Bills in Delhi Legislative Assembly

Bills in Delhi Legislative Assembly

Govt. Bills

YEAR- 2011

S No. Bill No/ Bill Year
Name of the Bill
Department Date of Introduction Date of Passing Date of Notification
Remarks

1 01/2011 Delhi Value Added Tax (Amendment) Bill 2011 Finance Department 17.03.2011 21.03.2011

2 02/2011 Appropriation No 1 Bill, 2011 Finance Department 22.03.2011 22.03.2001

3 03/2011 Appropriation No.2 Bill, 2011 Finance Department 28.03.2011 28.03.2001

4 04/2011
The Delhi Geo-Spatial Data Infrastructure (Management, Control, Administration, Security & Safety) Bill No. 2, 2011
IT Department 21.03.2011 23.03.201

5 05/2011 The Delhi (Right of Citizen to Time Bound Delivery of Services) Bill, 2011 IT Department 24.03.2011 28.03.2011

6 06/2011 The Code of Criminal Procedure (Delhi Amendment) Bill, 2011(Bill No. 06 2011) Law, Justice & Legislative Affairs 30.08.2011 01.09.2011

7 07/2011 The Delhi Value Added Tax (second Amendment) Bill, 2011 Trade & Tax 30.08.2011 01.09.2011

8 08/2011 The Members of the Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension, etc) (Amendment) Bill, 2011 Law, Justice & Legislative Affairs 05.09.2011 05.09.2011

9 09/2011 The Minister of the Government of the National Capital Territory of Delhi (Salaries and Allowances) Amendment bill, 2011 Law, Justice & Legislative Affairs 05.09.2011 05.09.2011

YEAR- 2010

1 01/2010 The Indian Stamp (Delhi Amendment) Bill, 2010 Finance Department 18.03.2010 01.04.2010

2 02/2010 The Delhi Industrial Development Operation and Maintenance Bill, 2010 Industries 22.03.2010 30.03.2010

3 03/2010 The Delhi Appropriation (No.1) Bill, 2010 Finance Department 22.03.2010 22.03.2010

4 04/2010 The Delhi Urban Shelter Improvement Board Bill, 2010 Urban Development 30.03.2010 01.04.2010

5 05/2010 The Delhi Lokayukta and Uplokayukta (Amendment) Bill, 2010 Finance Department 29.03.2010 31.03.2010

6 06/2010 The Delhi Appropriation (No.2) Bill, 2010 Finance Department 29.03.2010 29.03.2010

7 07/2010 The Delhi Tax on Luxuries (Amendment) Bill, 2010 Excise 19.08.2010 23.08.2010

8 08/2010 The Court-Fees (Delhi Amendment Bill, 2010) Law, Justice & Legislative Affairs 25.11.2010 29.11.2010

9 09/2010 The Delhi Value Added Tax (Amendment) Bill, 2010 Trade & tax 29.11.2010 01.12.2010

10 10/2010 The Delhi Prevention of Touting and Malpractices Against Tourists Bill, 2010 Tourism 01.12.2010

YEAR- 2009

1 01/2009 The Member of Legislative Assembly of the National Capital Territory of Delhi (Salaries, Allowances, Pension etc.) (Amendment) Bill, 2009 Law, Justice & Legislative Affairs 25.2.2009 22.6.2009

2 03/2009 The Delhi Appropriation (No 1) Bill, 2009 Finance 25.2.2009 25.2.2009

3 04/2009 The Delhi Appropriation (No.2) Bill, 2009 Finance 25.2.2009 25.2.2009

4 05/2009 The National Law School of Delhi University (Amendment) Bill, 2009 Higher Education 22.6.2009 23.6.2009

5 06/2009 The Delhi Appropriation (No-2) Bill, 2009 Finance 25.6.2009 25.6.2009

6 07/2009 The Delhi Technological University Bill, 2009 Training & Technical Education 29.6.2009 01.7.2009

7 08/2009 The Delhi Excise Bill, 2009 Excise, Entertainment & Luxury Tax 10.12.2009 14.12.2009

8 09/2009 The Nation Capital Territory of Delhi (Incredible India) Bed and Break fast Establishment (Registration Regulation) (Amendment) Bill, 2009) Tourism Department 14.12.2009 16.12.2009

9 10/2009 The Delhi Value Added Tax (Amendment) Bill, 2009 Trade & Tax 14.12.2009 16.12.2009

10 11/2009 The Delhi Entertainment and Betting Tax (Amendment) Bill, 2009 Excise 14.12.2009 16.12.2009

