending Revision Of Salary & Allowances For MLAs
For Archives of Committee Reports, Press Show/Hide buttons
Show
Archives
Hide Archives