1

Question Hour: Starred Questions as shown in separate list to be asked and replies given.

2

 Special Mention (Rule 280):  The following Members to raise matters under Rule 280:

1. Dr. Jagdish Mukhi                                                   6.  Shri Brahm Pal

2. Shri Mohan Singh Bisht                                           7.  Shri Jai Bhagwan Agarwal

3. Shri Baljor Singh                                                     8.  Shri Bheeshm Sharma

4. Shri Mange Ram Garg                                             9.  Shri A.Dayanand Chandila A.

5. Shri Veer Singh Dhingan                                          10. Shri Surender Kumar

3

Adoption of Reports:

1.Shri Ram Babu Sharma

   Shri Bheeshm Sharma

to move the following Motion: “That this House agrees with the Report of the Select Committee on Delhi Water Board(Amendment)Bill,2005 presented on 3^rd March 2006”.

2. Shri Ram Babu Sharma

     Shri Dharam Dev Solanki

to move the following Motion: “That this House agrees with the Report of the Selected Committee on MCD(Second Amendment)Bill,2004 presented on 3^rd March 2006”.

3. Smt. Tajdar Babar

     Dr. Harsh Vardhan

to move the following Motion: “ That this House agrees with the Report of the Select Committee on NDMC(Amendment)Bill,2004 presented on 3^rd March 2006”.

4

Papers to be laid on the Table:

(I)  Shri Mangat Ram Singhal, Minister of Industries to lay the copy of the following:

(i)   Election Commission Notification No.429/DL-LA/2003 (2) dated 1^st September,2005.

(ii)  Election Commission Notification No.56/2005/JUD-III dated 19^th September,2005.

(iii) Election Commission Notification No.56/2005/JUD-III dated 23rd Novermber,2005.

(iv) Election Commission Notification No.23/DL/Summary/2006 dated 21^st November2005     

        regarding Special Summary Revision of the Electoral Rolls.

(v)   Election Commission Notification No.429/DL-LA/2003 (2) dated 24^th October,2005

        regarding Appointment of Additional Assistant Electoral Registration Officer.

(vi)  Election Commission Notification No.429/DL-LA/2003 (2) dated 22^nd September,2005

        regarding Appointment of Additional Assistant Electoral Registration Officer.

(vii)  Election Commission Notification No.429/DL-LA/2003 (2) dated 25^th November,2005

         regarding Appointment of Additional Assistant Electoral Registration Officer.

(viii) Delimitation Commission Notification No.282/DL/2006 dated 27^th January 2006

         regarding Delimitation of Assembly and Parliamentary Constituencies of NCT of

         Delhi

(ix)   Election Commission Notification No.76/DL-LA/2003(2) dated 7^th December 2005

         regarding Disqualified persons.

(II)  Shri Haroon Yusuf,  Minister of Transport & Power to lay the copy of the

        Annual Accounts & Audit Report of Delhi Transport Corporation for the year

        2004-05

5

Motion of Thanks on Hon’ble Lt. Governor’s Address:Dr.(Smt.) Kiran Walia and Shri Veer Singh Dhingan to initiate discussion on Motion of Thanks moved on the 2^nd March 2006. Others Members also to participate in the debate.

Delhi

6^th  March 2006

Siddharath Rao

                                                                                                         Secretary