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Question Hour: Starred Questions as shown in separate list to be asked and replies given.

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 Special Mention (Rule 280):  The following  Members to raise matters under Rule 280:

 1. Shri Baljor Singh                                                6.Shri Mohan Singh Bisht

 2. Shri Veer Singh Dhingan                                    7.Shri O.P. Babbar

 3. Dr. Jagdish Mukhi                                               8.Shri Brahm Pal

 4. Shri Kulwant Rana                                              9. Shri Sushil Chaudhary

 5. Shri Bheeshm Sharma                                        10.Dr. Harsh Vardhan

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Papers to be laid on the Table:

Shri Mangat Ram Singhal, Minister of Election to lay the copies of the following:

1. F.No. H-11024 (3) /2005-Leg.II/I, Ministry of Law & Justice, Govt. of India, New Delhi dated 21.12.2005.

2. No.318/CS/2005(1) Election Commission of India, New Delhi dated 21.12.2005.

3. F.No.H-11024 (3)/2005-Leg.II/2, Ministry of Law & Justice, Govt. of India, New Delhi dated 21.12.2005.

4. No. 318/CS/2005 (2), Election Commission of India, New Delhi dated 21.12.2005.

5. F. No. H-11024 (3)/2005-Leg.II/3, Ministry of  Law & Justice, Govt. of India, New Delhi   dated 21.12.2005.

6. No.318/CS/2005(3), Election Commission of India, New Delhi dated 21.12.2005.

7. No.318/CS/2005(4), Election Commission of India, New Delhi dated 21.12.2005.

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Budget 2006-2007: Discussion on Annual Budget (2006-2007) presented by Minister of Finance on 9^th March 2006.

Delhi                                                                                                               Siddharath Rao

                                                                                                                           Secretary

13^th   March 2006