YEAR- 2008

1 01/2008
The Delhi Appropriation (No-1) Bill, 2008
Finance 24.3.2008 24.3.2008

2 02/2008
The Delhi Sikh Gurudwara (Amendment) Bill, 2008
Gurudwara Election 27.3.2008 31.3.2008

3 03/2008
The Delhi Appropriation (No-2) Bill, 2008
Finance 27.3.2008 27.3.2008

4 04/2008
The Delhi Degradable Plastic Bag (Manufacture, Cell and Usage) and Garbage (Control) (Amendment) Bill, 2008
Environment 10.9.2008 11.9.2008

5 05/2008
The Delhi Medicare Services Personal and Medicare Services Institutions (Prevision of Violence and Damage to Properties) Bill, 2008
Health 10.9.2008 11.9.2008

6 06/2008
The Delhi Pharmaceutical Sciences & Research University, Bill, 2008
T & T Education 10.9.2008 11.9.2008

YEAR- 2007

1 01/2007
The Delhi Municipal Corporation (Amendment) Bill, 2007
Urban Development 6.1.2007 8.1.2007

2 02/2007
The Delhi Appropriation (No.1) Bill, 2007
Finance 21.3.2007 21.3.2007 23.3.2007

3 03/2007
The Delhi Appropriation (Vote on Account) Bill, 2007
Finance 21.3.2007 21.3.2007 23.3.2007

4 04/2007
The Delhi Appropriation (No.2) Bill, 2007
Finance 19.4.2007 19.4.2007

5 05/2007
The Delhi Diploma Level Technical Education Institutions (Prohibition of Capitation fee, Regulation of Admission Fixation of non-exploitative fee and other measures to ensure equity and Excellency) Bill, 2007
Higher Education 19.4.2007 23.4.2007

6 06/2007
The Delhi professional Colleges or Institutions (Prohibition of Capitation fee Regulation of Admission Fixation of Non-Exploitative fee and other measures to ensures equity and excellence) Bill, 2007
Higher Education 19.4.2007 23.4.2007

7 07/2007
The Bharat Ratna Dr. B.R. AmbedkarVishwavidyalaya Bill, 2007
Higher Education 19.4.2007 23.4.2007

8 08/2007
The Delhi Fire Service Bill,2007
Home 13.9.2007 17.9.2007

9 09/2007
Bed And Breakfast Establishments(Registration & Regulation)Bill, 2007
Tourism 13.9.2007 17.9.2007

10 10/2007
The National Law School of Delhi University Bill, 2007
Higher Education 17.9.2007 26.12.2007

11 11/2007
The Indian Stamp (Delhi Amendment) Bill, 2007
Finance 17.9.2007 18.9.2007

12 12/2007
The Bharat Ratna Dr. B.R.Ambedkar Vishwavidyalaya Bill, 2007
Higher Education 26.12.2007 27.12.2007

13 13/2007
IIIT (Indraprastha Institude of Information Technology- Delhi Act, 2007.
Higher Education 27.12.2007 2.4.2008

14 14/2007
The Delhi Prevention Of Defacement Of Property Bill, 2007
Urban Development 27.12.2007 31.3.2008

YEAR- 2006

1 01/2006
The Wakf Delhi (Amendment) Bill, 2006
Revenue 2.3.2006 8.3.2006 24.04.2006

2 04/2006
The Delhi Appropriation (No.1) Bill, 2006
Finance 9.3.2006 9.3.2006 20.3.2006

3 05/2006
The Delhi Appropriation (No.2) Bill, 2006
Finance 16.3.2006 16.3.2006 16.3.2006

4 06/2006
The Delhi Members of Legislative Assembly (Removal of Disqualification (Amendment) Bill, 2006
GAD 18.5.2006 18.5.2006 18.9.2006

5 07/2006
The Delhi Tibbia College (Take Over) (Amendment )Bill, 2006
Health 2.11.2006 7.11.2006 25.11.2006

6 09/2006
The Delhi Co-operative Societies (Amendment) Bill, 2006
Registrar of Co-operative Societies 2.11.2006 7.11.2006

7 10/2006
The Members of Legislative Assembly of the National Capital Territory of Delhi (Salaries Allowances, Pension etc.) (Amendment) Bill, 2006
Law Justice & Legislative Affairs 2.11.2006 7.11.2006

8 11/2006
The Ministers of Government of the National Capital Territory of Delhi (Salaries and Allowances) (Amendment) Bill, 2006
Law Justice & Legislative Affairs 2.11.2006 7.11.2006

9 12/2006
The Delhi Commission for Safai Karamchari Bill, 2006
Welfare of SC/ST/OBC/Minorities 2.11.2006 8.11.2006

