Members

• Who's Who
• Members, since inception of Delhi Assembly
• List of Members
• Salary and Allowances
• Bill wise Comparative Analysis of Salary & Allowances of MLAs

Sessions

• List Of Business
• Sessions Reviews
• Assembly Proceedings
• Assembly Question Answers
• Delhi Assembly Question Answers

Bulletin Issued

• Part - I
• Part - II

Legislation

• Introduction
• Legislations (Bills)
• Subordinate Legislations

Special Information

• Important Events
• Picture Gallery
• Foreign & Domestic Tours
• Procurement / Tender Details

DARC, Fellowship
   Programme

• Concept Note
• Archives
• DARC Magazine

Committee

• Committee System
     [ Hin / Eng ]
• Composition of Committee's
• Membership Search
• Committee Reports

General Information

• The Constitution (Sixty Ninth Amendment) Act 1991
  [ Hin / Eng ]
• The Government of NCT of Delhi Act 1991
  [ Hin / Eng ]
• The Government of NCT of
  Delhi (Amendment) Act 2021
  [ Eng ]
• The Member of Delhi Legislative Assembly (Disqualification on Grounds of Defection) Rule, 1996
  [ Hin / Eng ]
• Rules of Procedure and Conduct of Business
• Directions from the Chair
• Govt. Instruction Dealing with MLAs
• Anti Defection Law:
  1. Decisions
  2. Tenth Schedule
  3. Article 191 of the Constitution
  4. Section 16 of the Govt. of NCT of Delhi Act, 1996
• Gazette Notifications

Other Information

• Tenders/Quotations
• Library
• Press Releases
• Commonwealth Parliamentary
  Association
• Parliament of India
• Bureau of Legislative Studies
• Equal Opportunity Policy for
  Persons with Disabilities
• Sister Legislatures
• Members of Parliament from Delhi
• Sitting Plan
• Govt. Websites
• Download Forms
• RTI
• Draft Recruitment Rules (RRs)
• Archives

Legislative Devices

• Motions
• Resolutions
• Short Duration Discussions
• Adjournment Motions
• Calling Attention
• No Confidence Motions
• Special Mentions
• Questions

Delhi Youth Parliament

• First Delhi Youth Parliament
  - 2019
• Second Delhi Youth Parliament
  - 2023