10 13/2006
The Delhi Value Added Tax (Amendment) Bill,2006
Sales Tax (Trade and Taxes Deptt) 7.11.2006 8.11.2006

YEAR- 2005

1 02 / 2005
The Indian Stamp (Delhi Amendment) Bill, 2005
Finance 17.3.2005 21.3.2005

2 03 / 2005
The Delhi Value Added Tax (Amendment) Bill, 2005
Sales Tax 17.3.2005 21.3.2005 24.3.2005

3 04 / 2005
The Appropriation (No.1) Bill, 2005
Finance 23.3.2005 23.3.2005 29.3.2005

4 05 / 2005
The Appropriation (No.2) Bill, 2005
Finance 30.3.2005 30.3.2005 31.3.2005

5 10 / 2005
The Delhi Value Added Tax (Second Amendment) Bill, 2005
Sales Tax 22.9.2005 26.9.2005 2.11.2005

YEAR- 2004

1 01 / 2004
The Code of Criminal Procedure (Delhi Amendment) Bill, 2004
Home (General) Department 24.3.2004 25.3.2004
Reserved for consideration of President

2 02 / 2004
The Appropriation (No.1) Bill, 2004
Finance 25.3.2004 25.3.2004 25.3.2004

3 03 / 2004
The Appropriation (Vote on Account) Bill, 2004
Finance 25.3.2004 25.3.2004 25.3.2004

4 04 / 2004
The Delhi Municipal Corporation (Amendment) Bill, 2004
Urban Development 26.7.2004 28.7.2004 17.12.2004

5 09 / 2004
The Appropriation (No.2) Bill, 2004
Finance 29.7.2004 29.7.2004 30.7.2004

6 10 / 2004
The Delhi Tax on Luxuries (Amendment) Bill, 2004
Finance 3.8.2004 4.8.2004 30.8.2004 Delhi Act No.6 of 2004

7 13 / 2004
The Delhi Motor Vehicles Taxation (Amendment) Bill, 2004
Transport 4.8.2004 16.12.2004 15.2.2005

8 14 / 2004
The Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Bill, 2004
Archaeological 23.3.2000 16.12.2004
Reconsidered and passed with amendments as recommended by President of India

9 15 / 2004
The Delhi Co-operative Societies (Amendment) Bill, 2004

Registrar of Co-operative Societies
20.12.2004 21.12.2004

10 16 / 2004
The Delhi Municipal Corporation (Third Amendment) Bill, 2004

Urban Development
20.12.2004 21.12.2004

11 17 / 2004
The Delhi Value Added Tax Bill, 2004

Finance/Sales Tax
20.12.2004 22.12.2004 15.2.2005

12 18 / 2004
The Delhi Plastic Bag (Manufacture, Sales and Usage) and Non-Biodegradable Garbage (Control)(Amendment)Bill,2004

Environment
21.12.2004 22.12.2004 24.1.2005

YEAR- 2003

1 01 / 2003
The Salary and allowances of the Chief Whip in the Legislative Assembly of the National Capital Territory of Delhi Bill, 2003
Law & Justice 20/3/2003 24/3/2003

2 02 / 2003
The Approprication (No 1) Bill, 2003
Finance Department 25/3/2003 25/3/2003

3 03 / 2003
The Delhi Prisons (Amendment) Bill, 2003
Home Department 26/3/2003 31/3/2003

4 04 / 2003
The Approprication (No-2) Bill, 2003
28/3/2003 28/3/2003

5 05 / 2003
The Industrial Dispute (Delhi Amendment) bill-2003
Industries 1/4/2003 3/4/2003

6 06 / 2003
The Minister of the Government of the National Capital Territory of Delhi, (Salaries and Allowances) Amendment bill, 2003
Law & Justice 1/4/2003 3/4/2003

7 07 / 2003
The Delhi Municipal Corporation (Amendment Bill, 2003)
Urban Development 2/4/2003 7/4/2003

8 08/2003 The Delhi Sikh Gurudwara (Amendment) Bill 2003 Gurudwara Election

9 09/2003 The Delhi Cooperative Societies Bill 2003 Cooperative Societies 28/7/2003 29/7/2003 29/7/2003

YEAR- 2002

1 01 / 2002
The Appropriation (No-1) Bill, 2002
Finance Department 28/3/2002 28/3/2002 28/3/2002

2 02 / 2002
The Appropriation (No-1) Bill-2002
Finance Department 28/3/2002 28/3/2002 28/3/2002

3 03 / 2002
The Delhi(Distribution of proceeds of taxes bill-2002
Urban Development 2/4/2002 3/4/2002 14/6/2002

4 04 / 2002
The Delhi Sales Tax on Right to Use Goods Bill-2002
Finance Department 4/4/2001 Refer entry No.13 of 2001 as per the provision of Rule 145 New name has been given

5 05 / 2002
The Appropriation (NO 2) Bill-2002
Finance Department 11/4/2002 11/4/2002

6 06 / 2002
The Delhi Muncipal Corporation (Amendment Bill, 2002)
Urban Development 15/4/2002 16/4/2002

7 07 / 2002
The Delhi Sales Tax (Amendment Bill-2002)
Finance Department 15/4/2002 16/4/2002

8 11 / 2002
The Delhi Nursing Homes Registration (Amendments) Bill, 2002
Health Services 25/11/2002 27/11/2002

YEAR- 2001

1 06 / 2001
The Indian Stamp (Delhi Amendment) Bill, 2001
Finance (Expenditure-I ) Deparment 26/3/2001 28/3/2001 27/4/2001 Act No 8 of 2001

2 07 / 2001
The Appropration No.1 Bill-2001
Finance Department 22/3/2001 22/3/2001

3 08 / 2001
The Delhi Protection of Interest of Depositors ( In Financial Establishment) Bill 2001
Finance (Account Department) 27/3/2001 3/4/2001 20/7/2001 Act No 10 of 2001

4 09 / 2001
The Delhi Sales Tax on Works Contract (Amendment ) Bill, 2001
Finance Department 29/3/2001 3/4/2001 23/4/2001 Act No 5 of 2001

5 10 / 2001
The Appropriation (No. 2) Bill 2001
Finance Department 28/3/2001 28/3/2001

6 11 / 2001
The Delhi Luxuries Tax on Commodities Bill 2001
Finance Department 30/3/2001 9/4/2001 20/7/2001

7 12 / 2001
The Delhi Right To Information Bill, 2001
Adminstrative Reforms Deptt 9/4/2001

8 13 / 2001
The Delhi Sales Tax on Right to Use Goods Bill, 2001
Finance Department 4/4/2001

9 18 / 2001
THE INDIAN STAMP (ELHI SECOND AMENDEMNT BILL, 2001)
FINANCE (EXP-I) DEPTT. 25/9/2001 26/9/2001 2/11/2001 DATE OF ACT 02/11/2001

10 19 / 2001
THE DELHI SALES TAX (AMENDMENT BILL, 2001)
FINANCE (ACCOUNTS) DEPARTMENT 26/9/2001 27/9/2001 2/11/2001 DATE OF PUB. 03/11/2001

11 20 / 2001
The Delhi Fire Service Bill, 2001
Home Department 29/11/2000 26/9/2001 Refer to entry No 16 of 2000

12 29 / 2001
The Delhi High Court (Amendment Bill, 2001)
Departmen of Law, Justice and Registration Affairs 19/12/2001 20/12/2001 21/2/2002

13 30 / 2001
The leader of opposition in the Legisative Assembly of the National Capital Terriotary of Delhi (Salary and Allowance Bill, 2001)
Department of Law,Justice and Registraion Affairs 19/12/2001 20/12/2001 15/3/2002

14 31 / 2001
The Member of Lesilative Assembly of the Nationa Capital Territory of Delhi (Salary Allowance Pension etc. (Amendment Bill)
Department of Law, Justice and Legislative Affairs 19/12/2001 15/2/2002 15/2/2002 Act No 3 of 2002

15 32 / 2001
The Minister of the Govt of the National Capital Territory of Delhi ( Salaries and Allowances, (Amendment Bill, 2001)
Department of Law, Justice and Legistation affairs 19/12/2001 20/12/2001 15/2/2002 Act No 4 of 2002

YEAR- 2000

1 01 / 2000
The Delhi Official Language Bill, 2000
Education Department 23/3/2000 3/4/2000

2 02 / 2000
The Delhi ancient and Historical Monments and Archaco Logical sites and Remains Bill, 2000
Archaelogical Department 23/3/2000 29/3/2000

3 03 / 2000
Delhi Tax on Luxuries
Department of Finance 28/3/2000 4/4/2000 28/4/2000

4 04 / 2000
The Appropriation NO Bill 2000
Finance Department 27/3/2000 27/3/2000 29/3/2000

5 05 / 2000
The Appropriation
Finance Department 30/3/2000 30/3/2000 31/3/2000

6 10 / 2000
Delhi Sales Tax Amendment Bill - 2000
Sales Tax Department 3/4/2000 6/4/2000 29/4/2000

7 11 / 2000
The Delhi Member of Metropolitan Council Enhancement of pension) bill, 2000
Law Justice and Legistative Affairs 3/4/2000 4/4/2000 11/4/2000

8 12 / 2000
The Delhi Prison Bill, 2000
Home Department 22/11/2000 23/11/2000 28/11/2002 Act No 2 of 2002

9 13 / 2000
The Delhi Electricity Reforms Bill, 2000
Department of Power 22/11/2000 23/11/2000 6/3/2001 Act No 2 of 2001

10 14 / 2000
The Delhi Sales Tax (Second Amendment) Bill, 2000
Finance Department 23/11/2000 27/11/2000

11 15 / 2000
The Delhi Comman Efficient Treatment Plant Bill, 2000
Industries 27/11/2000 28/11/2000

12 16 / 2000
The Delhi Fire Service Bill, 2000
Home Department 29/11/2000

13 17 / 2000
The Delhi Industries Enlistment and Planning Bill, 2000
Industries Department 28/11/2000 29/11/2000

14 18 / 2000
The Delhi Plastic (manufacture Sale and Usage and Non-Biodigradable Garbage Control Bill, 2000
Environment Forest and Wild Life 28/11/2000 29/11/2000 16/4/2001 Refer Entry No 8/99. As Per Provision of Rule 145-the new name has been given

15 19 / 2000
The Delhi Reservation for other Backward Classes in Educational Institution and Commitee Bill, 2000

16 20 / 2000
The Criminal Laws National Capital Terriotary of Delhi Amendment) Bill, 2000

17 21 / 2000
The Guru Gobind Singh Indraprashtha Vishwa Vidyala (Second Amendment) Bill, 2000

18 22 / 2000
The Member of Lesislative Assembly of the National Capital Terriotary of Delhi Salary Allowance, Pension etc (Amendment Bill, 2000)

YEAR- 1999

1 01 / 1999
The Delhi Population Central Bill 1999
Family Welfare Department 9/4/1999

2 02 / 1999
The Appropriatior(No-1) Bill. 1999 b
Finance 27/3/1999 31/3/1999 31/3/1999

3 03 / 1999
The Appropriation(No1) Bill 1999
FInance 31/3/1999 31/3/1999

4 04 / 1999
The Members of Legislative Assembly of the National Capital Territory of delhi. Salaries Allowance Pension etc (Amendment Bill-1999)
Law Justice and Legistative Affairs 12/4/1999 8/9/1999 10/12/1999

5 05 / 1999
Delhi Sales Tax on Works Contract Bill 1999
Sales Tax Department d 8/9/1999 10/9/1999 14/10/1999 Act no 9 o f 99

6 06 / 1999
The Indraprastha Viswavijit (Secong Amendment Bill 1999)
Education Department 8/9/1999 27/9/1999 27/9/1999

7 07 / 1999
The Delhi Compulsory Physical and sports Education Bill 1999
Education Departmnent 10/9/1999 Withdraws the bill with the Leave of House

8 08 / 1999
The Delhi Plastic (Manufacture Sale and Usage and Non Biodigradable Garbage (Control) BIll 1999
Environment Forest and Wild Life 22/12/1999 29/11/2000 Referred to select Comm on 23/12/99 please see entry-no 18/2000

9 09 / 1999
The Delhi Minorities Commission Bill, 1999
Home Department 23/12/1999 24/12/1999 7/2/2000 Act No 1 of 2000, Come into force w.e.f . 20 may-2000

YEAR- 1998

1 01 / 1998
THE INDRAPRASTHA VISHWAVIDYALAYA BILL, 1998
EDUCATION DEPARTMENT 26/3/1998 28/3/1998 21/7/1998

2 02 / 1998
MEMBERS OF LEGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES, ALLOWANCES, PENSION ETC. (AMENDMENT) BILL, 1998
LAW,JUSTICE & L.A. 28/3/1998 30/3/1998 2/7/1998

3 03 / 1998
DELHI CHIT FUND BILL, 1998
CHIT FUND 28/3/1998 28/9/1998 PENDING FOR ASSENT AT GOV.T OF INDIA

4 04 / 1998
THE MINISTER OF THE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES AND ALLOWANCES) AMENDMENT BILL, 1998
LAW, JUSTICE AND LEGISLATIVE AFFAIRS 28/3/1998 30/3/1998 12/6/1998

5 05 / 1998
THE MINISTERS OF THE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES AND ALLOWANCES) (AMENDMENT BILL, 1998
LAW, JUSTICE & LEGISLATIVE AFFAIRS 28/3/1998 30/3/1998 12/6/1998

6 06 / 1998
THE APPROPRIATION (NO.2) BILL, 1998
FINANCE 30/3/1998 30/3/1998

7 07 / 1998
SHORT TITLE OF BILL, THE DELHI BHARTIYA CHIKITSA PARISHAD BILL, 1998
3/4/1998 25/9/1998 4/3/1999 ACT NO. 4 OF 1999

8 08 / 1998
THE MEMBER OF THE LEGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES, ALLOWANCES, PENSION ETC.) SECOND AMENDMENT BILL, 1998
LAW & JUSTICE AND LEGISLATIVE REFORMS 25/9/1998 25/9/1998 1/3/1999 ACT OF NO.1 OF 1999

9 09 / 1998
THE APPROPRIATION NO. (3) BILL, 1998
FINANCE 28/9/1998 28/9/1998 28/9/1998 ACT NO. 10 OF 1998

10 10 / 1998
THE DELHI SIKH GURUDWARAS (AMENDMENT) BILL, 1998
GURUDWARA ELECTION 28/9/1998 30/9/1998 PENDING FOR ASSENTED GOVT. OF INDIA

11 11 / 1998
THE DELHI AGRICULTURAL PRODUCE MARKETING (REGULATION) BILLL, 1998
DELHI AGRICULTURAL PRODUCE MARKETING 28/9/1998 30/9/1998 21/5/1999

12 12 / 1998
THE DELHI TAX ON LUXURIES (AMENDMENT) BILL, 1998
FINACEN 24/10/1996 25/9/1998 29/10/1998 REFER ENTRY 5/96

13 13 / 1998
THE INDRAPRASTHA VISHWAVIDYALAYA (AMENDMENT) BILL, 1998
EDUCATION 30/9/1998 30/9/1998 17/12/1998 ACT NO.12 OF 1998

14 14 / 1998
THE DELHI ANCIENT AND HISTORICAL MONUMENTS AND ARCHEOLOGICAL SITE AND REMAIN BILL 1998
30/9/1998

YEAR- 1997

1 01 / 1997
THE DELHI TIBBIA COLLEGE (TAKE OVER) BILL, 1997
HEALTH 29/12/1997 31/12/1997 21/4/1998 ACT. NO. 06 OF 1998

2 02 / 1997
THE DELHI MEDICAL COUNCIL BILL, 1997
MEDICAL 25/7/1996 13/1/1997 11/2/1997

3 03 / 1997
THE PUNJAB COURTS (DELHI AMENDMENT) BILL, 1997
LAW,JUSTICE & LEGISLATIVE AFFAIRS 18/3/1997 19/3/1997 3/4/1997

4 04 / 1997
DELHI MEMBERS OF LEGISLATIVE ASSEMBLY (REMOVAL OF DISQUALIFICATION) BILL, 1997
LAW,JUSTICE OF LEGISLATIVE AFFAIRS 25/3/1996 20/3/1997 30/8/1997

5 05 / 1997
THE DELHI TAX ON LUXURIES (AMENDMENT) BILL, 1997
FINANCE 24/10/1996 25/9/1998 29/10/1998

6 06 / 1997
THE APPROPRIATION BILL (NO.1) 1997
FINANCE 27/3/1997 27/3/1997

7 07 / 1997
THE APPROPRIATION BILL (NO.2) 1997
FINANCE 27/3/1997 27/3/1997

8 08 / 1997
DELHI SALES TAX (AMENDMENT) BILL, 1997
SALES TAX 26/8/1997 28/8/1997 21/1/1998

9 09 / 1997
THE DELHI SALES TAX ON THE TRANSFER OF PROPERTY IN GOODS INVOLVED IN THE EXECATION OF WORK CONTRACT BILL, 1997
SALES TAX

10 10 / 1997
THE DELHI NURSING COUNCIL BILL, 1997
MEDICAL 27/8/1997 1/9/1997 4/3/1999

11 11 / 1997
THE DELHI HEALTH PROTECTION BILL, 1997
HEALTH & FAMILY WELFARE 28/8/1997 REFERRED TO SELECT COMM.

12 12 / 1997
THE DELHI SALES TAX (AMENDMENT) BILL, 1997
SALES TAX 28/8/1997 REFERRED TO SELECT COMMITTEE

13 13 / 1997
THE DELHI SALES TAX (AMENDMENT) BILL, 1997
SALES TAX 2/9/1997 3/9/1997 21/1/1998 ACT NO. 01 OF 1998

14 14 / 1997
THE DELHI COUNCIL FOR PHYSIOTHERAPHY AND OCCUPATIONAL THERAPHY BILL, 1997
HEALTH AND FAMILY WELFARE 3/9/1997 3/9/1997 28/9/1997 ACT NO.7 OF 1997

15 15 / 1997
THE DELHI SALES TAX (AMENDMENT) BILL, 1997
FINANCE 3/9/1997 3/9/1997 4/3/1999 ACT NO. 2 OF 199

16 17 / 1997
THE DELHI WATER BOARD BILL, 1997
URBAN DEVELOPMENT 30/12/1997 1/1/1998 30/3/1998 ACT NO. 04 OF 1998

YEAR- 1996

1 01 / 1996
WOMEN RESERVATION BILL, IN GOVERNMENT OF NCT AND SEMI GOVERNMENT, BILL, 1996

2 02 / 1996
THE DELHI LOKAYUKTA AND UPALOKAYUKTA (AMENMDMENT) BILL, 1996
22/3/1996 25/3/1996 12/9/1996

3 03 / 1996
DELHI MEMBER OF LEGISLATIVE ASSEMBLY (REMOVAL OF DISQUALIFICATION) BILL, 1996
25/3/1996

4 04 / 1996
THE APPROPRIATION BILL (NO.1), 1996
FINANCE 26/3/1996 26/3/1996 30/3/1996

5 05 / 1996
THE APPROPRIATION (VOTE OF ACCOUNT) BILL, 1996
FINANCE 26/3/1996 26/3/1996 30/3/1996

6 06 / 1996
THE LOCAL GOVERNMENT IN DELHI (DISQUALIFICATION FOR MEMBERSHIP (SMALL FAMILY) BILL, 1996
MEDICAL AND PUBLIC HEALTH 25/7/1996 1/8/1996 13/3/1998

7 07 / 1996
THE DELHI MEDICAL COUNCIL BILL, 1996
MEDICAL 25/7/1996 13/1/1997

8 08 / 1996
THE DELHI ENTERTAINMENT AND BETTING TAS BILL, 1996
EXCISE 25/7/1996 1/8/1996 23/9/1997

9 09 / 1996
THE DELHI TAX ON LUXURIES BILL, 1996
FINANCE 25/7/1996 31/7/1996 4/10/1996

10 10 / 1996
THE APPROPRIATION (NO.2) BILL, 1996
FINANCE 31/7/1996 31/7/1996 31/7/1996

11 11 / 1996
THE DELHI PROHIBITION OF SMOKING & NON SMOKERS HEALTH PROTECTION BILL, 1995
HEALTH 7/8/1995 1/8/1996 25/9/1996

12 12 / 1996
THE HOMOEOPATHIC (AMENDMENT) BILL, 1996
MEDICAL AND PUBLIC HEALTH 24/10/1996 25/10/1996 26/11/1996

13 13 / 1996
THE DELHI TAX ON LUXURIES (AMENDMENT) BILL, 1996
FINANCE 24/10/1996

14 14 / 1996
THE DELHI MUNICIPAL CORPORATION (PREVENTION OF DEFECTION) BILL, 1996
MCD 24/10/1996 25/10/1996

YEAR- 1995

1 01 / 1995
THE APPROPRIATION (NO.1 BILL,2) 1995
FINANCE 30/3/1995 30/3/1995 31/3/1995

2 02 / 1995
THE APPROPRIATION (VOTE ON ACCOUNT) BILL, 1995
FINANCE 30/3/1995 30/3/1995 31/3/1995

3 03 / 1995
THE APPROPRIATION BILL (NO.2), 1995
FINANCE 18/4/1995 18/4/1995

4 04 / 1995
THE DELHI LEGISLATIVE ASSEMBLY(PREVENTIVE OF DISQUALIFICATION) BILL, 1995
SOCIAL WELFARE

5 05 / 1995
THE DELHI ARTIFICIAL INSEMINATION (HUMAN) BILL, 1995
HEALTH 7/8/1995 9/8/1995 30/11/1996

6 06 / 1995
THE DELHI PROHIBITION OF SMOKING AND NON-SMOKER HEALTH PROTECTION
HEALTH 7/8/1995 25/9/1996

7 07 / 1995
THE DELHI LAKAYUKTA BILL, 1995
LAW & JUS 8/8/1995 14/8/1995 12/9/1995

8 08 / 1995
THE DELHI TAX ON ENTRY OF MOTOR VEHICLE INTO LOCAL AREAS (AMENDMENT) BILL, 1994
FINANCE 8/10/1995 14/8/1995 12/9/1995

9 09 / 1995
DELHI AGRICULTURAL CATTLE PRESERVATION (Ist AMENDMENT) BILL, 1995
DEVELOPMENT 22/12/1995

10 11 / 1995
THE PROVINICIAL SMALL COUNTS (DELHI AMENDMENT) BILL, 1995
LAW 21/12/1995 20/3/1996 27/8/1996

11 12 / 1995
THE DELHI OFFICIAL LANGUAGES BILL, 1995
LANGUAGE 19/12/1995

12 13 / 1995
THE MINISTER OF THE GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES AND ALLOWANCES) AMENDMENT, BILL, 1995
FINANCE 22/12/1995 22/1/1995 7/3/1996

13 14 / 1995
THE SPEAKER AND DEPUTY SPEAKER OF THE LEGISLATIVE OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES AND ALLOWANCES) (AMENDMENT) BILL, 1995
FINANCE 22/12/1995 22/12/1995 7/3/1996

14 15 / 1995
THE MEMBER OF THE LEGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI SALARIES, ALLOWANCES PENSION ETC. (AMENDMENT) BILL, 1995
FINANCE 22/12/1995 22/12/1995 7/3/1996

YEAR- 1994

1 01 / 1994
THE APPROPRIATION BILL (NO.1) 1994
FINANCE 9/3/1994 9/3/1994 11/3/1994

2 02 / 1994
THE DELHI AGRICULTURAL CATTLE PRESERVATION BILL, 1994
DEVELOPMENT 28/3/1994 29/3/1994 15/4/1994

3 03 / 1994
THE DELHI (DELEGATION OF POWERS) AMENDMENT BILL, 1994
LAW, JUS & LA 29/3/1994 30/3/1994 8/4/1994

4 04 / 1994
THE PUNJAB COURTS (DELHI AMENDMENT) BILL, 1994
LAW, JUS & LA 29/3/1994 30/3/1994 8/4/1994

5 05 / 1994
THE DELHI SALES TAX (AMENDMENT) BILL, 1994
FINANCE 29/3/1994 31/3/1994 8/4/1994

6 06 / 1994
THE APPROPRIATION (VOTE ON ACCOUNT) BILL , 1994
FINANCE 30/3/1994 30/3/1994 31/3/1994

7 07 / 1994
THE DELHI COMMISSION FOR WOMEN, BILL, 1994
SOCIAL WELFARE 9/4/1994 5/5/1994

8 11 / 1994
THE APPROPRIATION (NO.2) BILL, 1994
FINANCE 11/4/1994 11/4/1994 15/4/1994

9 12 / 1994
THE DELHI FINANCE COMMISSION BILL, 1994
22/8/1994 26/9/1994 3/10/1994

10 13 / 1994
THE DELHI PRESERVATOIN OF TREE BILL, 1994
DEVELOPMENT 23/8/1994 24/8/1994 12/10/1994

11 14 / 1994
THE DELHI SIKH GURUDWARA (AMENDMENT) BILL, 1994
23/8/1994 24/8/1994 25/1/2002

12 15 / 1994
THE DELHI SALTES TAX (SECOND AMENDMENT) BILL, 1994
FINANCE 25/8/1994 22/12/1994 30/12/1994

13 16 / 1994
THE DELHI TAX ON ENTRY OF MOTOR VEHICLE INTO LOCAL AREAR BILL, 1994
FINANCE 25/8/1994 25/8/1994 16/6/1995

14 17 / 1994
THE MEMBER OF LIGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES, ALLOWANCES, PENSION, ETC.) BILL 1994
LAW, JUSTICE & L.A. 25/8/1994 25/8/1994 15/12/1995

15 18 / 1994
THE MINISTERS OF THE GOV.T OF NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES & ALLOWANCES) BILL, 1994
LAW, JUSTICE & L.A. 25/8/1994 25/8/1994 15/12/1995

16 19 / 1994
THE SPEAKER AND DEPUTY SPEAKER OF THE LEGISLATIVE ASSEMBLY OF THE NATIONAL CAPITAL TERRITORY OF DELHI (SALARIES ALLOWANCES) BILL, 1994
LAW, JUSTICE & LA 25/8/1994 15/12/1995 25/8/1994

17 20 / 1994
THE APPROPRIATION (NO.3) bill, 1994
FINANCE 25/8/1994 25/8/1994 25/8/1994

18 21 / 1994
THE APPROPRIATION (NO.4) BILL, 1994
FINANCE 22/12/1994 22/12/1994 30/12/1994

19 22 / 1994
THE CONTIGENCY FUND OF THE NATIONAL CAPITAL TERRITORY OF DELHI BILL, 1994
FINANCE 22/12/1994 22/12/1994 30/12/1994

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